Tribunals and Commissions19 Jul 1996Appeal partly allowed
PURNA CHANDRA PANDA Vs GOVINDA CHANDRA DASH
National Consumer Disputes Redressal Commission · 1998 1 CPJ 293
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,193 of 1,389
Tribunals and Commissions19 Jul 1996Appeal dismissed with costs
Life Insurance Corporation of India Vs Braj Kishore Singh
National Consumer Disputes Redressal Commission · 1997 1 CPJ 375 : 1997 3 CPR 34
Tribunals and Commissions18 Jul 1996Appeal dismissed
SAMPURAN SINGH DEOL And SONS Vs S.D.O., PSEB, PAYAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 588 : 1997 1 CLT 104
Tribunals and Commissions18 Jul 1996Appeal disposed of
District Educational Officer Vs M. KRISHNANKUTTY
National Consumer Disputes Redressal Commission · 1997 2 CPJ 477
Tribunals and Commissions17 Jul 1996Appeal partly allowed
R.K.PRADHAN Vs AJAY THIRANI
National Consumer Disputes Redressal Commission · 1997 2 CPJ 80 : 1997 3 CPR 134
Tribunals and Commissions16 Jul 1996Appeal allowed with costs
SANJAY CHOPRA Vs Manager, Punjab National Bank
National Consumer Disputes Redressal Commission · 1996 2 CLT 609 : 1997 1 CPJ 222 : 1998 1 CPR 359
Tribunals and Commissions16 Jul 1996Appeal allowed
GENERAL MANAGER, S.E.RAILWAY Vs SATYA NARAYAN AGRAWAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 411 : 1997 1 CPR 43
Tribunals and Commissions16 Jul 1996Complaint allowed with costs
NRIPENDRA KUMAR BHATTACHARJEE Vs INDIAN AIRLINES LIMITED
National Consumer Disputes Redressal Commission · 1996 3 CPJ 391 : 1997 3 CPR 392
Tribunals and Commissions16 Jul 1996Complaint allowed with costs
Project Director Vs DCM DAEWOO MOTORS LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPJ 144
Tribunals and Commissions16 Jul 1996Appeal allowed
EXECUTIVE OFFICER, CUTTACK MUNICIPALITY Vs RABI SINGH
National Consumer Disputes Redressal Commission · 1997 2 CPC 714 : 1997 2 CPJ 248 : 1997 3 CPR 85
Tribunals and Commissions15 Jul 1996Appeals allowed
A.S. KARTHIKEYAN Vs T.MARIYAM
National Consumer Disputes Redressal Commission · 1997 2 CPJ 445
Tribunals and Commissions15 Jul 1996Complaint dismissed
V. Srinivasan Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 562
Tribunals and Commissions15 Jul 1996Complaint dismissed
MENA CINE AGENCIES, MOUNT ROAD MADRAS Vs MANAGER, STATE BANK OF MYSORE
National Consumer Disputes Redressal Commission · 1997 1 CPJ 593 : 1997 2 CPC 681
Tribunals and Commissions15 Jul 1996Appeal dismissed
KOVVURU REGULAR PARCEL SERVICE Vs T.MUNIKUMAR
National Consumer Disputes Redressal Commission · 1997 2 CPJ 152
Tribunals and Commissions12 Jul 1996Complaint allowed with costs
PANCHANBHAI SHANKARBHAI Vs GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1997 1 CPJ 543
Tribunals and Commissions12 Jul 1996Order modified
CENTAK CHEMICALS LTD. Vs C. YADAVA REDDY
National Consumer Disputes Redressal Commission · 1997 1 CPJ 555 : 1997 2 CPR 316
Tribunals and Commissions12 Jul 1996Appeals dismissed
DEVELOPMENT CORPORATION LTD. Vs SEELAM RAMA MOHAN
National Consumer Disputes Redressal Commission · 1996 3 CPJ 435
Tribunals and Commissions11 Jul 1996Appeals allowed
GENERAL MANAGER, PRESS TRUST OF INDIA Vs BHASKAR BARIK
National Consumer Disputes Redressal Commission · 1997 2 CPJ 201
Tribunals and Commissions11 Jul 1996Appeal accepted with costs
SAHIB SINGH Vs Telecom District Manager
National Consumer Disputes Redressal Commission · 1996 3 CPJ 499 : 1997 1 CLT 325
Tribunals and Commissions10 Jul 1996Order modified
Branch Manager, Oriental Insurance Co. Ltd. Vs P.S.LALU
National Consumer Disputes Redressal Commission · 1997 1 CPJ 65