Tribunals and Commissions04 Mar 1996Appeal allowed
MANAGER, SOUTH INDIAN BANK LTD. Vs SUDHABHANU
National Consumer Disputes Redressal Commission · 1997 1 CPJ 573
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,210 of 1,389
Tribunals and Commissions29 Feb 1996Appeal dismissed
HANUMAN MITTAL Vs INDIAN RED CROSS SOCIETY, HISAR
National Consumer Disputes Redressal Commission · 1996 1 CPC 597 : 1996 2 CPJ 52 : 1997 1 CLT 113
Tribunals and Commissions29 Feb 1996
UNITED INDIA INSURANCE CO. LTD. Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 85 : 1996 1 CPC 668 : 1996 1 CPJ 318 : 1996 2 CLT 271
Tribunals and Commissions28 Feb 1996Appeal dismissed
PRIVATE HEALTH PLAN Vs ARCHYA KUSUM DUTTA GUPTA
National Consumer Disputes Redressal Commission · 1996 2 CPJ 522
Tribunals and Commissions28 Feb 1996
N M Bhashyam Vs Prabhakar Vasudev Joshi
National Consumer Disputes Redressal Commission · 1996 1 CPC 657 : 1996 1 CPJ 337 : 1996 1 CPR 154
Tribunals and Commissions28 Feb 1996
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs M Abdul Hameed
National Consumer Disputes Redressal Commission · 1996 1 CPJ 312 : 1996 2 CPC 335 : 1996 2 CPR 116 : 1997 1 CLT 139
Tribunals and Commissions28 Feb 1996
Station Manager Indian Airlines Andors Vs Jiteswar Ahir
National Consumer Disputes Redressal Commission · 1996 1 CPC 665 : 1996 1 CPJ 326 : 1996 1 CPR 152 : 1996 2 CLT 302
Tribunals and Commissions27 Feb 1996Appeal dismissed
ASSTT. EXECUTIVE ENGINEER, WORLD BANK Vs GRACY PAULOSE, THEKKINADATHU VEEDU
National Consumer Disputes Redressal Commission · 1996 3 CPJ 601
Tribunals and Commissions26 Feb 1996Appeal allowed
C.V. Mathew Vs P.Babu
National Consumer Disputes Redressal Commission · 1997 1 CPJ 600
Tribunals and Commissions26 Feb 1996Complaint dismissed with costs
ALTAF AMIN BHAGAD Vs DHANSUKH B.SHAH
National Consumer Disputes Redressal Commission · 1997 2 CPJ 219
Tribunals and Commissions26 Feb 1996
Brig K G Kuthiala Vs ARMY WELFARE HOUSING ORGANISATION
National Consumer Disputes Redressal Commission · 1996 2 CPC 170 : 1996 2 CPR 162 : 1997 1 CLT 187 : 1998 1 CPJ 52
Tribunals and Commissions22 Feb 1996Complaint dismissed
ANNE'S COLLECTION (P.)LTD Vs NATIONAL TRAVEL SERVICE
National Consumer Disputes Redressal Commission · 1996 1 CPR 499 : 1996 2 CPJ 72
Tribunals and Commissions22 Feb 1996Appeal accepted
FINOLEX PIPES LTD. Vs Sandeep Singh
National Consumer Disputes Redressal Commission · 1996 3 CPJ 583 : 1997 1 CLT 94 : 1997 1 CPC 56
Tribunals and Commissions22 Feb 1996Complaint allowed
MESCA/COMPUTE ABILITIES Vs ZEPHYR INFORMATION SYSTEMS
National Consumer Disputes Redressal Commission · 1996 1 CPR 492 : 1996 2 CPJ 336
Tribunals and Commissions20 Feb 1996Appeal allowed
BRIJLAL KARIA Vs DIVISIONAL MANAGER, SOUTH EASTERN RAILWAY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 139 : 1996 3 CPR 143
Tribunals and Commissions20 Feb 1996Enquiry discharged
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs KEDIA ELECTRICAL INDUSTRIES
National Consumer Disputes Redressal Commission · 1996 2 CLT 490 : 1997 1 CPJ 22 : 1997 1 CPR 443 : 1997 2 CLT 490
Tribunals and Commissions20 Feb 1996Appeal allowed
ANIL KUMAR BHOLA Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1996 1 CPJ 359
Tribunals and Commissions19 Feb 1996Complaint allowed with costs
LALLACHERRA TEA CO. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 243
Tribunals and Commissions15 Feb 1996Appeal allowed
Divisional Engineer Vs R. SOMURAJ.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 96
Tribunals and Commissions15 Feb 1996Appeal dismissed
INDIAN PAINTS And CHEMICALS (P) LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 511 : 1996 3 CPR 441