Tribunals and Commissions27 Jun 1996Appeal allowed
ELECTRICAL EXECUTIVE ENGINEER, UESD Vs BIHAR 440 VOLTS, VIDYUT UPBHOKTA SANGH
National Consumer Disputes Redressal Commission · 1997 1 CPJ 315 : 1997 2 CPR 138
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,195 of 1,389
Tribunals and Commissions27 Jun 1996Appeal allowed
SUPERINTENDENT OF POST OFFICES Vs Lal Babu Sah
National Consumer Disputes Redressal Commission · 1997 1 CPJ 246 : 1997 2 CPR 263
Tribunals and Commissions26 Jun 1996Appeal allowed
KAMALJIT KAUR SIDHU Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 1996 2 CLT 714 : 1996 3 CPJ 213 : 1997 2 CPC 545
Tribunals and Commissions25 Jun 1996Appeal rejected
VAMALINGAM Vs NDS COMPUTERS (P) LTD, HYDERABAD
National Consumer Disputes Redressal Commission · 1997 1 CPJ 574
Tribunals and Commissions25 Jun 1996Appeal partly allowed
CENTRAL BANK OF INDIA Vs SHRI BHARAT GUPTA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 564 : 1997 1 CLT 111
Tribunals and Commissions25 Jun 1996Appeal partly allowed
SECRETARY, RAJASTHAN HOUSING BOARD Vs ASHA ASWANI
National Consumer Disputes Redressal Commission · 1997 1 CPJ 287
Tribunals and Commissions25 Jun 1996Enquiry discharged
IN THE MATTER OF: TELEVISION AND COMPONENTS LIMITED Vs State
National Consumer Disputes Redressal Commission · 1996 2 CLT 494 : 1997 1 CPJ 33
Tribunals and Commissions21 Jun 1996Appeal dismissed
DHARIA ICE And COLD STORAGE PVT. LTD. Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPC 484 : 1996 3 CPJ 3 : 1996 3 CPR 114 : 1997 1 CLT 293
Tribunals and Commissions21 Jun 1996Complaint allowed with costs
SHRI LAXMI COTTON TRADERS LTD. Vs CENTRAL WAREHOUSING CORPORATION
National Consumer Disputes Redressal Commission · 1996 3 CPJ 22 : 1997 1 CLT 339
Tribunals and Commissions21 Jun 1996Petition dismissed
MADHUBHAI R. PATEL Vs State Bank of India
National Consumer Disputes Redressal Commission · 1996 3 CPJ 39 : 1996 3 CPR 51 : 1997 1 CLT 523
Tribunals and Commissions21 Jun 1996F.A. No. 203/95 partly allowed.
FAIRDEAL MARWAR GARAGES PVT. LTD. , D.S.SARMA Vs NATIONAL CENTRE FOR HUMAN SETTLEMENTS And ENVIRONMENTS , FAIRDEAL MARWAR GARAGES PVT. LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 55 : 1996 3 CPR 46 : 1997 2 CPC 535
Tribunals and Commissions21 Jun 1996Complaint dismissed
KAMLESH GAUR Vs D.E.S.U.
National Consumer Disputes Redressal Commission · 1996 2 CPC 472 : 1996 3 CPJ 9 : 1996 3 CPR 94 : 1997 1 CLT 274
Tribunals and Commissions21 Jun 1996F.A. 625/1993 partly allowed
CENTRAL BANK OF INDIA Vs NARAIN STEEL TRADERS
National Consumer Disputes Redressal Commission · 1996 2 CPC 474 : 1996 3 CPJ 14 : 1996 3 CPR 96 : 1997 1 CLT 276
Tribunals and Commissions21 Jun 1996Complaints dismissed
SHIELA CONSTRUCTIONS PVT. LTD. Vs NAINITAL LAKE DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1996 2 CPC 584 : 1996 3 CPJ 11 : 1996 3 CPR 136 : 1997 1 CLT 330
Tribunals and Commissions21 Jun 1996Appeal dismissed with costs
PRAKASH DHAWAN Vs ESTATE OFFICER, HUDA
National Consumer Disputes Redressal Commission · 1996 2 CPC 553 : 1996 3 CPJ 20 : 1996 3 CPR 91 : 1997 1 CLT 271 : 1998 1 CPJ 73
Tribunals and Commissions21 Jun 1996Complaint dismissed
OLD VILLAGE INDUSTRIES LTD. Vs AIR INDIA
National Consumer Disputes Redressal Commission · 1996 2 CPC 438 : 1996 2 CPR 232 : 1996 3 CPJ 41 : 1997 1 CLT 78
Tribunals and Commissions21 Jun 1996Complaint dismissed with costs
ERODE TURMERIC MERCHANTS ASSOCIATION, ERODE Vs PERIYAR MARKET COMMITTEE
National Consumer Disputes Redressal Commission · 1996 2 CPC 530 : 1996 3 CPJ 7 : 1996 3 CPR 111
Tribunals and Commissions21 Jun 1996Appeal dismissed
E.C.P. LTD. Vs Narendra Kumar
National Consumer Disputes Redressal Commission · 1996 2 CPR 239 : 1996 3 CPJ 59
Tribunals and Commissions21 Jun 1996Appeal accepted
ENGINEERING WORKS Vs DINEX (INDIA) PRIVATE LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPC 587 : 1996 3 CPJ 33 : 1996 3 CPR 44 : 1997 1 CLT 554
Tribunals and Commissions21 Jun 1996Appeal dismissed
DILIP KUMAR WAMANRAO DARYAPURKAR Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPC 527 : 1996 3 CPJ 29 : 1996 3 CPR 87 : 1997 1 CLT 258