Tribunals and Commissions03 Aug 1998Appeal allowed
BRANCH MANAGER, L.I.C. OF INDIA Vs M. Chandrasekaran
National Consumer Disputes Redressal Commission · 1998 3 CPJ 478
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,111 of 1,389
Tribunals and Commissions03 Aug 1998Appeal dismissed
MICRONET TECHNOLOGIES Vs VAGDEVI GRAPHICS
National Consumer Disputes Redressal Commission · 1999 3 CPJ 221
Tribunals and Commissions03 Aug 1998Appeal dismissed
SHAKUNTALA RANI Vs CHAIRMAN, NEW BANK OF INDIA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 165 : 1999 1 CPC 256 : 1999 1 CPR 122
Tribunals and Commissions31 Jul 1998Appeals dismissed
FIELD MARSHAL K.M.CARIAPPA FOUNDATON Vs M.ACHUTHA BASRITHYA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 655 : 1999 1 CLT 135 : 2000 2 CPR 111
Tribunals and Commissions31 Jul 1998Appeal dismissed
United India Insurance Co. Ltd. Vs Master Varun
National Consumer Disputes Redressal Commission · 1998 2 CLT 445 : 1998 2 CPC 299 : 1998 3 CPJ 135 : 1998 3 CPR 138
Tribunals and Commissions30 Jul 1998Appeal dismissed
WORLDLINK FINANCE LTD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 9
Tribunals and Commissions30 Jul 1998Appeal allowed
Justice M.R. Agnihotri, President-INSURANCE CO. LTD. Vs Superintending Engineer, Tamil Nadu Electricity Board
National Consumer Disputes Redressal Commission · 1998 3 CPJ 453 : 1999 1 CPR 334
Tribunals and Commissions30 Jul 1998Complaint allowed with costs
D.RAJASEKAR REDDY Vs General Manager, Southern Railway
National Consumer Disputes Redressal Commission · 1998 3 CPJ 484 : 1999 2 CPC 272 : 1999 2 CPR 51
Tribunals and Commissions30 Jul 1998Appeals allowed
MESSRS S.R.GADRE AND COMPANY Vs RAMESHCHANDRAJI KANHAILALJI
National Consumer Disputes Redressal Commission · 1999 3 CPJ 359 : 2000 1 CPC 444 : 2000 1 CPR 561
Tribunals and Commissions29 Jul 1998Appeal partly allowed
United India Insurance Co. Ltd. Vs MAHESH MOHAN, PROP. M/S. INDIAN VIDEO
National Consumer Disputes Redressal Commission · 1998 2 CLT 424 : 1998 2 CPC 525 : 1998 3 CPR 553 : 1999 1 CPJ 357
Tribunals and Commissions27 Jul 1998Complaint disposed of
New India Assurance Co. Ltd. Vs SOUTH EASTERN ROADWAYS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 716
Tribunals and Commissions27 Jul 1998Appeals allowed
PAL PEUGEOT LTD Vs ABDUL MAJID AND BROS
National Consumer Disputes Redressal Commission · 1999 1 CPC 694 : 1999 1 CPJ 417 : 1999 2 CPR 227
Tribunals and Commissions27 Jul 1998Appeal allowed
Divisional Manager, Life Insurance Corporation of India Vs TANGELLA RAJESWARI
National Consumer Disputes Redressal Commission · 1998 3 CPJ 280 : 1999 1 CPR 227
Tribunals and Commissions27 Jul 1998Appeal dismissed
CAPT. SANDEEP BANSAL, ADVOCATE Vs Corporation Bank
National Consumer Disputes Redressal Commission · 1998 2 CLT 300 : 1998 3 CPJ 212
Tribunals and Commissions27 Jul 1998Appeal allowed
REGISTRAR, NAGARJUNA UNIVERSITY Vs LAKKAVAJJALA VENKATA SATYANARAYANA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 143 : 1999 1 CPR 120
Tribunals and Commissions27 Jul 1998Appeals dismissed
Union of India Vs RAJESH MITTAL
National Consumer Disputes Redressal Commission · 1999 1 CPR 161 : 2000 3 CPJ 239
Tribunals and Commissions25 Jul 1998Appeals dismissed
BETALA TRANSPORT ORGANISATION Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1998 3 CPJ 89
Tribunals and Commissions25 Jul 1998Complaint disposed of
JAY PRAKASH AGARWAL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1998 3 CPJ 195 : 1999 1 CLT 171 : 1999 1 CPR 15
Tribunals and Commissions25 Jul 1998Appeal allowed
TELECOM DISTRICT ENGINEER, TEZPUR Vs SINGLA JAIN (ENGINEERS) PRIVATE LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 131 : 1999 1 CPR 112
Tribunals and Commissions25 Jul 1998Appeal allowed
BRANCH MANAGER, STATE OF BANK OF INDIA Vs NAKUL CHANDRA BHARALI
National Consumer Disputes Redressal Commission · 1998 3 CPJ 312 : 1999 1 CPR 204