Tribunals and Commissions20 Aug 1996Appeal allowed with costs
National Insurance Co. Ltd. Vs UDAIPUR SAHAKARI UPBHOKTA THOK BHANDAR LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 97 : 1997 1 CPR 182
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,190 of 1,389
Tribunals and Commissions20 Aug 1996Order set aside
Board of Secondary Education Vs NAVNEET KUMAR
National Consumer Disputes Redressal Commission · 1996 3 CPJ 466 : 1997 1 CLT 162 : 1997 1 CPC 367
Tribunals and Commissions20 Aug 1996Appeal dismissed
Assistant Executive Engineer Vs SRI T.K.AJAN
National Consumer Disputes Redressal Commission · 1996 3 CPJ 481
Tribunals and Commissions20 Aug 1996Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs KEDAR NATH PARASHAR
National Consumer Disputes Redressal Commission · 1997 1 CPJ 304
Tribunals and Commissions19 Aug 1996Appeal allowed
JAI KUMAR Vs PRINCE TRAVELS
National Consumer Disputes Redressal Commission · 1996 2 CPC 614 : 1996 3 CPJ 4 : 1997 1 CLT 675
Tribunals and Commissions19 Aug 1996Appeal dismissed
H.R.DARVESH Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1996 2 CPC 655 : 1996 3 CPJ 83 : 1996 3 CPR 191 : 1997 1 CLT 364
Tribunals and Commissions19 Aug 1996Complaint partly allowed with costs
AUTOLITE (INDIA) LTD Vs APPLE INDUSTRIES LTD
National Consumer Disputes Redressal Commission · 1997 1 CPJ 188
Tribunals and Commissions19 Aug 1996Ordered accordingly
National Insurance Co. Ltd. Vs PRABHAT RUBBER INDS.
National Consumer Disputes Redressal Commission · 1996 2 CPC 667 : 1996 3 CPJ 85 : 1996 3 CPR 154 : 1997 1 CLT 357
Tribunals and Commissions19 Aug 1996petition allowed
SUPERINTENDENT OF POST OFFICES Vs UPOVOKTA SURAKSHYA PARISAD
National Consumer Disputes Redressal Commission · 1996 2 CLT 559 : 1996 3 CPJ 105 : 1997 1 CPC 246 : 1997 1 CPR 11
Tribunals and Commissions19 Aug 1996Appeal dismissed with costs
Oriental Fire and General Insurance Co. Ltd. Vs SUJIT KUMAR PATRA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 87 : 1996 3 CPR 186 : 1997 1 CLT 354 : 1997 1 CPC 123
Tribunals and Commissions19 Aug 1996Appeal allowed with costs
REYAZUDDIN Vs MD.MUMTAZ
National Consumer Disputes Redressal Commission · 1996 3 CPJ 344 : 1997 1 CPR 48
Tribunals and Commissions19 Aug 1996
Bhim Sain Jindal Vs HIMACHAL PRADESH FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1996 2 CPC 644 : 1996 3 CPJ 107 : 1996 3 CPR 195 : 1997 1 CLT 386
Tribunals and Commissions16 Aug 1996Appeal dismissed
KAPIL CHIT FUNDS PVT. LTD. Vs ANDHRA BANK
National Consumer Disputes Redressal Commission · 1996 3 CPJ 402 : 1997 2 CPC 546
Tribunals and Commissions13 Aug 1996Complaint allowed with costs
AMAR SINGH SAINJTA Vs National Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1996 2 CLT 538 : 1996 2 CPC 391 : 1996 3 CPJ 19 : 1996 3 CPR 14
Tribunals and Commissions13 Aug 1996Appeal allowed
SHRI DEVI SARAN SHARMA Vs ASSISTANT ENGINEER, HPSEB
National Consumer Disputes Redressal Commission · 1996 3 CPJ 199 : 1996 3 CPR 13
Tribunals and Commissions13 Aug 1996Appeal allowed
EXECUTIVE ENGINEER Vs D.SUSHEELAMMA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 392
Tribunals and Commissions12 Aug 1996Appeal allowed
MARIMUTHU Vs Lakshmi
National Consumer Disputes Redressal Commission · 1996 3 CPJ 523
Tribunals and Commissions12 Aug 1996Appeal allowed
CHANDRA SEKHARA SETTY Vs VIJAYALAKSHMI G.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 475
Tribunals and Commissions12 Aug 1996Appeal partly allowed with costs
M.AVANTHIKA Vs DUGAR FINANCE And INVESTMENTS LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 75
Tribunals and Commissions12 Aug 1996Complaint allowed
P.L.BANSAL Vs SPEEDWAY COURIERS LTD.
National Consumer Disputes Redressal Commission · 1996 2 CLT 412 : 1996 3 CPJ 569