Tribunals and Commissions18 Aug 1998Complaint dismissed
S.P.KHAIRIWAL Vs SECRETARY, UNION OF INDIA, MINISTRY OF PETROLEUM
National Consumer Disputes Redressal Commission · 1998 3 CPJ 38
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,109 of 1,389
Tribunals and Commissions18 Aug 1998
MAHANAGAR TELEPHONE NIGAM LTD Vs PREM PRAKASH
National Consumer Disputes Redressal Commission · 1998 2 CLT 362 : 1998 2 CPC 357 : 1998 2 CPJ 44 : 1998 2 CPR 9
Tribunals and Commissions18 Aug 1998
Yasmin Sultana Vs Rupaben D Patel
National Consumer Disputes Redressal Commission · 1998 2 CLT 323 : 1998 2 CPC 546 : 1998 2 CPJ 40 : 1998 2 CPR 20
Tribunals and Commissions18 Aug 1998
ORIENTAL INSURANCE CO LTD Vs Prem Parkash Mehra
National Consumer Disputes Redressal Commission · 1998 2 CLT 327 : 1998 2 CPC 383 : 1998 2 CPJ 46 : 1998 2 CPR 17
Tribunals and Commissions18 Aug 1998
ROADWINGS INTERNATIONAL Vs HINDUSTAN COPPER LTD
National Consumer Disputes Redressal Commission · 1998 2 CLT 358 : 1998 2 CPC 421 : 1998 2 CPJ 37 : 1998 2 CPR 11
Tribunals and Commissions18 Aug 1998
Bhaskar Choudhary Vs Pramod Kumar Agrawal
National Consumer Disputes Redressal Commission · 1998 2 CLT 334 : 1998 2 CPC 314 : 1998 2 CPJ 42 : 1998 2 CPR 14
Tribunals and Commissions17 Aug 1998Revision petition allowed
LIEUTENANT COMMANDER OFFICER-IN-CHARGE, NAVAL DEPARTMENT Vs G.Krishnan
National Consumer Disputes Redressal Commission · 1998 3 CPR 393 : 1999 1 CPC 96 : 1999 1 CPJ 391
Tribunals and Commissions17 Aug 1998Complaint dismissed
BRANCH MANAGER, BANK OF MAHARASHTRA Vs DEEPALI ENTERPRISES
National Consumer Disputes Redressal Commission · 1998 2 CPC 467 : 1998 3 CPJ 1 : 1998 3 CPR 1
Tribunals and Commissions17 Aug 1998Complaint dismissed
SAJAN TELEMATICS PVT. LTD. Vs PANCHVATI MOTORS PVT. LTD.
National Consumer Disputes Redressal Commission · 1998 2 CLT 386 : 1998 2 CPC 430 : 1998 3 CPJ 146
Tribunals and Commissions17 Aug 1998Appeal disposed of
Unit Trust of India Vs H.R.GUPTA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 308 : 1999 1 CPR 206
Tribunals and Commissions14 Aug 1998Appeal partly allowed
Union of India Vs M.L.DHAR
National Consumer Disputes Redressal Commission · 1998 3 CPJ 690
Tribunals and Commissions13 Aug 1998Appeal dismissed
United India Insurance Co. Ltd Vs AMAR NATH GUPTA
National Consumer Disputes Redressal Commission · 1998 2 CLT 433 : 1998 3 CPJ 118
Tribunals and Commissions13 Aug 1998Appeal allowed
SUPERINTENDENT OF TELEGRAPHIC OFFICE TUTICORIN Vs K.ANDI DHEVAR
National Consumer Disputes Redressal Commission · 1998 3 CPR 376 : 1999 1 CPC 134 : 1999 1 CPJ 422
Tribunals and Commissions13 Aug 1998
D K Industries Vs Sub -Divisional Officer Electricity Operation Sub -Divn , Topasa Ramasa Patil V. Karnataka Electricity Board, Bangalore And Others , Air 1989 Kar 279
National Consumer Disputes Redressal Commission · 1998 2 CLT 306 : 1998 3 CPJ 273 : 1998 3 CPR 135
Tribunals and Commissions12 Aug 1998Appeal allowed
SHIHAN VISPY B. KAPADIA Vs KRISHNAKANT I. MACHHAR
National Consumer Disputes Redressal Commission · 1999 2 CPJ 544
Tribunals and Commissions12 Aug 1998Appeal allowed
National Insurance Co. Ltd. Vs P.SATISH KUMAR
National Consumer Disputes Redressal Commission · 1998 3 CPJ 491 : 1999 1 CPR 379
Tribunals and Commissions12 Aug 1998Appeal dismissed
RAMARATHNAM R. Vs PRESIDENCY POST MASTER
National Consumer Disputes Redressal Commission · 1998 3 CPR 202 : 1999 1 CPC 79 : 1999 1 CPJ 706
Tribunals and Commissions12 Aug 1998Complaint allowed with costs
C.Sivakumar Vs JOHN ARTHUR
National Consumer Disputes Redressal Commission · 1998 3 CPJ 436 : 1999 1 CLT 688 : 1999 1 CPR 367
Tribunals and Commissions12 Aug 1998Appeal allowed
CHIEF GENERAL MANAGER, MADRAS TELEPHONES Vs Rizwan International
National Consumer Disputes Redressal Commission · 1998 3 CPJ 405 : 1999 1 CPC 291 : 1999 1 CPR 292
Tribunals and Commissions12 Aug 1998Appeal No. 743 allowed. Appeal No. 545 dismissed
HEMALATHA SAPTHARISHI Vs Indian Oil Corporation Ltd.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 533 : 1999 1 CPR 392 : 1999 2 CLT 97