Tribunals and Commissions07 Feb 1996Complaint partly allowed with costs
SUSHILABEN BUPATRAI SONI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPR 329 : 1996 3 CPJ 404
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,212 of 1,389
Tribunals and Commissions07 Feb 1996Appeals dismissed
ESTATE OFFICER, URBAN ESTATES Vs Madhu Jindal
National Consumer Disputes Redressal Commission · 1996 2 CPC 497 : 1996 3 CPJ 244
Tribunals and Commissions07 Feb 1996Complaint dismissed
RATHOD LALJIBHAI RAMUBHAI MANSAR Vs ZALAVAD TRACTORS
National Consumer Disputes Redressal Commission · 1996 2 CPR 334 : 1996 3 CPJ 323
Tribunals and Commissions07 Feb 1996Appeal dismissed
GANDHI INDUSTRIAL CORPORATION Vs GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1996 2 CPR 366 : 1996 3 CPJ 335
Tribunals and Commissions07 Feb 1996Appeal dismissed
ORIENTAL INSURANCE CO LTD Vs MANILAL BHAGVANDAS GANDHI
National Consumer Disputes Redressal Commission · 1996 2 CPR 325 : 1996 3 CPJ 357
Tribunals and Commissions06 Feb 1996Complaint dismissed
GOPINATH TALKIES Vs ORIENTAL GENERAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 202
Tribunals and Commissions06 Feb 1996Complaint dismissed
S.Kamala Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1996 2 CPJ 325 : 1996 3 CPR 93
Tribunals and Commissions06 Feb 1996Appeal allowed
SUPERINTENDENT OF POST OFFICE Vs K.P.REKHA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 388
Tribunals and Commissions05 Feb 1996Complaint allowed
SUNILKUMAR NAIR Vs GENERAL MANAGER, INTERNATIONAL AIRPORT AUTHORITY OF INDIA
National Consumer Disputes Redressal Commission · 1996 1 CPC 547 : 1996 1 CPR 361 : 1996 2 CPJ 25
Tribunals and Commissions05 Feb 1996
UNITED INDIA INSURANCE CO LTD Vs Navrathan Kothari
National Consumer Disputes Redressal Commission · 1996 1 CPC 460 : 1996 1 CPR 106 : 1996 2 CLT 94 : 1997 2 CPJ 30
Tribunals and Commissions02 Feb 1996Appeal disposed of
OFFICER IN CHARGE, TELEPHONE EXCHANGE TIRUR Vs T.V.UMMERKOYA
National Consumer Disputes Redressal Commission · 1997 2 CPC 15 : 1997 2 CPJ 100
Tribunals and Commissions02 Feb 1996Complaint disposed of
ROOPAWATI BHAT Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 312
Tribunals and Commissions02 Feb 1996Complaint allowed with costs
Ajay Gupta Vs TRAVEL CORPORATION (INDIA) LTD
National Consumer Disputes Redressal Commission · 1996 1 CPJ 355
Tribunals and Commissions01 Feb 1996Appeal disposed of
DIVISIONAL MANAGER, L.I.C. OF INDIA Vs Parbati Das
National Consumer Disputes Redressal Commission · 1996 2 CPJ 488 : 1996 3 CPR 427
Tribunals and Commissions01 Feb 1996Appeal dismissed
HARISH CHANDRA MOHAPATRA Vs Larsen and Toubro Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 499 : 1996 3 CPR 446
Tribunals and Commissions01 Feb 1996Appeal allowed with costs
VIJAY KUMAR Vs G.K. RANGROO, BRANCH MANAGER, ORIENTAL INSURANCE CO. TOWN HALL, JAMMU
National Consumer Disputes Redressal Commission · 1996 1 CPJ 399
Tribunals and Commissions31 Jan 1996Complaint dismissed
MADRAS PROV. CONSUMER ASSOCIATION Vs SHIRI MURUGAN SILK CENTRE
National Consumer Disputes Redressal Commission · 1996 1 CPJ 348
Tribunals and Commissions30 Jan 1996Appeal allowed
National Insurance Co. Ltd. Vs DEVAPPA F. KALYANI MAJOR
National Consumer Disputes Redressal Commission · 1996 2 CPJ 91
Tribunals and Commissions30 Jan 1996Appeals allowed
JAIN BRICK FIELD Vs COOP. ELECTRIC SUPPLY SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 195
Tribunals and Commissions30 Jan 1996Appeal allowed
KATWA CEMENTS PVT.LTD Vs MALLAPPA LAXMAN JODAR
National Consumer Disputes Redressal Commission · 1996 1 CPJ 352