Dalmia Resorts International P Ltd Vs Ranjana Gupta
National Consumer Disputes Redressal Commission · 1997 1 CPC 649 : 1997 1 CPJ 63 : 1997 1 CPR 173
COURT ARCHIVE
27,776 judgments · page 1,198 of 1,389
National Consumer Disputes Redressal Commission · 1997 1 CPC 649 : 1997 1 CPJ 63 : 1997 1 CPR 173
National Consumer Disputes Redressal Commission · 1996 2 CLT 602 : 1996 2 CPC 168 : 1996 2 CPR 196 : 1996 3 CPJ 164
National Consumer Disputes Redressal Commission · 1996 2 CPC 195 : 1996 2 CPJ 186 : 1996 2 CPR 173
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 64 : 1996 2 CLT 616 : 1996 2 CPC 183 : 1996 2 CPJ 205 : 1996 2 CPR 205
National Consumer Disputes Redressal Commission · 1996 2 CPC 568 : 1996 2 CPJ 245 : 1996 3 CPR 15 : 1997 1 CLT 426
National Consumer Disputes Redressal Commission · 1996 2 CPC 434 : 1996 2 CPJ 168 : 1996 2 CPR 227 : 1997 1 CLT 90
National Consumer Disputes Redressal Commission · 1996 2 CPJ 372 : 1996 2 CPR 298
National Consumer Disputes Redressal Commission · 1996 2 CPC 520 : 1996 3 CPJ 518 : 1997 1 CLT 118
National Consumer Disputes Redressal Commission · 1996 3 CPJ 108 : 1997 2 CPC 539
National Consumer Disputes Redressal Commission · 1996 2 CPJ 373 : 1996 3 CPR 76
National Consumer Disputes Redressal Commission · 1996 2 CPJ 384 : 1996 2 CPR 290
National Consumer Disputes Redressal Commission · 1997 1 CPJ 25
National Consumer Disputes Redressal Commission · 1996 2 CLT 613 : 1996 2 CPC 174 : 1996 2 CPR 202 : 1996 3 CPJ 160
National Consumer Disputes Redressal Commission · 1996 2 CPJ 523 : 1996 3 CPR 315
National Consumer Disputes Redressal Commission · 1997 2 CPJ 61
National Consumer Disputes Redressal Commission · 1997 2 CPJ 31
National Consumer Disputes Redressal Commission · 1996 2 CPJ 347
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 87 : 1996 2 CLT 597 : 1996 2 CPC 258 : 1996 2 CPJ 183 : 1996 2 CPR 192 : 1998 6 CTJ 589
National Consumer Disputes Redressal Commission · 1996 1 CLT 225 : 1996 2 CPC 446 : 1996 2 CPJ 125 : 1996 2 CPR 212
National Consumer Disputes Redressal Commission · 1996 2 CPC 172 : 1996 2 CPJ 143 : 1996 2 CPR 18 : 1997 1 CLT 216