Tribunals and Commissions01 Jan 1996Complaint disposed of
SHYAM LAL RAINA Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1996 2 CLT 66 : 1997 1 CPJ 55
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,216 of 1,389
Tribunals and Commissions01 Jan 1996
GOVERNMENT OF TAMIL NADU, THROUGH: DISTRICT COLLECTOR, TIRUNELVELI Vs THIAGARAJA FINANCE LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 89 : 1996 1 CLT 602 : 1996 1 CPC 156 : 1996 1 CPJ 135 : 1996 1 CPR 56 : 1998 0 ACJ 724
Tribunals and Commissions26 Dec 1995Complaint allowed with costs
SONIKA TANDON Vs RAUF MUSLIM JAMIA BAHERA
National Consumer Disputes Redressal Commission · 1997 3 CPJ 619
Tribunals and Commissions20 Dec 1995Complaint allowed
RAJESH KHUB CHANDANI Vs DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING)
National Consumer Disputes Redressal Commission · 1996 3 CPJ 214
Tribunals and Commissions13 Dec 1995Appeal allowed
Gangadhar Rout Vs KARTIKESAR NAYAK
National Consumer Disputes Redressal Commission · 1996 3 CPJ 383
Tribunals and Commissions08 Dec 1995
Ravikant Vs Mrs Veena Bhatnagar
National Consumer Disputes Redressal Commission · 1996 1 CPJ 260
Tribunals and Commissions30 Nov 1995Complaint dismissed
M.M.AGENCIES PVT. LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 1 CPR 672 : 1996 2 CLT 431 : 1996 3 CPJ 200
Tribunals and Commissions29 Nov 1995
Executive Engineer Oandm M P Electricityboard Vs SANTOSH KUMAR
National Consumer Disputes Redressal Commission · 1996 1 CPC 662 : 1996 1 CPJ 332 : 1996 1 CPR 166 : 1996 2 CLT 252
Tribunals and Commissions27 Nov 1995
STATE BANK OF INDIA Vs AGARWAL KAROGENCY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 2 : 1996 1 CPJ 250 : 1996 2 CPC 382
Tribunals and Commissions22 Nov 1995
Rameshchandra Ramniklal Shah Vs Lata Construction
National Consumer Disputes Redressal Commission · 1996 1 CPC 205 : 1996 1 CPJ 81 : 1996 1 CPR 7
Tribunals and Commissions20 Nov 1995
UNITED INDIA INSURANCE CO. LTD. Vs SANJEEV KR.MAZUMDAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 3 : 1995 3 CPR 493 : 1996 1 CLT 227 : 1996 1 CPJ 90
Tribunals and Commissions16 Nov 1995
BIHAR STATE HOUSING BOARD Vs Hira Rani
National Consumer Disputes Redressal Commission · 1996 2 CPJ 294
Tribunals and Commissions10 Nov 1995
S.B.TIWARI Vs G.PRANAV ADHYANI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 24 : 1996 1 CLT 574 : 1996 1 CPJ 301 : 1996 2 CPR 58
Tribunals and Commissions09 Nov 1995
MODI INDUSTRIES Vs N.K.CHHABRA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 155 : 1996 1 CPJ 300
Tribunals and Commissions09 Nov 1995
AREA MANAGER, NATIONAL SEEDS CORPORATION LTD. Vs A.KARUPPANAN SERVAI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 34 : 1995 3 CPR 587 : 1996 1 CPJ 110 : 1996 4 CTJ 509
Tribunals and Commissions09 Nov 1995
MARUTI UDYOG LTD. Vs ASHOK VIJAY VARGAYE
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 39 : 1996 1 CPJ 303
Tribunals and Commissions09 Nov 1995
B.P.L LTD. Vs MRS.S.REGINA CHRISTOBEL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 154 : 1995 3 CPR 608 : 1996 1 CPJ 122
Tribunals and Commissions09 Nov 1995
M Sabhjan Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1996 1 CPJ 108 : 1997 1 CPC 655 : 1997 1 CPR 153 : 1998 6 CTJ 425
Tribunals and Commissions09 Nov 1995
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs Zubaida Tanning Industries
National Consumer Disputes Redressal Commission · 1995 3 CPR 634 : 1996 1 CPC 97 : 1996 1 CPJ 129
Tribunals and Commissions08 Nov 1995Appeal partly allowed
SENIOR POSTMASTER Vs SANJAY KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 66