Tribunals and Commissions16 May 1996Complaint dismissed with costs
BRIJ KISHORE TOSHNIWAL Vs DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1996 3 CPJ 297
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,202 of 1,389
Tribunals and Commissions15 May 1996Appeal disposed of
Telecom District Engineer Vs LATHA SUNDAR RAJ
National Consumer Disputes Redressal Commission · 1996 3 CPJ 551
Tribunals and Commissions15 May 1996Appeal allowed
TELEPHONE DISTRICT ENGINEER Vs Koshi Varghese
National Consumer Disputes Redressal Commission · 1997 1 CPJ 160
Tribunals and Commissions14 May 1996Appeal dismissed
NISSIE (INDIA) AGENCIES Vs GANGULI
National Consumer Disputes Redressal Commission · 1996 3 CPJ 38
Tribunals and Commissions13 May 1996Petition dismissed
PONDICHERRY TEXTILE CORPN. LTD. Vs BATCO ROADWAYS
National Consumer Disputes Redressal Commission · 1996 2 CPC 192 : 1996 2 CPR 177 : 1996 3 CPJ 163 : 1997 1 CLT 212
Tribunals and Commissions13 May 1996Appeal allowed
Life Insurance Corporation of India Vs P.KANTHIAMMAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 254
Tribunals and Commissions13 May 1996Appeal allowed with costs
TAHIRA BANU Vs Branch Manager, L.I.C.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 279 : 1996 3 CPR 8
Tribunals and Commissions13 May 1996Appeal dismissed
TSR VENKATRAMANA Vs Branch Manager, L.I.C.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 309
Tribunals and Commissions10 May 1996Complaint dismissed
PURANI Vs K.B.CORPORATION
National Consumer Disputes Redressal Commission · 1997 1 CPJ 280
Tribunals and Commissions10 May 1996Complaint allowed with costs
SATISH MEHRA Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 1996 2 CPJ 457 : 1996 3 CPR 435 : 1997 1 CPC 79
Tribunals and Commissions10 May 1996Appeal partly allowed
NORTHERN RAILWAY Vs LT.COL.N.C.MITRA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 295 : 1997 1 CPR 490 : 1997 2 CPC 548
Tribunals and Commissions09 May 1996Judgment set aside
UNITED INDIA INSURANCE CO.LTD Vs SHANTILAL P.MALVANIYA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 235 : 1997 1 CPR 405
Tribunals and Commissions09 May 1996Appeal allowed
POSTMASTER, MEL MADAVEETHI Vs A.MUTHUKUMAR
National Consumer Disputes Redressal Commission · 1996 3 CPJ 243
Tribunals and Commissions09 May 1996Complaint dismissed with costs
Punjab National Bank Vs District Manager, Telephones
National Consumer Disputes Redressal Commission · 1996 2 CPJ 361 : 1996 2 CPR 310
Tribunals and Commissions09 May 1996
ORIENTAL INSURANCE CO. LTD. Vs MALATI PAUL
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 92 : 1996 2 CPJ 109
Tribunals and Commissions09 May 1996
ORIENTAL INSURANCE CO. LTD. Vs P.RAMARAJ
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 59 : 1996 2 CLT 413 : 1996 2 CPC 70 : 1996 2 CPJ 120 : 1996 2 CPR 19
Tribunals and Commissions09 May 1996
SHASHI CONSTRUCTIONS Vs NIRMALA MOKADAM
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 73 : 1996 2 CPC 319 : 1996 2 CPJ 3 : 1996 2 CPR 20 : 1997 1 CLT 106
Tribunals and Commissions09 May 1996
GINNI FILAMENTS LTD Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1996 2 CLT 638 : 1996 2 CPC 215 : 1996 2 CPR 102 : 1998 1 CPJ 54
Tribunals and Commissions09 May 1996
Salgaocar Medical Research Centre Vs R B Raikar
National Consumer Disputes Redressal Commission · 1996 2 CLT 160 : 1996 2 CPC 86 : 1996 2 CPJ 209 : 1996 2 CPR 80
Tribunals and Commissions09 May 1996
COMMON CAUSE Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 1996 2 CPC 40 : 1996 2 CPJ 33 : 1996 2 CPR 39