Tribunals and Commissions21 Jun 1996
Pushpa Builders Flat Buyers Association Vs PUSHPA BUILDERS LTD
National Consumer Disputes Redressal Commission · 1996 2 CPC 556 : 1996 2 CPJ 212 : 1996 3 CPR 57 : 1997 1 CLT 220
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,197 of 1,389
Tribunals and Commissions21 Jun 1996
Sanjay Bafna Vs Vijay P Aher
National Consumer Disputes Redressal Commission · 1996 2 CPC 577 : 1996 2 CPJ 190 : 1996 3 CPR 126 : 1997 1 CLT 314
Tribunals and Commissions21 Jun 1996
RAGHBIR SINGH Vs Zimidara Engg Co Ltd
National Consumer Disputes Redressal Commission · 1996 2 CPC 573 : 1996 2 CPJ 254 : 1996 3 CPR 101 : 1997 1 CLT 281
Tribunals and Commissions21 Jun 1996
SAWHNEY BROTHERS Vs ALITALIA
National Consumer Disputes Redressal Commission · 1998 1 CPJ 68
Tribunals and Commissions21 Jun 1996
Victory Transport Co P Ltd Vs Mishra Furniture Mart
National Consumer Disputes Redressal Commission · 1996 2 CPC 594 : 1996 3 CPR 54 : 1997 1 CLT 543 : 1998 1 CPJ 71
Tribunals and Commissions20 Jun 1996Appeal partly allowed
PONDICHERRY CO-OPERATIVE HOUSING SOCIETY LTD. Vs K.MOHANRAJ
National Consumer Disputes Redressal Commission · 1996 2 CPJ 461 : 1997 1 CPR 69
Tribunals and Commissions20 Jun 1996
Kasam Noormohammad Unad Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 1996 2 CPC 537 : 1996 2 CPJ 172 : 1996 3 CPR 21 : 1997 1 CLT 437
Tribunals and Commissions19 Jun 1996
Daya Bindal Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 49 : 1997 1 CPR 193
Tribunals and Commissions18 Jun 1996Appeal partly allowed
DELHI DEVELOPMENT AUTHORITY Vs P.K.THAKUR
National Consumer Disputes Redressal Commission · 1996 3 CPJ 73
Tribunals and Commissions18 Jun 1996Petition dismissed
Muruganandam Vs Executive Engineer and Administrative Officer
National Consumer Disputes Redressal Commission · 1996 1 CPR 43 : 1996 3 CPJ 1 : 1997 1 CLT 538
Tribunals and Commissions18 Jun 1996
UNION BANK OF INDIA Vs SEPPO RALLY OY
National Consumer Disputes Redressal Commission · 1996 2 CPC 450 : 1996 2 CPJ 128 : 1996 2 CPR 221 : 1997 1 CLT 75
Tribunals and Commissions18 Jun 1996
Subhada S Deshpande Vs Jangid Builders Pvt Ltd
National Consumer Disputes Redressal Commission · 1996 2 CPC 444 : 1996 2 CPJ 135 : 1996 2 CPR 224 : 1997 1 CLT 88
Tribunals and Commissions18 Jun 1996
T T Private Ltd Vs AKHIL BHARTIYA GRAHAK PANCHAYAT
National Consumer Disputes Redressal Commission · 1996 2 CPC 591 : 1996 2 CPJ 239 : 1996 3 CPR 29 : 1997 1 CLT 463
Tribunals and Commissions18 Jun 1996
PUNJAB NATIONAL BANK Vs Charan Singh Gura Singh Alias Charan Singh Tuteja
National Consumer Disputes Redressal Commission · 1996 2 CPC 193 : 1996 2 CPJ 188 : 1996 2 CPR 179 : 1997 1 CLT 214
Tribunals and Commissions18 Jun 1996
NEW INDIA ASSURANCE CO LTD Vs Devinder Kumar Jain
National Consumer Disputes Redressal Commission · 1996 2 CLT 228 : 1996 2 CPC 190 : 1996 2 CPJ 140 : 1996 2 CPR 198
Tribunals and Commissions18 Jun 1996
Capt C P Gupta Vs Joint Secretary Department Of Local Government Government Of Punjab
National Consumer Disputes Redressal Commission · 1996 2 CPC 470 : 1996 2 CPJ 242 : 1996 3 CPR 35
Tribunals and Commissions18 Jun 1996
Madhubhai R Patel Vs State Bank Of India Head Office Ahmedabad
National Consumer Disputes Redressal Commission · 1996 2 CLT 591 : 1996 2 CPJ 132 : 1996 2 CPR 189
Tribunals and Commissions17 Jun 1996Appeal allowed
ARIHANT CORPORATION Vs UMED PARK GHATLODIA CO-OPERATIVE HOUSING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPC 421 : 1996 2 CPR 216 : 1996 3 CPJ 109 : 1997 1 CLT 58
Tribunals and Commissions17 Jun 1996Complaint dismissed
PRAVINCHANDRA HARGOVINDAS JOSHI Vs DCM TOYOTA LIMITED
National Consumer Disputes Redressal Commission · 1997 1 CPJ 129
Tribunals and Commissions17 Jun 1996
NEW INDIA ASSURANCE COMPANY LTD. Vs SAKAR IRON INDUSTRIES
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 65 : 1996 2 CLT 588 : 1996 2 CPC 188 : 1996 2 CPJ 207 : 1996 2 CPR 187