Tribunals and Commissions26 Apr 1996
TANAWALA SYNTHETIC TEXTILE LTD. Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 37 : 1996 2 CLT 165 : 1996 2 CPC 91 : 1996 2 CPR 53 : 1996 3 CPJ 99 : 1998 6 CTJ 341
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,205 of 1,389
Tribunals and Commissions26 Apr 1996
UNION OF INDIA Vs H.S.YESHANTANI
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 83 : 1996 2 CPC 264 : 1996 2 CPJ 79 : 1996 2 CPR 94
Tribunals and Commissions26 Apr 1996
L I C OF INDIA Vs Shobha Devi Sunder Lal Patni
National Consumer Disputes Redressal Commission · 1996 1 CPR 87 : 1996 2 CLT 663 : 1996 2 CPC 222 : 1996 2 CPJ 67
Tribunals and Commissions26 Apr 1996
Sousa And Sons Realty Constructors And Developers Vs Sandur Udyog Pvt Ltd
National Consumer Disputes Redressal Commission · 1996 2 CLT 659 : 1996 2 CPC 330 : 1996 2 CPJ 51 : 1996 2 CPR 84
Tribunals and Commissions26 Apr 1996
Birla Yamaha Ltd Vs Patel Roadways Ltd
National Consumer Disputes Redressal Commission · 1996 2 CPC 204 : 1996 2 CPJ 40 : 1996 2 CPR 130 : 1997 1 CLT 149
Tribunals and Commissions26 Apr 1996
STATE BANK OF INDIA Vs KALIKA CHARAN DUBE
National Consumer Disputes Redressal Commission · 1996 2 CPC 331 : 1996 2 CPJ 27 : 1996 2 CPR 110 : 1997 1 CLT 127
Tribunals and Commissions26 Apr 1996
Sousa And Sons Realty Constructors And Developers Vs Millicent Colaco And Glenn B Pereira
National Consumer Disputes Redressal Commission · 1996 2 CLT 675 : 1996 2 CPC 328 : 1996 2 CPJ 49 : 1996 2 CPR 95
Tribunals and Commissions26 Apr 1996
Chairman Tamil Nadu Housing Board Vs Pitchaimuthammal
National Consumer Disputes Redressal Commission · 1996 2 CLT 669 : 1996 2 CPC 339 : 1996 2 CPJ 22 : 1996 2 CPR 91
Tribunals and Commissions26 Apr 1996
NEW INDIA ASSURANCE CO LTD Vs Kolsite Machine Febrik Ltd
National Consumer Disputes Redressal Commission · 1996 2 CLT 650 : 1996 2 CPC 229 : 1996 2 CPJ 24 : 1996 2 CPR 97
Tribunals and Commissions26 Apr 1996
Commissioner Assam State Housing Board Guwahati Vs Manoj Kumar Adhikary
National Consumer Disputes Redressal Commission · 1996 2 CLT 644 : 1996 2 CPC 340 : 1996 2 CPJ 47 : 1996 2 CPR 100
Tribunals and Commissions26 Apr 1996
Master Drillers Nagpur Vs Nagpur Nagarik Sahakari Bank Ltd
National Consumer Disputes Redressal Commission · 1996 2 CLT 666 : 1996 2 CPC 225 : 1996 2 CPJ 45 : 1996 2 CPR 89
Tribunals and Commissions26 Apr 1996
Govindra Khurana Vs Satya Sai Apartments P Ltd
National Consumer Disputes Redressal Commission · 1996 2 CPC 322 : 1996 2 CPJ 18 : 1996 2 CPR 143 : 1997 1 CLT 153
Tribunals and Commissions26 Apr 1996
UNION OF INDIA Vs Manoj H Pathak
National Consumer Disputes Redressal Commission · 1996 2 CPC 266 : 1996 2 CPJ 31 : 1996 2 CPR 132 : 1997 1 CLT 151
Tribunals and Commissions26 Apr 1996
KORES INDIA LTD Vs Samir Purkayastha
National Consumer Disputes Redressal Commission · 1996 2 CPJ 71
Tribunals and Commissions26 Apr 1996
National Garage Ltd Vs Ramesh Hansraj Gandhi
National Consumer Disputes Redressal Commission · 1996 2 CLT 671 : 1996 2 CPC 263 : 1996 2 CPJ 43 : 1996 2 CPR 92
Tribunals and Commissions25 Apr 1996Appeal dismissed with costs
PROPRIETOR, KUMARAN TRAVELS Vs J.SINGARAVELU
National Consumer Disputes Redressal Commission · 1996 2 CPJ 270 : 1996 2 CPR 391
Tribunals and Commissions25 Apr 1996Appeal allowed
SHANTI DEVI Vs WHEELS WORLD
National Consumer Disputes Redressal Commission · 1996 2 CLT 711 : 1996 2 CPC 518 : 1996 3 CPJ 542
Tribunals and Commissions24 Apr 1996Order modified
TELECOM DISTRICT MANAGER, PALAKKAD Vs K.MURALI, PROPRIETOR, KAIRALI PRINTERS
National Consumer Disputes Redressal Commission · 1997 1 CPJ 542
Tribunals and Commissions24 Apr 1996Complaint disposed of
KAUSAL KISHORE DUBEY Vs HINDUSTAN STEEL WORKS CONSTRUCTION LTD
National Consumer Disputes Redressal Commission · 1997 2 CPJ 244
Tribunals and Commissions24 Apr 1996Appeal partly allowed
CENTRAL BANK OF INDIA Vs Hari Kishan Gupta
National Consumer Disputes Redressal Commission · 1997 2 CPC 711 : 1997 2 CPJ 360