Tribunals and Commissions21 Jun 1996Appeal allowed
New India Assurance Co. Ltd. Vs KUMODCHANDRA B. HEMADE
National Consumer Disputes Redressal Commission · 1996 2 CPC 491 : 1996 3 CPJ 32 : 1996 3 CPR 41 : 1997 1 CLT 583
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,196 of 1,389
Tribunals and Commissions21 Jun 1996Revision Petition accepted
Depot Manager, APSRTC Vs DISTRICT CONSUMER COUNCIL, TIRUPTAHTI
National Consumer Disputes Redressal Commission · 1996 2 CPC 481 : 1996 3 CPJ 36 : 1996 3 CPR 68 : 1998 1 CPJ 65
Tribunals and Commissions21 Jun 1996Appeal dismissed with costs.
AROOP MUKHERJEE Vs SWITZER INSTRUMENT LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPC 458 : 1996 3 CPJ 18 : 1996 3 CPR 79 : 1997 1 CLT 247
Tribunals and Commissions21 Jun 1996Order modified
DESK TO DESK COURIER SERVICE Vs VADILAL INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 347
Tribunals and Commissions21 Jun 1996Enquiry disposed of
In the Matter of Vs SINTER PLAST CONTAINERS
National Consumer Disputes Redressal Commission · 1997 1 CPJ 36
Tribunals and Commissions21 Jun 1996
HOUSE OF DUBARY Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 67 : 1996 2 CPJ 223 : 1996 2 CPR 259 : 1997 1 CLT 21
Tribunals and Commissions21 Jun 1996
B.JAINNUL ABDEAN Vs TWAIK EAST INTERNATIONAL
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 81 : 1996 3 CPR 139 : 1997 1 CLT 335 : 1998 1 CPJ 91
Tribunals and Commissions21 Jun 1996
AMARNATH SINGH Vs MAHINDRA AND MAHINDRA
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 71 : 1996 1 CPC 621 : 1996 2 CLT 254 : 1996 2 CPJ 229 : 1996 2 CPR 255
Tribunals and Commissions21 Jun 1996
R.MANI Vs KARUMARI ENTERPRISE
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 68 : 1996 2 CPJ 249
Tribunals and Commissions21 Jun 1996
AJAY ENTERPRISES LTD. Vs KAMLESH AGGARWAL
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 77 : 1996 3 CPR 106 : 1997 1 CLT 286 : 1998 1 CPJ 77 : 1998 6 CTJ 664
Tribunals and Commissions21 Jun 1996
VIMAL CHANDRA GROVER Vs BANK OF INDIA
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 88 : 1996 2 CPJ 159 : 1997 5 CTJ 35
Tribunals and Commissions21 Jun 1996
VIJAI SHANKAR SHUKLA Vs LUCKNOW DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 86 : 1996 2 CPC 597 : 1996 3 CPR 82 : 1997 1 CLT 251 : 1998 6 CTJ 584
Tribunals and Commissions21 Jun 1996
PUNJAB NATIONAL BANK Vs TEJ RAJINDER SINGH
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 69 : 1996 2 CPC 554 : 1996 2 CPJ 252 : 1996 3 CPR 32 : 1997 1 CLT 505
Tribunals and Commissions21 Jun 1996
APPLE MERCHANTS ASSOCIATION (REGD.) Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 79 : 1996 2 CPC 457 : 1996 3 CPJ 2 : 1996 3 CPR 132 : 1996 4 CTJ 869 : 1997 1 CLT 323
Tribunals and Commissions21 Jun 1996
CALCUTTA TELEPHONES Vs Bharat Biscuit Co Pvt Ltd
National Consumer Disputes Redressal Commission · 1996 2 CPC 478 : 1996 3 CPR 37 : 1997 1 CLT 561 : 1998 1 CPJ 81
Tribunals and Commissions21 Jun 1996
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs T I Ulahannan
National Consumer Disputes Redressal Commission · 1996 2 CPC 576 : 1996 3 CPR 104 : 1997 1 CLT 284 : 1998 1 CPJ 75
Tribunals and Commissions21 Jun 1996
Murli Cold Storage Pvt Ltd Vs New India Assu Co Ltd
National Consumer Disputes Redressal Commission · 1996 2 CPC 544 : 1996 3 CPR 74 : 1997 1 CLT 242 : 1998 1 CPJ 84
Tribunals and Commissions21 Jun 1996
N T Subrahmanyam Vs B Krishna Rao
National Consumer Disputes Redressal Commission · 1996 2 CPJ 233 : 1996 2 CPR 247 : 1997 1 CLT 47
Tribunals and Commissions21 Jun 1996
Starline Motors Vs Naval Kishore Chiman Lal Bhartia
National Consumer Disputes Redressal Commission · 1996 3 CPR 130 : 1997 1 CLT 320 : 1998 1 CPJ 79
Tribunals and Commissions21 Jun 1996
NEW INDIA ASSURANCE CO LTD Vs Bharat Watch Co
National Consumer Disputes Redressal Commission · 1996 2 CPC 669 : 1996 3 CPR 171 : 1997 1 CLT 390 : 1998 1 CPJ 88