Tribunals and Commissions09 Jul 1996Appeals allowed
ESCORTS TRACTORS LTD. CO. Vs GAJANAND
National Consumer Disputes Redressal Commission · 1997 2 CPJ 455 : 1997 3 CPR 285
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,194 of 1,389
Tribunals and Commissions09 Jul 1996Appeals FA 767/93, 1287/94, 1134/94, 692/94, 830/94, 682/94, 824/95, 503/95, 400/95, 140/95 allowed
BRANCH MANAGER, INDIAN BANK Vs B.RAJA REDDY
National Consumer Disputes Redressal Commission · 1998 2 CPJ 558
Tribunals and Commissions09 Jul 1996Revision partly allowed
RAMGOPAL Vs DIRECTOR, POSTAL SERVICES
National Consumer Disputes Redressal Commission · 1997 2 CPJ 387 : 1997 3 CPR 296
Tribunals and Commissions09 Jul 1996Appeal dismissed
POSTMASTER, MANNANCHERY Vs D. PRATHAPAN
National Consumer Disputes Redressal Commission · 1996 3 CPJ 456 : 1997 2 CPC 550
Tribunals and Commissions09 Jul 1996Appeal partly allowed
State Bank of India Vs CITIZEN PROTECTION FORUM
National Consumer Disputes Redressal Commission · 1996 3 CPJ 302
Tribunals and Commissions09 Jul 1996Appeals allowed
ANIL SEHGAL Vs Harmohinder Singh
National Consumer Disputes Redressal Commission · 1996 3 CPJ 101
Tribunals and Commissions09 Jul 1996Complaint dismissed with costs
HARISH JAMNADAS MANDVIA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1997 1 CPJ 349
Tribunals and Commissions08 Jul 1996Appeal allowed
Branch Manager, LIC of India Vs D.VENKATA LAXMANA BABU
National Consumer Disputes Redressal Commission · 1997 1 CPJ 516 : 1997 2 CPR 304
Tribunals and Commissions08 Jul 1996Appeal dismissed
AGARWAL MOTORS Vs JEETMAL CHAUHAN
National Consumer Disputes Redressal Commission · 1997 1 CPJ 397 : 1997 3 CPR 8
Tribunals and Commissions05 Jul 1996Complaint allowed with costs
TAPASINI SINHA Vs IMPERIAL MATCH WORKS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 283 : 1997 1 CPR 323
Tribunals and Commissions04 Jul 1996Appeal accepted
Indian Oil Corporation Ltd. Vs RAGHBIR SINGH SAINI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 602 : 1997 1 CLT 54 : 1997 1 CPC 58
Tribunals and Commissions04 Jul 1996Complaint allowed
TELEPHONE SERVICE SOCIETY Vs CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES
National Consumer Disputes Redressal Commission · 1996 3 CPJ 239
Tribunals and Commissions04 Jul 1996Appeal allowed
SENIOR BRANCH MANAGER, L.I.C. Vs SNEHALATA DAS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 319 : 1996 3 CPR 319
Tribunals and Commissions03 Jul 1996Appeal allowed
ABHIJIT NANDY Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1996 3 CPJ 363
Tribunals and Commissions03 Jul 1996Appeal allowed
SURJIT KAUR Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 1997 1 CLT 249 : 1998 1 CPJ 408
Tribunals and Commissions02 Jul 1996
SUBRATA DEBNATH Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 385 : 1996 3 CPR 292
Tribunals and Commissions01 Jul 1996Appeal allowed
HERO HONDA MOTORS LTD. Vs KANNEGOLLA VENKATA VANI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 502
Tribunals and Commissions29 Jun 1996Appeal dismissed
TELECOM DISTRICT MANAGER Vs K.C.BHAGOTY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 398 : 1996 3 CPR 294
Tribunals and Commissions28 Jun 1996Petition allowed
INDIAN BANK And FOUR Vs DISTRICT CONSUMER DISPUTES REDRESSAL FORUM, MADRAS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 597 : 1997 2 CPC 542
Tribunals and Commissions28 Jun 1996Complaint dismissed with costs
KHODABHAI MANIBHAI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 108