Tribunals and Commissions30 Jan 1996Appeal allowed
T.T. LTD. Vs Saroja
National Consumer Disputes Redressal Commission · 1996 1 CPJ 393
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,213 of 1,389
Tribunals and Commissions30 Jan 1996
AIRPORT COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs KAMLESH KUMAR AGGARWAL
National Consumer Disputes Redressal Commission · 1996 0 ACJ 237 : 1996 0 NCDRC 35 : 1996 1 CPC 380 : 1996 1 CPJ 248 : 1996 1 CPR 93 : 1996 2 CLT 100 : 1996 4 CTJ 686
Tribunals and Commissions30 Jan 1996
UNION OF INDIA Vs TEJ BHAN
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 38 : 1996 1 CPJ 237 : 1996 1 CPR 88
Tribunals and Commissions30 Jan 1996
Agnall Traders Ltd Vs R K Aneja
National Consumer Disputes Redressal Commission · 1996 1 CPC 377 : 1996 1 CPJ 245 : 1996 2 CLT 88
Tribunals and Commissions30 Jan 1996
LUCKNOW VIKAS PRADHIKARAN Vs Devindra Kumar
National Consumer Disputes Redressal Commission · 1996 1 CPC 406 : 1996 1 CPJ 269 : 1996 1 CPR 91 : 1996 2 CLT 92
Tribunals and Commissions30 Jan 1996
MOTI LAL JAIN Vs Marudhar Services Pvt Ltd
National Consumer Disputes Redressal Commission · 1996 1 CPC 397 : 1996 1 CPJ 242 : 1996 1 CPR 111
Tribunals and Commissions29 Jan 1996Appeal dismissed
G.K.B.OPTICS Vs NINA ROY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 9
Tribunals and Commissions29 Jan 1996
BANSAL ROADLINES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 8 : 1996 1 CPC 382 : 1996 1 CPJ 235 : 1996 1 CPR 108 : 1996 2 CLT 90
Tribunals and Commissions29 Jan 1996
EAST INDIA TRANSPORT AGENCY Vs Jagdish Bhai M Chandan
National Consumer Disputes Redressal Commission · 1996 1 CPC 400 : 1996 1 CPJ 263 : 1996 1 CPR 126 : 1996 2 CLT 38
Tribunals and Commissions24 Jan 1996Appeal dismissed with costs
ORIENTAL INSURANCE COMPANY LTD Vs Kedar Nath Singh
National Consumer Disputes Redressal Commission · 1996 2 CPJ 317
Tribunals and Commissions24 Jan 1996
Brooke Bond Lipton India Ltd Vs AJIT SINGH PARIHAR
National Consumer Disputes Redressal Commission · 1996 1 CPJ 224 : 1996 1 CPR 656 : 1996 2 CLT 393
Tribunals and Commissions24 Jan 1996
NEW INDIA ASSURANCE CO LTD Vs Jadav Narendrabhai Jethabhai
National Consumer Disputes Redressal Commission · 1996 1 CLT 667 : 1996 1 CPC 170 : 1996 1 CPJ 230 : 1996 1 CPR 78
Tribunals and Commissions23 Jan 1996Appeal allowed
Maruti Udyog Ltd. Vs AMIT KOTHARI, ADVOCATE
National Consumer Disputes Redressal Commission · 1996 2 CPJ 169
Tribunals and Commissions23 Jan 1996
K M Singh Vs UNIT TRUST OF INDIA
National Consumer Disputes Redressal Commission · 1996 1 CLT 588 : 1996 1 CPC 162 : 1996 1 CPJ 256 : 1996 1 CPR 48
Tribunals and Commissions23 Jan 1996
LIFE INSURANCE CORPORATION OF INDIA Vs Sujata Mahabal Punja
National Consumer Disputes Redressal Commission · 1996 1 CLT 591 : 1996 1 CPC 163 : 1996 1 CPJ 222 : 1996 1 CPR 49
Tribunals and Commissions22 Jan 1996Complaint disposed of
KULBHUSHAN KUMAR GUPTA Vs DIRECTOR, JAndK FUNDS ORGANISATION
National Consumer Disputes Redressal Commission · 1997 3 CPJ 353
Tribunals and Commissions22 Jan 1996
V.L.BHANUKUMAR Vs DEGA SUNDARA RAMA REDDY
National Consumer Disputes Redressal Commission · 1996 0 ACJ 112 : 1996 0 NCDRC 39 : 1996 1 CLT 643 : 1996 1 CPC 231 : 1996 1 CPJ 278 : 1996 1 CPR 68
Tribunals and Commissions22 Jan 1996
BANK OF BARODA Vs Arvind Modern Dal And Rice Mill
National Consumer Disputes Redressal Commission · 1996 1 CLT 576 : 1996 1 CPC 192 : 1996 1 CPJ 271 : 1996 1 CPR 568
Tribunals and Commissions22 Jan 1996
Executive Engineer Gosikhurd Dam Division Wahi Pawani Vs Hariganga Cement Ltd
National Consumer Disputes Redressal Commission · 1996 1 CLT 559 : 1996 1 CPC 151 : 1996 1 CPJ 299 : 1996 1 CPR 37
Tribunals and Commissions22 Jan 1996
Consumer Protection Organisation Vs DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1996 1 CLT 567 : 1996 1 CPC 228 : 1996 1 CPJ 275 : 1996 1 CPR 40