Tribunals and Commissions06 May 1996
Commissioner Gujarat Housing Board Vs Thakkar Somalal
National Consumer Disputes Redressal Commission · 1996 2 CPC 201 : 1996 2 CPJ 90 : 1996 2 CPR 135 : 1997 1 CLT 116
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,204 of 1,389
Tribunals and Commissions06 May 1996
Bhupinder Singh Alias Tek Singh Vs Omega Agro Private Ltd
National Consumer Disputes Redressal Commission · 1996 2 CPJ 86
Tribunals and Commissions06 May 1996
CHEEMA ENGINEERING SERVICES Vs RAJAN SINGH
National Consumer Disputes Redressal Commission · 1996 2 CLT 397 : 1996 2 CPC 38 : 1996 2 CPJ 88 : 1996 2 CPR 11
Tribunals and Commissions06 May 1996
UNITED INDIA INSURANCE CO LTD Vs Dashrathlal Jethabai Patel
National Consumer Disputes Redressal Commission · 1996 2 CLT 383 : 1996 2 CPC 277 : 1996 2 CPJ 77 : 1996 2 CPR 5
Tribunals and Commissions06 May 1996
Saraya Sugar Mills Ltd Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1996 1 CCC 260 : 1996 2 CLT 129 : 1996 2 CPC 59 : 1996 2 CPJ 6 : 1996 2 CPR 34
Tribunals and Commissions06 May 1996
NEW INDIA ASSURANCE CO Vs Hement S Handre
National Consumer Disputes Redressal Commission · 1996 2 CLT 417 : 1996 2 CPC 68 : 1996 2 CPR 21 : 1998 1 CPJ 61
Tribunals and Commissions06 May 1996
Rang Udyog Vs EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD
National Consumer Disputes Redressal Commission · 1996 2 CLT 510 : 1996 2 CPC 84 : 1996 2 CPR 63 : 1998 1 CPJ 59
Tribunals and Commissions06 May 1996
Special Officer Ambasamudram Co -Operative Primary Land Development Bank Ltd Vs Esakkimuthu Konar
National Consumer Disputes Redressal Commission · 1996 2 CPC 276 : 1996 2 CPR 7 : 1998 1 CPJ 63
Tribunals and Commissions06 May 1996
ROHINI GROUP OF THEATRES Vs V Gopalakrishnan
National Consumer Disputes Redressal Commission · 1996 2 CPJ 1 : 1996 2 CPR 264
Tribunals and Commissions06 May 1996
R Sethuraman Vs MANAGER INDIAN OVERSEAS BANK
National Consumer Disputes Redressal Commission · 1996 2 CPC 283 : 1996 2 CPJ 58 : 1996 2 CPR 136 : 1997 1 CLT 108
Tribunals and Commissions06 May 1996
Manohar B Ghosalkar Vs Trimurti Associates
National Consumer Disputes Redressal Commission · 1996 2 CLT 526 : 1996 2 CPC 81 : 1996 2 CPR 76 : 1998 1 CPJ 56
Tribunals and Commissions01 May 1996Complaint disposed of
SRI ANIRUDHA RATH Vs Telecom District Manager
National Consumer Disputes Redressal Commission · 1996 3 CPJ 520
Tribunals and Commissions30 Apr 1996Appeal rejected
Life Insurance Corporation of India Vs ASHOKE KUMAR KUNDU
National Consumer Disputes Redressal Commission · 1996 2 CPJ 276 : 1996 3 CPR 158
Tribunals and Commissions30 Apr 1996Appeal dismissed
AVI AUTOS Vs NARINDER PAL KAUR
National Consumer Disputes Redressal Commission · 1996 1 CPC 553 : 1996 2 CPJ 349 : 1996 2 CPR 386
Tribunals and Commissions30 Apr 1996
M P Bhaya Vs Malti Yogesh Karia
National Consumer Disputes Redressal Commission · 1996 2 CLT 585 : 1996 2 CPC 179 : 1996 2 CPJ 138 : 1996 2 CPR 184
Tribunals and Commissions26 Apr 1996Appeal dismissed
K.SUBBALAKSHMI Vs OWNERS ASSOCIATION SECRETARY, SARVAMANGALA COLONY FLAT
National Consumer Disputes Redressal Commission · 1996 2 CPC 213 : 1996 2 CPR 105 : 1996 3 CPJ 47 : 1997 1 CLT 121
Tribunals and Commissions26 Apr 1996Appeal allowed
TATA SHARE REGISTRY LIMITED Vs R.P.KAPUR
National Consumer Disputes Redressal Commission · 1996 2 CPC 361 : 1996 2 CPJ 286 : 1997 1 CLT 576
Tribunals and Commissions26 Apr 1996Appeal disposed of
ORIENTAL INSURANCE CO.LTD Vs RELIANCE CREDIT CORPORATION
National Consumer Disputes Redressal Commission · 1996 3 CPJ 82
Tribunals and Commissions26 Apr 1996
BRANCH MANAGER, L.I.C.OF INDIA Vs A.PAULRAJ
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 100 : 1996 2 CLT 661 : 1996 2 CPC 334 : 1996 2 CPJ 69 : 1996 2 CPR 85
Tribunals and Commissions26 Apr 1996
VIJAY GANDOTRA Vs APPLE INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 106 : 1996 2 CPJ 29 : 1996 3 CPR 153 : 1997 1 CLT 508 : 1997 1 CPC 150