Tribunals and Commissions07 Jun 1996
Chocklingam Vs M Amba Shankar
National Consumer Disputes Redressal Commission · 1996 2 CPJ 179 : 1996 2 CPR 207 : 1997 1 CLT 31
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,199 of 1,389
Tribunals and Commissions06 Jun 1996Enquiry disposed of
DIRECTOR GENERAL (I And R) Vs ST. FRANCIS XAVIER SCHOOL, CALCUTTA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 35
Tribunals and Commissions06 Jun 1996Complaint allowed
JAISWAL ALLOYS (P) LTD. Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 428 : 1996 3 CPR 344
Tribunals and Commissions06 Jun 1996Application disposed of
VINOD KUMAR NAGRATH Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 162
Tribunals and Commissions06 Jun 1996Appeal allowed
SELVAM CHIT FUNDS Vs ALAGU SUNDARAM
National Consumer Disputes Redressal Commission · 1996 2 CPJ 437 : 1996 3 CPR 328
Tribunals and Commissions06 Jun 1996Appeals dismissed
STANDARD MEDICAL And PHARMACEUTICALS LTD. Vs ANITA KHATOR
National Consumer Disputes Redressal Commission · 1996 2 CPJ 272
Tribunals and Commissions06 Jun 1996Appeal dismissed
SKY PACK COURIER PVT. LTD. Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1997 2 CPJ 305 : 1997 3 CPR 268
Tribunals and Commissions06 Jun 1996
RAJESHWARIBEN UPENDRAKUMAR SHAH Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 63 : 1996 2 CPC 197 : 1996 2 CPJ 203 : 1996 2 CPR 176
Tribunals and Commissions05 Jun 1996O.Ps. disposed of
ALEYAMMA VARGHESE Vs DEWAN BAHADUR Dr. V. VARGHESE
National Consumer Disputes Redressal Commission · 1997 1 CPR 310 : 1997 3 CPJ 165
Tribunals and Commissions05 Jun 1996Complaint dismissed
Modi Olivetti Ltd. Vs INTERSOFT PROFESSIONALS
National Consumer Disputes Redressal Commission · 1996 2 CPC 27 : 1996 2 CPJ 416 : 1996 2 CPR 384
Tribunals and Commissions05 Jun 1996Complaint partly allowed
TAYYABA SULTANA Vs BRANCH MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 1996 2 CPJ 504 : 1996 3 CPR 301
Tribunals and Commissions05 Jun 1996Appeal dismissed
Mohinder Singh Vs SENIOR POST MASTER
National Consumer Disputes Redressal Commission · 1996 2 CLT 480 : 1998 2 CPJ 518
Tribunals and Commissions05 Jun 1996Appeal disposed of
State Bank of India Vs CHANDRA NATH SAH
National Consumer Disputes Redressal Commission · 1996 3 CPJ 13 : 1997 1 CPC 140 : 1997 1 CPR 78
Tribunals and Commissions05 Jun 1996Appeal disposed of
ASSISTANT ENGINEER, ELECTRIC SECTION Vs M.ASHRAF
National Consumer Disputes Redressal Commission · 1996 3 CPJ 562
Tribunals and Commissions04 Jun 1996Complaint allowed
POONAM ASTHANA Vs R.S. BAHADUR And CO.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 547
Tribunals and Commissions04 Jun 1996Appeal dismissed with costs
United India Insurance Company Ltd. Vs ISSEWAL CO-OP. AGRICULTURAL SERVICE SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 232 : 1997 1 CLT 27
Tribunals and Commissions04 Jun 1996Complaint partly allowed with costs
RAJKUMARI KASLIWAL Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1997 1 CPJ 306
Tribunals and Commissions04 Jun 1996Appeal dismissed
S.BASHU Vs ACCOUNTS OFFICER (SOUTH) MADRAS TELEPHONES
National Consumer Disputes Redressal Commission · 1996 2 CPJ 358 : 1996 3 CPR 272
Tribunals and Commissions04 Jun 1996Complaint dismissed with costs
ALOK KUMAR CHAKRABORTY Vs GAUTAM BISWAS
National Consumer Disputes Redressal Commission · 1996 2 CPJ 368 : 1996 3 CPR 149
Tribunals and Commissions04 Jun 1996Appeals allowed
N.N.B.SHARMA Vs M.R.DIVYA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 371