Tribunals and Commissions09 Dec 1998Complaint dismissed
SREE JAYADEV MEDICAL CENTRE Vs SRI SAIRAM HOSPITAL EQUIPMENTS PVT. LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 576
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,101 of 1,389
Tribunals and Commissions09 Dec 1998Appeal allowed
NATIONAL INSURANCE COMPANY LIMITED Vs VINAY KUMAR SEHGAL
National Consumer Disputes Redressal Commission · 1999 2 CLT 152 : 1999 2 CPC 88 : 1999 2 CPJ 341
Tribunals and Commissions09 Dec 1998Complaint allowed
PULOMAJA MISRA Vs KAILASH CHAND GUPTA
National Consumer Disputes Redressal Commission · 1999 1 CPJ 565 : 1999 2 CPC 357 : 1999 2 CPR 266
Tribunals and Commissions09 Dec 1998Complaint dismissed
S.M.RAMANUJAM Vs R.DAMODARAN
National Consumer Disputes Redressal Commission · 1999 1 CPJ 592
Tribunals and Commissions09 Dec 1998Appeal dismissed
SHARAD JAISWAL Vs ADHYAKSHAK, BHARTIYA JEEWAN BEEMA NIGAM
National Consumer Disputes Redressal Commission · 1999 1 CPJ 650
Tribunals and Commissions09 Dec 1998Application disposed of
MUKESH MAHESHWARI, JOURNALIST Vs DAINIK BHASKAR
National Consumer Disputes Redressal Commission · 1999 1 CPJ 29
Tribunals and Commissions09 Dec 1998
V.P.KAPOOR Vs RAJ CHOPRA
National Consumer Disputes Redressal Commission · 1998 0 NCDRC 10 : 1999 1 CLT 436 : 1999 1 CPC 431 : 1999 1 CPJ 31 : 1999 1 CPR 33
Tribunals and Commissions09 Dec 1998
UNITED INDIA INSURANCE CO. Vs JAHANGIR SPINNERS PVT. LTD.
National Consumer Disputes Redressal Commission · 1998 0 NCDRC 4 : 1999 1 CLT 312 : 1999 1 CPC 274 : 1999 1 CPJ 5 : 1999 1 CPR 11
Tribunals and Commissions09 Dec 1998
Calcutta Medical Research Institute Vs Bimalesh Chatterjee
National Consumer Disputes Redressal Commission · 1999 1 CLT 107 : 1999 1 CPJ 13 : 1999 1 CPR 3
Tribunals and Commissions09 Dec 1998
HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA Vs Virender Kumar Jindal
National Consumer Disputes Redressal Commission · 1999 1 CLT 262 : 1999 1 CPC 195 : 1999 1 CPJ 10
Tribunals and Commissions08 Dec 1998Appeal allowed
Satish Kumar Vs MASTER PIPES STORES
National Consumer Disputes Redressal Commission · 1999 1 CLT 579 : 1999 2 CPJ 143
Tribunals and Commissions07 Dec 1998Complaint dismissed
P.ORR And SONS(P)LTD Vs BLUE DART EXPRESS LTD
National Consumer Disputes Redressal Commission · 1999 1 CPJ 613
Tribunals and Commissions07 Dec 1998Appeals allowed
JAGESHWAR PRASAD Vs R.R.AUTOMOBILES
National Consumer Disputes Redressal Commission · 1999 1 CLT 308 : 1999 1 CPC 202 : 1999 1 CPR 152 : 1999 2 CPJ 120
Tribunals and Commissions07 Dec 1998Appeal allowed
ADHIKSHAK, DAK GHAR Vs RHADESH MOHAN TRIPATHI
National Consumer Disputes Redressal Commission · 1999 1 CLT 619 : 1999 1 CPR 614 : 1999 2 CPJ 18
Tribunals and Commissions03 Dec 1998Appeal dismised
PRITHVI RAJ NAYYAR Vs CHRISTIAN MEDICAL COLLEGE AND BROWN MEMORIAL HOSPITAL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 12
Tribunals and Commissions03 Dec 1998Complaint dismissed
RAVI SENGHERA Vs NOIDA GOLF CLUB (REGD. SOCIETY)
National Consumer Disputes Redressal Commission · 1999 1 CPJ 19
Tribunals and Commissions03 Dec 1998Appeals allowed with costs
Punjab National Bank Vs MANJIT SINGH SOHI
National Consumer Disputes Redressal Commission · 1999 1 CPC 496 : 2000 1 CPJ 416
Tribunals and Commissions01 Dec 1998Complaint allowed
RELIANCE INDUSTRIES LIMITED Vs ASSOCIATED BULK MOVERS
National Consumer Disputes Redressal Commission · 1999 2 CPJ 515 : 1999 3 CPR 325
Tribunals and Commissions01 Dec 1998Appeals dismissed
GOEL S. PAL Vs RISHI COOP. GROUP HOUSING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 672
Tribunals and Commissions30 Nov 1998Complaint dismissed
SALCO EXTRUSIONS PRIVATE LIMITED Vs DEEPAK TRANSPORT AGENCY PVT. LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPC 572 : 1999 1 CPJ 342 : 1999 1 CPR 409