Tribunals and Commissions14 Sept 1998Complaint disposed of
MAJOR KABAL SINGH Vs Union of India
National Consumer Disputes Redressal Commission · 1999 1 CPJ 110
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,107 of 1,389
Tribunals and Commissions14 Sept 1998Complaint allowed
ASHOK THAKUR Vs G.M.MODI HOSPITAL And RESEARCH CENTRE FOR MEDICAL SCIENCES
National Consumer Disputes Redressal Commission · 1999 1 CPJ 190
Tribunals and Commissions14 Sept 1998Ordered accordingly
BALDEV SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1999 2 CLT 136 : 1999 3 CPJ 368
Tribunals and Commissions10 Sept 1998Complaint disposed of
State of Bihar Vs MAGADH MOTORS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 548 : 1998 3 CPR 304 : 1999 1 CLT 106
Tribunals and Commissions10 Sept 1998Complaint dismissed with costs
ANUP SHARMA Vs LEKH RAM
National Consumer Disputes Redressal Commission · 1998 3 CPJ 636 : 1998 3 CPR 197
Tribunals and Commissions10 Sept 1998
Jasbir Singh Grewal Complaina Vs Mahindra Ford India Ltd
National Consumer Disputes Redressal Commission · 1998 2 CPC 519 : 1999 1 CPJ 48
Tribunals and Commissions09 Sept 1998Complaint allowed with costs
CORE ORGANICS LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CLT 578 : 1998 3 CPJ 700
Tribunals and Commissions08 Sept 1998Appeal dismissed
ORIENTAL INSURANCE COMPANY LTD Vs SANJEEV SOOD
National Consumer Disputes Redressal Commission · 1998 2 CLT 396 : 1998 2 CPC 386 : 1998 3 CPJ 647 : 1998 3 CPR 193
Tribunals and Commissions08 Sept 1998Complaint disposed of
PARVEEN OBEROI Vs Branch Manager, State Bank of India
National Consumer Disputes Redressal Commission · 1999 1 CPC 562 : 1999 1 CPJ 224
Tribunals and Commissions08 Sept 1998Complaint dismissed
B. Jayakumar Vs Bharath Earth Movers Limited
National Consumer Disputes Redressal Commission · 1999 2 CPJ 219
Tribunals and Commissions04 Sept 1998Dismissed
RASHMI B. FADNAVIS Vs MUMBAI GRAHAK PANCHAYAT
National Consumer Disputes Redressal Commission · 1998 2 CPC 605 : 1998 3 CPJ 21 : 1998 3 CPR 34
Tribunals and Commissions03 Sept 1998Appeal allowed
GOEL GAS SERVICES Vs S R ENTERPRISES
National Consumer Disputes Redressal Commission · 1998 2 CPC 616 : 1998 3 CPJ 545 : 1998 3 CPR 278
Tribunals and Commissions03 Sept 1998
RASHID KHAN Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1998 3 CPJ 537 : 1998 3 CPR 313
Tribunals and Commissions02 Sept 1998Appeal dismissed
Divisional Manager, Life Insurance Corporation of India Vs SAVITRI DEVI
National Consumer Disputes Redressal Commission · 1998 2 CLT 547 : 1998 2 CPC 323 : 1998 3 CPJ 475 : 1998 3 CPR 234
Tribunals and Commissions02 Sept 1998Appeal disposed of
M.Subramani Vs CHRISTU JOTHI HOSPITAL
National Consumer Disputes Redressal Commission · 1998 3 CPR 428 : 1999 1 CPJ 387
Tribunals and Commissions01 Sept 1998Appeal disposed of
CAPT. C.L. CHAWLA (RTD.) Vs J.B. BODA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 336
Tribunals and Commissions01 Sept 1998
Shri Arun Kumar Mishra Vs Purshottam Singh
National Consumer Disputes Redressal Commission · 1998 3 CPJ 573 : 1998 3 CPR 284
Tribunals and Commissions31 Aug 1998Appeal allowed
DEPUTY GENERAL MANAGER, MADRAS TELEPHONES Vs AYISHA MOHIDEEN
National Consumer Disputes Redressal Commission · 1998 3 CPR 453 : 1999 1 CPC 40 : 1999 1 CPJ 715
Tribunals and Commissions31 Aug 1998Appeal disposed of
S.DHAWAN Vs BLUE CHIP TECHNOGUARDS LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 128
Tribunals and Commissions28 Aug 1998Appeal dismissed with costs
Oriental Insurance Company Ltd. Vs VAISHNAVDEVI STEEL ALLOYS PVT. LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 353 : 1999 1 CPR 403