Tribunals and Commissions14 Mar 1996
REMINGTON RAND OF INDIA LTD Vs Pioneer Typewriter Co
National Consumer Disputes Redressal Commission · 1996 1 CPJ 317 : 1996 2 CPC 286 : 1996 2 CPR 112 : 1997 1 CLT 131
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,209 of 1,389
Tribunals and Commissions14 Mar 1996
P Narayanankutty Astrologer Vs Uptron India Ltd
National Consumer Disputes Redressal Commission · 1996 1 CPJ 340 : 1996 2 CPC 281 : 1996 2 CPR 151
Tribunals and Commissions14 Mar 1996
GURMEET KAUR Vs Regional Officer Tt Ltd
National Consumer Disputes Redressal Commission · 1996 1 CPJ 310 : 1996 2 CPC 651 : 1996 3 CPR 157 : 1997 1 CLT 361
Tribunals and Commissions14 Mar 1996
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs Krishnemdu Ghosh
National Consumer Disputes Redressal Commission · 1996 2 CPC 224 : 1996 2 CPJ 146 : 1996 2 CPR 155 : 1997 1 CLT 175
Tribunals and Commissions14 Mar 1996
HARYANA STATE ELECTRICITY BOARD Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 1996 1 CPJ 306 : 1996 2 CLT 154 : 1996 2 CPC 79 : 1996 2 CPR 47
Tribunals and Commissions14 Mar 1996
Sahith Ya Pravarthaka Co -Operative Society Ltd Vs K N Narayanan Pillai
National Consumer Disputes Redressal Commission · 1996 1 CLT 648 : 1996 1 CPC 660 : 1996 1 CPJ 329 : 1996 1 CPR 85
Tribunals and Commissions14 Mar 1996
Distt Engineer Telecommunications Deptt Vs ROSHAN LAL AGGARWAL
National Consumer Disputes Redressal Commission · 1996 1 CPJ 335 : 1996 2 CPC 206 : 1996 2 CPR 148 : 1997 1 CLT 159
Tribunals and Commissions13 Mar 1996
GENERAL MANAGER, TELECOM, JAIPUR Vs RADHEY SHYAM
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 75 : 1996 2 CPC 211 : 1996 2 CPJ 82 : 1996 2 CPR 158 : 1997 1 CLT 180
Tribunals and Commissions13 Mar 1996
UNITED INDIA INSURANCE CO. LTD. Vs POOJA GYANCHANDRA JOSHI
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 40 : 1996 2 CPC 270 : 1996 2 CPJ 56 : 1996 2 CPR 149
Tribunals and Commissions12 Mar 1996Appeal allowed
GENERAL MANAGER, BANGALORE TELECOM DISTRICT Vs K.VEERESH BABHU
National Consumer Disputes Redressal Commission · 1996 2 CPJ 217 : 1996 3 CPR 118
Tribunals and Commissions12 Mar 1996Complaint disposed of
SIMPLICITY PROJECTS PVT. LTD. Vs Haryana State Industrial Development Corporation Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPC 326 : 1996 2 CPR 153 : 1996 3 CPJ 169 : 1997 1 CLT 168
Tribunals and Commissions11 Mar 1996Complaint disposed of
AVTAR SINGH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 93
Tribunals and Commissions11 Mar 1996Complaint allowed with costs
S.R.BHANRALE Vs Union of India
National Consumer Disputes Redressal Commission · 1996 2 CPJ 354 : 1996 3 CPR 81
Tribunals and Commissions11 Mar 1996Complaint dismissed
RAJINDER KUMAR Vs ALL INDIA DEAF And DUMB SOCIETY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 359 : 1996 3 CPR 156
Tribunals and Commissions08 Mar 1996Directions passed
ANAND PARBAT RESIDENTS ASSOCIATION Vs RAMJAS FOUNDATION
National Consumer Disputes Redressal Commission · 1996 2 CPJ 319
Tribunals and Commissions07 Mar 1996Appeal dismissed
HARYANA STATE ELECTRICITY BOARD Vs GIANI RAM
National Consumer Disputes Redressal Commission · 1996 2 CPJ 13
Tribunals and Commissions07 Mar 1996Complaint allowed with costs
Tamil Nadu State Construction Corporation Ltd. Vs Tamil Nadu Mercantile Bank Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 500 : 1997 1 CPR 1 : 1997 2 CPC 694
Tribunals and Commissions07 Mar 1996Appeal allowed
POST MASTER, HEAD POST OFFICE, PONDICHERRY Vs Mahesh Patel
National Consumer Disputes Redressal Commission · 1996 1 CPC 507 : 1996 1 CPR 434 : 1996 2 CPJ 234
Tribunals and Commissions06 Mar 1996Appeal dismissed with costs
CHAIRMAN STERLITE INDUSTRIES (INDIA) LTD. Vs Deepak Gupta
National Consumer Disputes Redressal Commission · 1998 2 CPJ 592
Tribunals and Commissions05 Mar 1996Complaint dismissed
NAGASWAMY ASSOCIATES Vs MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1996 2 CPJ 240 : 1996 3 CPR 122