Tribunals and Commissions26 Mar 1996Complaint dismissed
PRATIMABEN KUNDANSINH PARMAR Vs INDCHEM ATL LTD.,MADRAS
National Consumer Disputes Redressal Commission · 1996 3 CPR 348 : 1997 2 CPJ 241
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,208 of 1,389
Tribunals and Commissions26 Mar 1996Complaint dismissed
MOHAN LAL Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 248
Tribunals and Commissions26 Mar 1996Appeal dismissed
NAGPAL ENTERPRISES Vs Divisional Manager, New India Assurance Company Ltd
National Consumer Disputes Redressal Commission · 1996 2 CPC 350 : 1996 2 CPJ 292 : 1997 1 CLT 636
Tribunals and Commissions25 Mar 1996Appeal dismissed
PRESIDENT, SAHITHYA PRAVARTHAKA SAHAKARANAM SANGOM LTD Vs K.BALAKRISHNAN NAIR
National Consumer Disputes Redressal Commission · 1997 2 CPJ 205
Tribunals and Commissions25 Mar 1996Appeal dismissed
T.M.ABU Vs Vijayan
National Consumer Disputes Redressal Commission · 1996 3 CPJ 537
Tribunals and Commissions25 Mar 1996Complaint allowed with costs
SANJIB KUMAR MAJUMDAR Vs UNITED INDIA INSURANCE CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 149
Tribunals and Commissions22 Mar 1996Appeal No. 370/95 dismissed with costs/Appeal No. 476/95 allowed
COMPETENT AUTOMOBILES CO. LTD. Vs RAVINDER NATH KAMRA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 420 : 1997 1 CPR 494
Tribunals and Commissions21 Mar 1996Appeal allowed
AMAR NATH AGGARWAL Vs NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 14
Tribunals and Commissions21 Mar 1996Appeal dismissed with costs
SUB-POST MASTER Vs MANI MASILAMANIACHARY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 258
Tribunals and Commissions20 Mar 1996Revision dismissed
TELU RAM GUPTA Vs Industrial Credit and Investment Corporation of India Ltd.
National Consumer Disputes Redressal Commission · 1996 1 CPC 417 : 1996 2 CLT 698 : 1996 2 CPJ 164
Tribunals and Commissions18 Mar 1996Complaint disposed of
KANTI KUMAR Vs DIVISIONAL MANAGER, FAIR PRICE, JAndK STATE FOREST CORPORATION, JAMMU
National Consumer Disputes Redressal Commission · 1997 1 CPJ 67 : 1997 1 CPR 546
Tribunals and Commissions18 Mar 1996Appeal disposed of
HARYANA STATE ELECTRICITY BOARD Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 1996 1 CPC 600 : 1996 2 CPJ 41 : 1997 1 CLT 275
Tribunals and Commissions14 Mar 1996Appeal dismissed
KISHAN ROADWAYS Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPC 177 : 1996 2 CPR 169 : 1996 3 CPJ 51 : 1997 1 CLT 200
Tribunals and Commissions14 Mar 1996Revision Petition dismissed
BANK OF INDIA Vs PRAMILABAI BHAURAOJI BHADGARE
National Consumer Disputes Redressal Commission · 1996 3 CPJ 54
Tribunals and Commissions14 Mar 1996Appeal allowed
VED PARKASH Vs KRISHNA KHURANA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 60
Tribunals and Commissions14 Mar 1996Appeal allowed
BAJRANG BALI BRICK KILN COMPANY Vs SATYAVEER ARYA
National Consumer Disputes Redressal Commission · 1996 2 CPJ 85
Tribunals and Commissions14 Mar 1996Appeals dismissed
AUTO CARS Vs Ved Parkash Sharma
National Consumer Disputes Redressal Commission · 1996 2 CPJ 328
Tribunals and Commissions14 Mar 1996
HINDUSTAN MOTORS LTD. Vs NARAYAN PUNDALIK TAMANKAR
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 45 : 1996 1 CPC 654 : 1996 1 CPJ 313 : 1996 1 CPR 150 : 1996 2 CLT 276
Tribunals and Commissions14 Mar 1996
AMTREX AMBIENCE LTD. Vs ALPHA RADIOS
National Consumer Disputes Redressal Commission · 1996 0 CTJ 906 : 1996 0 NCDRC 36 : 1996 1 CPJ 324 : 1996 2 CPR 171 : 1996 4 CTJ 906 : 1998 1 ACC 412 : 1999 0 ACJ 120
Tribunals and Commissions14 Mar 1996
FUEPROS Vs KARNATAKA STATE FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 3 : 1996 1 CPC 651 : 1996 1 CPR 163 : 1996 2 CLT 334 : 1997 3 CPJ 11