NATIONAL INSURANCE COMPANY LTD. Vs RAIS ABBAS NAQVI
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 47 : 1996 2 CPC 227 : 1996 2 CPJ 156 : 1996 2 CPR 108 : 1997 1 CLT 125
COURT ARCHIVE
27,776 judgments · page 1,206 of 1,389
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 47 : 1996 2 CPC 227 : 1996 2 CPJ 156 : 1996 2 CPR 108 : 1997 1 CLT 125
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 50 : 1996 2 CPJ 64
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 48 : 1996 2 CPC 220 : 1996 2 CPJ 15 : 1996 2 CPR 156 : 1997 1 CLT 178
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 46 : 1996 2 CPJ 152 : 1996 3 CPR 83
National Consumer Disputes Redressal Commission · 1996 2 CPC 185 : 1996 2 CPJ 83 : 1996 2 CPR 166 : 1997 1 CLT 193
National Consumer Disputes Redressal Commission · 1997 2 CPJ 432
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 49 : 1996 2 CPC 199 : 1996 2 CPJ 61 : 1996 2 CPR 164 : 1997 1 CLT 190 : 1999 0 ACJ 173
National Consumer Disputes Redressal Commission · 1996 2 CPC 257 : 1996 2 CPJ 73 : 1996 2 CPR 160 : 1997 1 CLT 183
National Consumer Disputes Redressal Commission · 1996 2 CPJ 441 : 1996 3 CPR 318
National Consumer Disputes Redressal Commission · 1997 1 CPJ 177
National Consumer Disputes Redressal Commission · 1997 2 CPJ 399
National Consumer Disputes Redressal Commission · 1996 2 CPR 375 : 1996 3 CPJ 197
National Consumer Disputes Redressal Commission · 1996 2 CPJ 301 : 1996 3 CPR 236
National Consumer Disputes Redressal Commission · 1997 2 CPJ 312 : 1997 3 CPR 249
National Consumer Disputes Redressal Commission · 1997 1 CPJ 589 : 1997 1 CPR 362
National Consumer Disputes Redressal Commission · 1997 1 CPJ 228
National Consumer Disputes Redressal Commission · 1997 1 CPJ 605 : 1997 1 CPR 192
National Consumer Disputes Redressal Commission · 1997 1 CPR 179 : 1997 2 CPJ 203
National Consumer Disputes Redressal Commission · 1996 3 CPJ 286 : 1997 1 CLT 654 : 1997 1 CPC 492 : 1997 2 CLT 654
National Consumer Disputes Redressal Commission · 1996 2 CPJ 350 : 1996 2 CPR 208