Tribunals and Commissions09 May 1996
GENERAL MANAGER EASTERN RAILWAY Vs P Chattopadhyay
National Consumer Disputes Redressal Commission · 1996 2 CPC 208 : 1996 2 CPJ 53 : 1996 2 CPR 126 : 1997 1 CLT 145
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,203 of 1,389
Tribunals and Commissions08 May 1996Appeal allowed
DIRECTOR, POST And TELEGRAPH Vs L.S.SRIVASTAVA
National Consumer Disputes Redressal Commission · 1997 2 CPJ 89
Tribunals and Commissions08 May 1996Appeal dismissed
MOHINDERPAL SINGH Vs MONTARI INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1996 1 CPC 559 : 1996 2 CPJ 432
Tribunals and Commissions08 May 1996Ordered accordingly
AKHILESH KUMAR VERMA Vs SKIPPER BUILDERS (P) LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 408
Tribunals and Commissions08 May 1996Complaint dismissed with costs
HARESH KUMAR TRILOKNATH SHARMA Vs NATIONAL INSURANCE COMPANY LTD., DEVCHANDNAGAR
National Consumer Disputes Redressal Commission · 1997 1 CPJ 318
Tribunals and Commissions07 May 1996Appeal allowed subject to costs
Ceat Limited Vs Biju Thomas
National Consumer Disputes Redressal Commission · 1997 1 CPJ 87
Tribunals and Commissions07 May 1996Complaint allowed
PREM CHANDRIKA VERMA Vs GENERAL MANAGER, DESU
National Consumer Disputes Redressal Commission · 1996 2 CPJ 509 : 1996 3 CPR 448
Tribunals and Commissions07 May 1996A.P. No. 1518/95 allowed
CHIEF MANAGER, STATE BANK OF INIDA Vs R.SATIADOSS
National Consumer Disputes Redressal Commission · 1996 2 CPJ 213
Tribunals and Commissions06 May 1996Appeals dismissed
ALKOTACH POWER INDUSTRIES PVT. LTD. Vs K.N.GOPALA KRISHNA BHAT
National Consumer Disputes Redressal Commission · 1996 3 CPJ 204
Tribunals and Commissions06 May 1996Appeal allowed
CHIEF GENERAL MANAGER, MADRAS TELEPHONES Vs KARUN ENTERPRISES
National Consumer Disputes Redressal Commission · 1996 3 CPJ 65 : 1997 1 CPR 163
Tribunals and Commissions06 May 1996Enquiry disposed of
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs ASIATIC PETROLEUM CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 10
Tribunals and Commissions06 May 1996Appeal allowed
ASWATHAIAH E.STHURI SANJEEVAMMA Vs D.SOMESHEKHARA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 262 : 1996 3 CPR 5
Tribunals and Commissions06 May 1996
PASHUPATI SINGH Vs MALHOTRA ENGINEERING WORKS
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 98 : 1996 2 CLT 379 : 1996 2 CPC 274 : 1996 2 CPJ 65 : 1996 2 CPR 4
Tribunals and Commissions06 May 1996
TELECOM DISTRICT MANAGER, MEHASANA Vs PATEL SHANKERLAL KEVALRAM
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 103 : 1996 2 CPC 97 : 1996 2 CPJ 99 : 1996 2 CPR 59 : 1998 0 ACJ 640
Tribunals and Commissions06 May 1996
NEW INDIA ASSURANCE CO. LTD. Vs GEETANJALI SILK HOUSE
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 80 : 1996 2 CLT 407 : 1996 2 CPC 65 : 1996 2 CPJ 95 : 1996 2 CPR 15
Tribunals and Commissions06 May 1996
HARBANS SINGH Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 94 : 1996 2 CPC 218 : 1996 2 CPJ 122 : 1996 2 CPR 122
Tribunals and Commissions06 May 1996
UNION OF INDIA Vs MANOJ KUMAR PURANMAL PALDIWALA
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 82 : 1996 2 CPC 268 : 1996 2 CPJ 114 : 1996 2 CPR 124 : 1996 4 CTJ 392 : 1997 1 CLT 143 : 1999 0 ACJ 208
Tribunals and Commissions06 May 1996
AIR INDIA Vs YOGENDRA HIRALAL PAREKH
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 101 : 1996 2 CLT 513 : 1996 2 CPC 75 : 1996 2 CPJ 116 : 1996 2 CPR 56 : 1996 4 CTJ 591 : 1999 0 ACJ 211
Tribunals and Commissions06 May 1996
SUVARNA BALJEKAR Vs ROHIT BHATT
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 108 : 1996 2 CLT 403 : 1996 2 CPC 63 : 1996 2 CPJ 75 : 1996 2 CPR 13
Tribunals and Commissions06 May 1996
ANTHONY REBELLO Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 51 : 1996 2 CLT 390 : 1996 2 CPJ 92 : 1996 2 CPR 8