Tribunals and Commissions19 Nov 1998Appeal allowed
GENERAL MANAGER (TELECOM), AMRITSAR Vs TEJ PAL SINGH RANDHAWA
National Consumer Disputes Redressal Commission · 1999 1 CLT 607 : 1999 2 CPJ 405
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,103 of 1,389
Tribunals and Commissions19 Nov 1998Appeal partly allowed
PARVEEN KAPOOR Vs CHAIRMAN, JALLANDHAR IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 1999 1 CLT 635 : 1999 2 CPC 92 : 1999 2 CPJ 402
Tribunals and Commissions19 Nov 1998
AUROKRUTY Vs SOUVENIR
National Consumer Disputes Redressal Commission · 1998 0 NCDRC 7 : 1998 3 CPR 46 : 1999 1 CPC 19 : 1999 1 CPJ 23
Tribunals and Commissions19 Nov 1998
GEORGE THOMAS Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CLT 226 : 1999 1 CPC 183 : 1999 1 CPJ 18 : 1999 1 CPR 5
Tribunals and Commissions19 Nov 1998
ORIENTAL INSURANCE CO LTD Vs Dawood Kumar Taj
National Consumer Disputes Redressal Commission · 1998 2 CPC 678 : 1998 3 CPR 49 : 1999 1 CPJ 14
Tribunals and Commissions18 Nov 1998Application allowed
Hindustan Lever Ltd. Vs COLGATE PALMOLIVE (INDIA) LTD.
National Consumer Disputes Redressal Commission · 1999 2 CPJ 7
Tribunals and Commissions18 Nov 1998Complaint disposed of
COLGATE PALMOLIVE (I) LIMITED Vs HINDUSTAN LEVER LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPJ 19
Tribunals and Commissions18 Nov 1998
UNITED INDIA INSURANCE CO. LTD. Vs SATRUGHAN SHARMA
National Consumer Disputes Redressal Commission · 1998 0 NCDRC 8 : 1999 1 CLT 306 : 1999 1 CPC 279 : 1999 1 CPJ 1 : 1999 1 CPR 23
Tribunals and Commissions17 Nov 1998
TAMIL NADU HOUSING BOARD Vs R.SIV ASUBRAMANIAYAM
National Consumer Disputes Redressal Commission · 1998 0 NCDRC 9 : 1998 3 CPJ 39 : 1998 3 CPR 44 : 1999 1 CLT 16
Tribunals and Commissions16 Nov 1998Petition allowed
KERALA AVIATION TRAINING CENTRE Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPC 492 : 1999 2 CPJ 215 : 1999 2 CPR 368
Tribunals and Commissions16 Nov 1998Appeal dismissed
SUB-DIVISIONAL OFFICER Vs Manjit Singh
National Consumer Disputes Redressal Commission · 1999 1 CPC 267 : 1999 1 CPJ 239
Tribunals and Commissions13 Nov 1998Complaint allowed
SANTHANAM IYANGAR Vs VICE CHAIRMAN, MEERUT DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CLT 550 : 1999 2 CPJ 33 : 1999 2 CPR 117
Tribunals and Commissions13 Nov 1998Enquiry discharged
Krishna And Company Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1999 3 CPJ 8
Tribunals and Commissions13 Nov 1998Appeal dismissed
Municipal Council Vs SEEMA MAHESHWARI
National Consumer Disputes Redressal Commission · 1999 1 CPC 227 : 1999 1 CPJ 140 : 1999 1 CPR 433
Tribunals and Commissions13 Nov 1998C.A. allowed
SHAMMI KAPOOR Vs TECHNOLOGY PARKS LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPJ 36
Tribunals and Commissions12 Nov 1998Appeal allowed
UPINDERJIT SINGH SEKHON Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 1999 1 CPC 543 : 1999 2 CPJ 337
Tribunals and Commissions12 Nov 1998Appeal allowed
PRITAM SINGH Vs DISTRICT CONSUMER DISPUTES REDRESSAL FORUM, ROPAR
National Consumer Disputes Redressal Commission · 1999 2 CLT 333 : 1999 2 CPC 183 : 1999 2 CPJ 67
Tribunals and Commissions12 Nov 1998Appeal partly allowed
Union of India Vs TEJINDER SINGH
National Consumer Disputes Redressal Commission · 2000 3 CPJ 546
Tribunals and Commissions12 Nov 1998Appeal allowed
Union of India Vs SURAJ KUMAR CHHABRA
National Consumer Disputes Redressal Commission · 1999 2 CLT 143 : 1999 2 CPJ 323
Tribunals and Commissions11 Nov 1998Complaint dismissed
S.L.N.BHASKARAN Vs TELECOM DISTRICT MANAGER, VIRUDHUNAGAR S.S.A.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 618