Tribunals and Commissions15 Apr 1996Complaint dismissed
V.Balasubramanian Vs Senior Divisional Manager, LIC of India
National Consumer Disputes Redressal Commission · 1996 3 CPJ 88
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,207 of 1,389
Tribunals and Commissions15 Apr 1996Complaint dismissed
V.Balasubramanian Vs SENIOR DIVISIONAL MANAGER, L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 1996 2 CPJ 263
Tribunals and Commissions12 Apr 1996Appeal dismissed with costs
ESTATE OFFICER, H.U.D.A.,GURGAON Vs GIRDHAR LAL YADAV
National Consumer Disputes Redressal Commission · 1996 2 CPC 345 : 1996 2 CPJ 295
Tribunals and Commissions12 Apr 1996Complaints allowed with costs
RAJ LEATHER CLOTH INDUSTRIES PVT.LTD Vs ORIENTIAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1996 2 CPC 353 : 1996 2 CPJ 34 : 1996 2 CPR 258 : 1997 1 CLT 641
Tribunals and Commissions12 Apr 1996
PREM GS INTERNATIONAL Vs Iraqui Airways
National Consumer Disputes Redressal Commission · 1996 1 CPJ 342 : 1996 2 CLT 422 : 1996 2 CPC 52 : 1996 2 CPR 23
Tribunals and Commissions12 Apr 1996
ORIENTAL INSURANCE COMPANY LTD Vs Laxman G Korgoankar
National Consumer Disputes Redressal Commission · 1996 2 CPC 262 : 1996 2 CPJ 80 : 1996 2 CPR 161 : 1997 1 CLT 185
Tribunals and Commissions10 Apr 1996Appeal allowed
MANAGER, STATE BANK OF TRAVANCORE, KOTTAYAM Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · 1997 1 CPJ 559
Tribunals and Commissions10 Apr 1996Partly allowed
V.G.P. HOUSING (P) LTD. Vs MADHURAM BALASUNDARAM
National Consumer Disputes Redressal Commission · 1996 3 CPJ 84
Tribunals and Commissions09 Apr 1996Appeal disposed of
M.MONEYLAL Vs ANIRUDHAN K.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 464
Tribunals and Commissions09 Apr 1996Writ Petition allowed
HOTEL BHEEMA Vs TELECOM DISTRICT ENGINEER, DAVANGERE
National Consumer Disputes Redressal Commission · 1997 1 CPJ 534 : 1997 3 CPR 598
Tribunals and Commissions09 Apr 1996
Biren Kumar Jagadev Vs Controller Of Examination Utkal University
National Consumer Disputes Redressal Commission · 1996 3 CPJ 225
Tribunals and Commissions08 Apr 1996Appeal allowed
COMMISSIONER, VIRUDHUNAGAR MUNICIPALITY Vs A.K.DURAISINGH
National Consumer Disputes Redressal Commission · 1996 2 CPJ 54 : 1996 2 CPR 257
Tribunals and Commissions08 Apr 1996Appeal allowed
State Bank of India Vs TAMIL NADU CONSUMER PROTECTION COUNCIL
National Consumer Disputes Redressal Commission · 1996 2 CPJ 130 : 1996 3 CPR 147
Tribunals and Commissions04 Apr 1996Appeals disposed of
BIHAR STATE HOUSING BOARD Vs PRIO RANJAN ROY
National Consumer Disputes Redressal Commission · 1996 1 CPC 647 : 1996 1 CPR 157 : 1996 2 CLT 316 : 1996 3 CPJ 171
Tribunals and Commissions04 Apr 1996Appeal dismissed with costs
VELAN SILKS Vs V.SUSAIRAJ
National Consumer Disputes Redressal Commission · 1996 2 CPJ 315
Tribunals and Commissions02 Apr 1996Appeal disposed of
GULJARI LAL AGARWAL Vs ACCOUNTS OFFICER, OFFICE OF THE TELECOM DISTRICT ENGINEER, BANKURA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 194
Tribunals and Commissions28 Mar 1996Complaint dismissed
FEDERATION OF CONSUMER ORGANISATIONS OF TAMIL NADU Vs RAMESH CARS FINANCE CORPORATION
National Consumer Disputes Redressal Commission · 1996 3 CPJ 276
Tribunals and Commissions27 Mar 1996Appeal dismissed subject to modification
VISHAK ROAD LINES (REGD.) Vs P.M. MOHAMMED SALIM
National Consumer Disputes Redressal Commission · 1997 1 CPJ 135
Tribunals and Commissions27 Mar 1996Appeals dismissed
ASSISTANT DIVL. ENGINEER, ELECTRICIAL OPERATION Vs G.VENKATESWARLU
National Consumer Disputes Redressal Commission · 1996 3 CPJ 558
Tribunals and Commissions26 Mar 1996Complaint dismissed
PEELAMEDU WEAVERS CO-OP. PRODUCTION And SALES SOCIETY LTD. Vs SRI PALANI ANDAVAR TEXTILES
National Consumer Disputes Redressal Commission · 1996 2 CPJ 492 : 1996 3 CPR 424