Tribunals and Commissions28 May 1996Appeal allowed
SHANTILATA MUKHERJEE Vs L.I.C.I.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 399
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,201 of 1,389
Tribunals and Commissions27 May 1996Appeal dismissed
G.BHARAT Vs G.SARANGAPANI (DEAD) THROUGH L.Rs.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 31 : 1997 1 CPR 466
Tribunals and Commissions24 May 1996Complaint allowed with costs
HIGH COURT OF PUNJAB AND HARYANA THROUGH REGISTRAR Vs MANAGER HINDUSTAN MOTORS LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 398
Tribunals and Commissions24 May 1996Appeal allowed
ACCOUNTS OFFICER THRISSUR TELEPHONES Vs A.A. MUHAMMADALI
National Consumer Disputes Redressal Commission · 1997 1 CPJ 24
Tribunals and Commissions22 May 1996Appeal dismissed with costs
LEELAVATHI NATESAN Vs Hindustan Motors Ltd
National Consumer Disputes Redressal Commission · 1996 3 CPJ 61 : 1997 1 CPR 185
Tribunals and Commissions22 May 1996Revision petition allowed
Union of India Vs ROSSELL INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 420 : 1996 3 CPR 338
Tribunals and Commissions22 May 1996Appeal partly allowed
Unit Trust of India Vs S.GEETHA DEVI
National Consumer Disputes Redressal Commission · 1997 1 CPR 243 : 1997 2 CPJ 458
Tribunals and Commissions22 May 1996Appeal dismissed
B.PUGAZHENTHI Vs M.KUPPUSAMY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 12
Tribunals and Commissions22 May 1996Complaint dismissed
CENTURY LEATHERS Vs KOREAN AIR
National Consumer Disputes Redressal Commission · 1997 2 CPJ 295
Tribunals and Commissions21 May 1996Appeal disposed of
New India Assurance Co. Ltd. Vs JAYAPAL
National Consumer Disputes Redressal Commission · 1996 2 CPJ 507
Tribunals and Commissions21 May 1996Appeals dismissed
A.SHAFNASHMI Vs Chief Manager, State Bank of India
National Consumer Disputes Redressal Commission · 1997 1 CPJ 380 : 1997 2 CPC 526
Tribunals and Commissions21 May 1996Appeal dismissed
R.Ravi Vs R.RAJU
National Consumer Disputes Redressal Commission · 1996 2 CPJ 206
Tribunals and Commissions21 May 1996Delay condoned
ANDHRA BANK Vs W.M. THIRUNAVUKKARASU
National Consumer Disputes Redressal Commission · 1996 2 CPJ 455
Tribunals and Commissions20 May 1996Appeal disposed of
BIPIN K.SETH Vs MEELA ARACKAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 331
Tribunals and Commissions20 May 1996Appeal disposed of
BIPIN K.SETH Vs ROSILY XAVIER
National Consumer Disputes Redressal Commission · 1996 3 CPJ 382
Tribunals and Commissions17 May 1996Appeal dismissed
SUKHJINDER SINGH Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 474
Tribunals and Commissions17 May 1996Appeal dismissed
KISHORI LAL ARORA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1996 2 CPJ 407 : 1997 1 CPR 46
Tribunals and Commissions16 May 1996Appeal allowed
MARKET COMMITTEE, PATIALA Vs NIKHIL ENTERPRISES
National Consumer Disputes Redressal Commission · 1996 2 CPJ 495 : 1996 2 CPR 355
Tribunals and Commissions16 May 1996Appeal dismissed
MANAGER, STATE BANK OF PATIALA Vs SAMRAT FORGINGS LIMITED
National Consumer Disputes Redressal Commission · 1996 2 CPC 37 : 1996 2 CPR 361 : 1996 3 CPJ 10
Tribunals and Commissions16 May 1996Complaint dismissed
JAYANTILAL GOVINDLAL PARMR Vs MANAGING TRUSTEE
National Consumer Disputes Redressal Commission · 1997 1 CPJ 295