Tribunals and Commissions01 Aug 1996Complaint dismissed with costs
JITENDRA SINGH Vs PATNA GAUHATI ROADWAYS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 328 : 1997 1 CPR 268
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,192 of 1,389
Tribunals and Commissions01 Aug 1996Appeal allowed
NATIONAL INSURANCE COMPANY Vs S.M.ABDUL KARIM
National Consumer Disputes Redressal Commission · 1996 3 CPJ 370
Tribunals and Commissions31 Jul 1996Appeal disposed of
C.S.SARMA Vs P.VENKATALAKSHMI
National Consumer Disputes Redressal Commission · 1997 1 CPJ 425 : 1997 1 CPR 471
Tribunals and Commissions31 Jul 1996Appeal dismissed
PYLA MALLIKHARJUNA RAO Vs ASSTT. ENGINEER, OPERATION A.P.S.E. BOARD
National Consumer Disputes Redressal Commission · 1998 2 CPJ 272
Tribunals and Commissions30 Jul 1996Appeal allowed
A.S.NAGPAL Vs Krishan Lal
National Consumer Disputes Redressal Commission · 1996 2 CLT 716 : 1996 3 CPJ 220 : 1997 1 CPC 50
Tribunals and Commissions30 Jul 1996Appeal dismissed
RAMA CHANDRA ACHARYA Vs EXECUTIVE ENGINEER, PURI ELECTRICAL DIVISION
National Consumer Disputes Redressal Commission · 1996 3 CPJ 103 : 1997 1 CPR 213
Tribunals and Commissions30 Jul 1996Complaint dismissed
SRI SUBBARAYA SETTY Vs Divisional Manager, Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 136 : 1997 1 CPR 127
Tribunals and Commissions30 Jul 1996Complaint allowed with costs
SRI RAM OIL UDYOG, SHAMSABAD Vs RAJEEV ROADLINES
National Consumer Disputes Redressal Commission · 1996 3 CPJ 23 : 1997 1 CPR 75
Tribunals and Commissions30 Jul 1996Appeal allowed
K.S.R.T.C, BAGALKOT, BIJAPUR Vs BHIMAPPA ANNAPPA GADDI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 522
Tribunals and Commissions26 Jul 1996Writ petition dismissed
TELEGRAPH MASTER Vs F.E.D.SILVA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 175
Tribunals and Commissions26 Jul 1996
A P Joseph Vs Kunjannamma Mathai
National Consumer Disputes Redressal Commission · 1997 3 CPJ 382
Tribunals and Commissions25 Jul 1996Appeal allowed with costs
ORIENTAL INSURANCE CO.LTD Vs SURESH KUMAR MASKHARA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 230 : 1997 1 CPR 639
Tribunals and Commissions24 Jul 1996Complaint partly allowed
ASSAM IMPORT AGENCY LTD. Vs CHIEF MANAGER, UCO BANK
National Consumer Disputes Redressal Commission · 1997 2 CPJ 349 : 1997 3 CPR 314 : 1998 1 CPC 82
Tribunals and Commissions23 Jul 1996Appeal dismissed
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. ALWAYE Vs JOB MATHEW
National Consumer Disputes Redressal Commission · 1997 1 CPJ 481
Tribunals and Commissions23 Jul 1996Complaint dismissed
MUKUNDA INDUSTRIAL FINANCE LTD. Vs Federal Bank Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CPR 7 : 1997 2 CPC 684 : 1997 2 CPJ 140
Tribunals and Commissions22 Jul 1996Appeal partly allowed
A.P.HOUSING BOARD Vs IMMIDISETTY SUBRAHMANYESWARA RAO
National Consumer Disputes Redressal Commission · 1997 1 CPJ 360 : 1997 1 CPR 550
Tribunals and Commissions22 Jul 1996Complaint partly allowed with costs
BALAJI INC Vs SR. DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1996 3 CPR 308 : 1997 1 CPJ 206
Tribunals and Commissions22 Jul 1996Complaint disposed of
N.C.SARIN Vs MOOLCHAND KHARAITIRAM HOSPITAL
National Consumer Disputes Redressal Commission · 1996 2 CPJ 418 : 1996 3 CPR 350 : 1997 1 CPC 61
Tribunals and Commissions22 Jul 1996Complaint dismissed
M.S.RAMAA Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 1996 3 CPR 360 : 1997 1 CPJ 131
Tribunals and Commissions19 Jul 1996Appeal allowed
Punjab National Bank Vs RAMA KANT YADAVA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 44 : 1997 1 CPR 262 : 1997 2 CPC 687