Tribunals and Commissions22 Jan 1996
NEW INDIA ASSURANCE CO LTD Vs Pushpa Yashwant Ghatge
National Consumer Disputes Redressal Commission · 1996 1 CLT 562 : 1996 1 CPC 168 : 1996 1 CPJ 276 : 1996 1 CPR 38
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,214 of 1,389
Tribunals and Commissions22 Jan 1996
Anjaleem Enterprises Pvt Ltd Vs A Lakshmanan
National Consumer Disputes Redressal Commission · 1996 1 CLT 549 : 1996 1 CPC 187 : 1996 1 CPJ 257 : 1996 1 CPR 32
Tribunals and Commissions22 Jan 1996
Rajaram Corn Producers Punjab Ltd Vs Suryakant Nitin Kumar Gupta Huf And 4 Ors
National Consumer Disputes Redressal Commission · 1996 1 CCC 74 : 1996 1 CLT 554 : 1996 1 CPC 181 : 1996 1 CPJ 233 : 1996 1 CPR 35
Tribunals and Commissions20 Jan 1996
NEW INDIA ASSURANCE CO. LTD. Vs ADARSH BAZAR WHOLESALE AND RETAIL COOPERATIVE CONSUMER STORE LTD., PATNA
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 43 : 1996 1 CPC 229 : 1996 1 CPJ 286 : 1996 1 CPR 44
Tribunals and Commissions19 Jan 1996Appeal dismissed
HARYANA STATE ELECTRICITY BOARD Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · 1997 2 CPJ 418
Tribunals and Commissions19 Jan 1996Revision dismissed
LUXMI CHAND SAINI Vs UGAIN FINANCE And LEASING CO
National Consumer Disputes Redressal Commission · 1996 1 CPJ 339
Tribunals and Commissions19 Jan 1996Appeal dismissed
VISHNA DEVI @ VISHLA DEVI Vs State of Haryana
National Consumer Disputes Redressal Commission · 1996 2 CPJ 137
Tribunals and Commissions19 Jan 1996Appeal allowed
M.C.PRABHAKARAN PILLAI Vs Gopinathan Nair
National Consumer Disputes Redressal Commission · 1997 1 CPJ 284 : 1997 2 CPR 72
Tribunals and Commissions19 Jan 1996Appeal dismissed
AMEETA MEHRA Vs HARYANA STATE BOARD ELECTRICITY
National Consumer Disputes Redressal Commission · 1996 1 CPJ 351
Tribunals and Commissions19 Jan 1996Complaint allowed with costs
COL.S.C.SHARMA Vs State Bank of India
National Consumer Disputes Redressal Commission · 1998 1 CPJ 368
Tribunals and Commissions18 Jan 1996Directions set aside
BIHAR STATE ELECTRICITY BOARD Vs KIRAN DEVI
National Consumer Disputes Redressal Commission · 1996 2 CPJ 391 : 1996 2 CPR 295
Tribunals and Commissions17 Jan 1996
FEDERAL BANK LTD. Vs GAJANAN S.ALVA
National Consumer Disputes Redressal Commission · 1994 3 CPR 692 : 1996 0 NCDRC 42 : 1996 1 CPJ 252 : 1996 2 CPC 370
Tribunals and Commissions17 Jan 1996
B Vaidyan Athan Secretary Consumer Protection Council Rourkela Vs GENERAL MANAGER SOUTHERN RAILWAY
National Consumer Disputes Redressal Commission · 1996 1 CLT 582 : 1996 1 CPJ 273 : 1996 1 CPR 46
Tribunals and Commissions16 Jan 1996
BHATI POULTRY FARM Vs KEWALRAMANI HATCHERIES
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 41 : 1996 1 CLT 635 : 1996 1 CPC 193 : 1996 1 CPJ 239 : 1996 1 CPR 66
Tribunals and Commissions16 Jan 1996
Chairman Board Of Examinations Vs Mohideen Abdul Kader
National Consumer Disputes Redressal Commission · 1996 1 CPC 385 : 1996 1 CPR 114 : 1996 4 CTJ 966 : 1997 2 CPJ 49
Tribunals and Commissions15 Jan 1996
ALAGU MEENAL Vs SARVAMA G.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 78 : 1996 1 CLT 543 : 1996 1 CPC 185 : 1996 1 CPR 29 : 1997 2 CPJ 115 : 1998 1 CPJ 37
Tribunals and Commissions15 Jan 1996
Gap Paper Board Industries Pvt Ltd Vs ORISSA STATE FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1996 1 CLT 655 : 1996 1 CPC 152 : 1996 1 CPJ 215 : 1996 1 CPR 74
Tribunals and Commissions12 Jan 1996Complaint allowed with costs
C.PAUL DAS Vs EAST WEST TRAVELS AND TRADE LINKS
National Consumer Disputes Redressal Commission · 1997 2 CPJ 412
Tribunals and Commissions12 Jan 1996Ordered accordingly
Life Insurance Corporation of India Vs NANDUBEN
National Consumer Disputes Redressal Commission · 1996 1 CPR 583 : 1996 3 CPJ 27
Tribunals and Commissions12 Jan 1996Revision dismissed
RAVINDER SINGH Vs Maharishi Dayanand University
National Consumer Disputes Redressal Commission · 1996 1 CPR 86 : 1996 2 CLT 75 : 1997 3 CPJ 36