Tribunals and Commissions23 Dec 1998Appeal allowed
RAJESH MANI KAUSHIK Vs HARYANA INSTITUTE OF FINE ARTS
National Consumer Disputes Redressal Commission · 1999 1 CPC 500 : 1999 2 CPJ 45
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,099 of 1,389
Tribunals and Commissions23 Dec 1998Complaint disposed of
MURDESHWAR Vs MAXWORTH ORCHARDS (INDIA) LTD
National Consumer Disputes Redressal Commission · 1999 1 CPJ 638
Tribunals and Commissions23 Dec 1998Complaint allowed
SEHGAL KNITWEARS IMPORTERS EXPORTERS Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 1999 1 CLT 612 : 1999 2 CPC 207 : 1999 2 CPJ 361
Tribunals and Commissions23 Dec 1998Complaint allowed
H.R.CHOPRA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CLT 374 : 1999 1 CPC 358 : 1999 3 CPJ 159
Tribunals and Commissions23 Dec 1998Allowed
Darshan Singh Vs State of Haryana
National Consumer Disputes Redressal Commission · 1999 1 CLT 185 : 1999 1 CPC 133 : 1999 2 CPJ 108
Tribunals and Commissions23 Dec 1998Complaint dismissed
FINE WEAR LEATHERS Vs LEFOOT MACHINES PVT.LTD
National Consumer Disputes Redressal Commission · 1999 1 CPJ 642
Tribunals and Commissions23 Dec 1998Complaint allowed
CHANDA AGGARWAL Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 287
Tribunals and Commissions23 Dec 1998Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs Satish Kumar
National Consumer Disputes Redressal Commission · 1999 1 CLT 608 : 1999 2 CPC 188 : 1999 2 CPJ 359
Tribunals and Commissions22 Dec 1998Complaint dismissed
OM GOEL SPINNERS, PANIPAT Vs INDIAN BANK, PANIPAT
National Consumer Disputes Redressal Commission · 1999 1 CPC 231 : 1999 1 CPJ 475
Tribunals and Commissions22 Dec 1998Complaint dismissed
MASTER SUBAM KASHYAP Vs SARLA MADKAN
National Consumer Disputes Redressal Commission · 1999 1 CLT 333 : 1999 1 CPC 384 : 1999 1 CPJ 505
Tribunals and Commissions22 Dec 1998Application disposed of
SHAKUNTALA KATHER Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 20
Tribunals and Commissions22 Dec 1998Appeal dismissed
A.J.YUVARAJ Vs DEPUTY GENERAL MANAGER, SYNDICATE BANK
National Consumer Disputes Redressal Commission · 1999 2 CPJ 449 : 2000 1 CPC 343 : 2000 1 CPR 62
Tribunals and Commissions22 Dec 1998Complaint dismissed
Maya Devi Vs ESCORTS MEDICAL CENTRE
National Consumer Disputes Redressal Commission · 1999 1 CLT 331 : 1999 1 CPC 386 : 1999 1 CPJ 449
Tribunals and Commissions22 Dec 1998Complaint dismissed
NITIKA CEMENTS LIMITED Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1999 1 CPJ 430
Tribunals and Commissions22 Dec 1998Appeal dismissed
KOTA ATCHUTA RAO Vs Chairman, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2000 1 CPJ 348
Tribunals and Commissions22 Dec 1998Enquiries disposed of
S.P.ANAND Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 38
Tribunals and Commissions21 Dec 1998Allowed
SUB-DIVISIONAL OFFICER, SUB-DIVISION, HARYANA STATE ELECTRICITY BOARD Vs JAGIRO DEVI
National Consumer Disputes Redressal Commission · 1999 1 CLT 380 : 1999 1 CPJ 311
Tribunals and Commissions21 Dec 1998Complaint allowed with costs
SARDAR VIKKAR SINGH Vs DIVISIONAL/BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1999 1 CLT 522 : 1999 1 CPC 506 : 1999 1 CPJ 611 : 1999 1 CPR 626
Tribunals and Commissions21 Dec 1998Appeal dismissed
Union of India Vs GOKAL CHAND
National Consumer Disputes Redressal Commission · 1999 1 CLT 188 : 1999 2 CPJ 111
Tribunals and Commissions21 Dec 1998Complaint partly allowed
BHOGALS Vs Reserve Bank of India
National Consumer Disputes Redressal Commission · 1999 1 CPC 151 : 1999 1 CPJ 414