Tribunals and Commissions11 Nov 1998Appeal dismissed
SAWAN KUMAR And FIVE Vs SURINDER KATYAL
National Consumer Disputes Redressal Commission · 1998 2 CPC 687 : 1999 1 CLT 38 : 1999 1 CPJ 226
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,104 of 1,389
Tribunals and Commissions09 Nov 1998Appeal partly allowed
JAINENDRA KUMAR Vs M.P.Electricity Board
National Consumer Disputes Redressal Commission · 1999 1 CPJ 625 : 1999 2 CPC 376 : 1999 2 CPR 567
Tribunals and Commissions09 Nov 1998Appeal allowed
NEEL KAMAL PAPER MILLS PRIVATE LIMITED Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPJ 553 : 1999 3 CPR 320 : 2001 1 CPC 196
Tribunals and Commissions09 Nov 1998Appeals dismissed
JAYASREE R.NAIR Vs S.HALEEFATHUDEEN
National Consumer Disputes Redressal Commission · 2000 1 CPJ 166 : 2000 1 CPR 429
Tribunals and Commissions09 Nov 1998Order confirmed with modifications
MANAGER, CATHOLIC SYRIAN BANK LTD. Vs K.MADHUSOODHAN
National Consumer Disputes Redressal Commission · 1999 2 CPJ 2 : 2000 1 CPC 134
Tribunals and Commissions08 Nov 1998Appeal allowed with costs
United India Insurance Co. Ltd. Vs ARORA GOODS TRANSPORT CO.
National Consumer Disputes Redressal Commission · 1998 2 CLT 606 : 1998 3 CPR 434 : 1999 1 CPJ 384
Tribunals and Commissions07 Nov 1998Appeals allowed
NATIONAL FORUM FOR CONSUMER EDUCATION Vs SANJAY KRISHI SEVA KENDRA
National Consumer Disputes Redressal Commission · 1999 1 CPC 687 : 1999 1 CPJ 451 : 1999 1 CPR 350
Tribunals and Commissions06 Nov 1998Appeal accepted
SECRETARY, BOARD OF SCHOOL, KANGRA Vs MEENA TEMPTA
National Consumer Disputes Redressal Commission · 1998 2 CLT 440 : 1998 2 CPC 702 : 1998 3 CPJ 591 : 1998 3 CPR 445
Tribunals and Commissions06 Nov 1998Appeals allowed
Balkar Singh Vs Ashok Kumar Goyal
National Consumer Disputes Redressal Commission · 1999 2 CPJ 429
Tribunals and Commissions06 Nov 1998Complaint dismissed
M.SUJATHA Vs R.SURYAPRAKASH
National Consumer Disputes Redressal Commission · 1999 1 CPJ 560
Tribunals and Commissions05 Nov 1998Appeal allowed
SREEVATSA INDUSTRIES Vs JESUS CALLS TRUSTS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 37 : 1999 1 CLT 433 : 1999 1 CPC 428 : 1999 1 CPR 40
Tribunals and Commissions03 Nov 1998Appeal dismissed
MUNICIPAL CORPORATION Vs T.R.JAIN
National Consumer Disputes Redressal Commission · 1998 2 CLT 528 : 1998 3 CPJ 626 : 1998 3 CPR 524 : 1999 1 CPC 111
Tribunals and Commissions03 Nov 1998Appeal disposed of
COL. (RETD.) D.S. SACHAR Vs Premier Automobiles Ltd.
National Consumer Disputes Redressal Commission · 1999 1 CPC 28 : 1999 1 CPJ 290
Tribunals and Commissions03 Nov 1998
DELHI DEVELOPMENT AUTHORITY Vs SANJAY MEHTA
National Consumer Disputes Redressal Commission · 1999 1 CPC 174 : 1999 1 CPJ 4
Tribunals and Commissions02 Nov 1998Appeals dismissed in limine
JALGAON JANATA SAHAKARI BANK LTD. Vs RISHIKESH PRABHAKAR KULKARNI
National Consumer Disputes Redressal Commission · 1999 1 CPC 558 : 1999 1 CPR 396 : 1999 3 CPJ 557
Tribunals and Commissions30 Oct 1998Application dismissed
GURDEV SINGH NAGI Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 27
Tribunals and Commissions29 Oct 1998Appeals dismissed
UPTRON ACADEMY OF COMPUTER LEARNING Vs RAJ KUMAR NEGI
National Consumer Disputes Redressal Commission · 1999 2 CPC 440 : 1999 2 CPJ 492
Tribunals and Commissions29 Oct 1998Complaint against Insurance Company dismissed with costs
PERMA NAND JOGINDER PAL Vs G.M.P. FINISHING MILLS COLD STORAGE
National Consumer Disputes Redressal Commission · 1998 3 CPR 482 : 1999 1 CPJ 483
Tribunals and Commissions29 Oct 1998Appeal dismissed
GITANE EXPORTS Vs SODHI FREIGHT CARRIERS PVT. LTD.
National Consumer Disputes Redressal Commission · 1999 0 CTJ 847 : 1999 2 CLT 58 : 1999 2 CPC 417 : 2000 1 CPJ 422
Tribunals and Commissions27 Oct 1998Appeal allowed with costs
KULWANT RAI SINGHAL And CO. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1998 2 CLT 603 : 1998 3 CPR 440 : 1999 1 CPJ 519