Tribunals and Commissions15 Feb 1996Complaint allowed
SHYAM SUNDER NARANG Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 599 : 1998 1 CPR 688
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,211 of 1,389
Tribunals and Commissions15 Feb 1996Order passed
Divisional Manager, United India Insurance Co.Ltd Vs A.SUBBARAYAN
National Consumer Disputes Redressal Commission · 1996 2 CPJ 324
Tribunals and Commissions15 Feb 1996
LIFE INSURANCE CORPORATION OF INDIA Vs Sanjeev Mahendralal Shah
National Consumer Disputes Redressal Commission · 1996 1 CPC 528 : 1996 1 CPR 129 : 1998 1 CLT 666 : 1998 1 CPJ 45
Tribunals and Commissions15 Feb 1996
MUMBAI GRAHAK PANCHAYAT Vs Mrs Rashmi B Fadnavis
National Consumer Disputes Redressal Commission · 1996 1 CPC 536 : 1996 1 CPR 137 : 1998 1 CLT 333 : 1998 1 CPJ 49
Tribunals and Commissions15 Feb 1996
A Mohan Reddy Vs Venkataramana Reddy
National Consumer Disputes Redressal Commission · 1996 1 CPJ 267 : 1996 2 CPR 96
Tribunals and Commissions15 Feb 1996
Jay Kay Puri Engineers Vs MOHAN BREWERIES AND DISTILLERIES LTD
National Consumer Disputes Redressal Commission · 1996 1 CPC 402 : 1996 1 CPR 102 : 1996 2 CLT 102 : 1997 2 CPJ 26
Tribunals and Commissions15 Feb 1996
M Vijaya Kumar Vs M D West Asia Exports And Imports P Ltd
National Consumer Disputes Redressal Commission · 1996 1 CPC 532 : 1996 1 CPJ 265 : 1996 1 CPR 133
Tribunals and Commissions14 Feb 1996Order modified
PADMA AUTO ELECTRICALS Vs T.P.SUBRAMONIAN
National Consumer Disputes Redressal Commission · 1997 1 CPJ 338
Tribunals and Commissions14 Feb 1996Appeal dismissed
United India Insurance Co. Ltd. Vs K.P.BABY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 591
Tribunals and Commissions14 Feb 1996Complaint allowed
SUKALYAN PATNAIK Vs GOOD LUCK COMMERCIAL SERVICE
National Consumer Disputes Redressal Commission · 1996 3 CPJ 398
Tribunals and Commissions13 Feb 1996Complaint dismissed
O.N.BHAN Vs Senior Superintendent of Post Offices
National Consumer Disputes Redressal Commission · 1997 3 CPJ 610
Tribunals and Commissions13 Feb 1996Appeal allowed to the extent indicated
SRI NARAYAN SAHOO Vs BRANCH MANAGER L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 373 : 1997 1 CPR 544
Tribunals and Commissions12 Feb 1996
CANARA BANK Vs Uppal Brass Industries
National Consumer Disputes Redressal Commission · 1996 1 CPR 109 : 1997 2 CPJ 143
Tribunals and Commissions09 Feb 1996Complaint dismissed
MAN MOHAN BHAGATI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 345
Tribunals and Commissions09 Feb 1996Case disposed of
N.C. PANIGRAHI Vs SRI SAROJ CHHETRAY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 456 : 1996 3 CPR 420 : 1997 1 CPC 60
Tribunals and Commissions09 Feb 1996Appeal dismissed
TULSIRAM AGARWAL, KANTABANJI Vs SUB-DIVISIONAL OFFICER, PUBLIC HEALTH DIVISION, KANTABANJI
National Consumer Disputes Redressal Commission · 1996 2 CPJ 297 : 1996 3 CPR 85
Tribunals and Commissions09 Feb 1996
ADDITIONAL DIRECTOR, C.G.H.S., PUNE Vs R.L.BUTANI
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 57 : 1996 1 CPC 518 : 1996 1 CPJ 255 : 1996 1 CPR 136 : 1996 4 CTJ 401
Tribunals and Commissions08 Feb 1996Complaint disposed of
ASHOK KUMAR BRAROO Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1997 3 CPJ 410 : 1998 1 CPR 613
Tribunals and Commissions08 Feb 1996Appeal dismissed with costs
BHUPENDRA C. MEHTA Vs SHANTABEN AMBALAL PATEL
National Consumer Disputes Redressal Commission · 1996 2 CPR 337 : 1996 3 CPJ 440
Tribunals and Commissions07 Feb 1996Complaint dismissed with costs
MANIBHAI SHANKERDAS PATEL Vs GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1996 2 CPR 332 : 1996 3 CPJ 424