Tribunals and Commissions27 Oct 1998Appeal dismissed
SURJIT SINGH Vs SHAKTI SINGH SAINI
National Consumer Disputes Redressal Commission · 1999 2 CLT 132 : 1999 2 CPJ 517
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,105 of 1,389
Tribunals and Commissions27 Oct 1998
Y Suryanarayanacomplaina Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 1999 1 CPJ 213
Tribunals and Commissions26 Oct 1998Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs S.K.Malhotra
National Consumer Disputes Redressal Commission · 1999 2 CPJ 436
Tribunals and Commissions23 Oct 1998C.D.A. No. 421/1995 allowed in part and C.D.A. No. 649(A)/1995 dismissed
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs JAGANNATH COCONUT STORE
National Consumer Disputes Redressal Commission · 2001 1 CPJ 439 : 2001 2 CPC 528
Tribunals and Commissions22 Oct 1998Appeal allowed
WHEELS WORLD Vs ASHOK KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 568 : 1998 3 CPR 374 : 1999 1 CLT 105 : 1999 1 CPC 287
Tribunals and Commissions22 Oct 1998Appeal partly allowed
ESTATE OFFICER, PUNJAB URBAN PLANNING And DEVELOPMENT AUTHORITY Vs Dev Raj
National Consumer Disputes Redressal Commission · 1998 2 CLT 634 : 1999 1 CPC 178 : 1999 1 CPJ 426 : 1999 1 CPR 142
Tribunals and Commissions22 Oct 1998Appeal allowed
VEENA BHATNAGAR Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 137
Tribunals and Commissions21 Oct 1998Appeal allowed
MUNICIPAL COMMITTEE (NOW MUNICIPAL COUNCIL) Vs SHRI KRISHAN CHAND
National Consumer Disputes Redressal Commission · 1999 2 CLT 88 : 1999 3 CPJ 441
Tribunals and Commissions20 Oct 1998Complaint allowed with costs
FAKRUDDIN ABBAS BHARMAL Vs B. DASGUPTA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 677 : 1998 3 CPR 365 : 1999 1 CLT 111
Tribunals and Commissions16 Oct 1998Appeal dismissed
M.P. ELECTRICITY BOARD Vs SHIVKANT CHOUBEY
National Consumer Disputes Redressal Commission · 1999 1 CLT 563 : 1999 2 CPC 381 : 1999 2 CPJ 85 : 1999 2 CPR 556
Tribunals and Commissions16 Oct 1998Appeal dismissed
Girdhari Lal Sharma Vs M.T.N.L.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 204
Tribunals and Commissions15 Oct 1998Order set aside
MANOJ KUMAR Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CLT 623 : 1998 3 CPR 549 : 1999 1 CPJ 349
Tribunals and Commissions14 Oct 1998Application dismissed
Bhagwan Singh Vs Accounts Officer
National Consumer Disputes Redressal Commission · 1999 1 CLT 620 : 1999 1 CPR 609 : 1999 2 CPC 32 : 1999 2 CPJ 124
Tribunals and Commissions14 Oct 1998Appeal partly allowed
RAM TRANSPORT COMPANY Vs GOEL TRADERS
National Consumer Disputes Redressal Commission · 1999 1 CPC 518 : 1999 1 CPJ 636 : 1999 2 CPR 596
Tribunals and Commissions14 Oct 1998Appeal allowed
Garg Enterprises Vs Amar Singh
National Consumer Disputes Redressal Commission · 1999 1 CLT 636 : 1999 2 CPJ 400
Tribunals and Commissions12 Oct 1998Complaint disposed of
C.P.SALUJA And ASSOCIATES Vs Voltas Ltd
National Consumer Disputes Redressal Commission · 1999 1 CPC 549 : 1999 1 CPJ 211
Tribunals and Commissions12 Oct 1998Complaint succeeds
SUMAN PLASTIC INDUSTRIES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1998 2 CLT 568 : 1998 2 CPC 701 : 1998 3 CPJ 715 : 1998 3 CPR 470
Tribunals and Commissions12 Oct 1998Complaint disposed of
RAJ KUMARI Vs NOVELTY RADIOS And WATCH EXPERTS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 63
Tribunals and Commissions08 Oct 1998Appeal allowed
RAGHBIR DASS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CLT 508 : 1998 3 CPJ 683 : 1998 3 CPR 317 : 1999 1 CPC 236
Tribunals and Commissions08 Oct 1998Appeal dismissed
SECRETARY, KERALA STATE HOUSING BOARD Vs N.THANAPPAN NAIR
National Consumer Disputes Redressal Commission · 1999 3 CPJ 311 : 2000 1 CPR 334