Tribunals and Commissions04 Jan 1999Appeal dismissed
BLUEMOON AGENCIES Vs GENERAL MANAGER
National Consumer Disputes Redressal Commission · 1999 3 CPJ 158
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,098 of 1,389
Tribunals and Commissions04 Jan 1999
TRIBHUVANDAS BHIMJI ZAVERI Vs RAJESH KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1999 0 NCDRC 3 : 1999 1 CLT 429 : 1999 1 CPC 430 : 1999 1 CPJ 40 : 1999 1 CPR 31
Tribunals and Commissions04 Jan 1999
R P KAPUR Vs TATA IRON AND STEEL CO LTD
National Consumer Disputes Redressal Commission · 1999 1 CLT 605 : 1999 1 CPC 499 : 1999 1 CPJ 41 : 1999 1 CPR 73
Tribunals and Commissions01 Jan 1999Appeal allowed
SHAILENDRA SINGH PAWAR Vs KORON BUSINESS SYSTEM LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 262
Tribunals and Commissions01 Jan 1999Appeal dismissed
ASST. EXECUTIVE ENGINEER, ELECTRICAL MAJOR SECTION, PALA Vs JOSEPH K.KOOTUMKAL
National Consumer Disputes Redressal Commission · 2000 1 CPJ 383
Tribunals and Commissions31 Dec 1998Appeal allowed
Oriental Insurance Co. Ltd. Vs B.R.VENKATESH KAMATH
National Consumer Disputes Redressal Commission · 1999 1 CPJ 678
Tribunals and Commissions30 Dec 1998Complaint dismissed
SHANAAZ TANNING CO Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1999 1 CPJ 622
Tribunals and Commissions30 Dec 1998Complaint dismissed
M.CHINNAIYAN Vs SRI GOKULAM HOSPITAL
National Consumer Disputes Redressal Commission · 1999 1 CPJ 587
Tribunals and Commissions30 Dec 1998Complaint dismissed
N.Venkatachalam Vs CHRISTIAN MEDICAL COLLEGE HOSPITAL
National Consumer Disputes Redressal Commission · 1999 1 CPJ 567
Tribunals and Commissions29 Dec 1998Appeal dismissed
DELHI VIDYUT BOARD Vs DAYA DUTT VASHISTHA
National Consumer Disputes Redressal Commission · 1999 1 CPJ 707 : 1999 2 CPC 375 : 1999 2 CPR 432
Tribunals and Commissions28 Dec 1998Appeal dismissed
USHA Vs L.I.C.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 535
Tribunals and Commissions28 Dec 1998Appeal dismissed
Federal Bank Ltd. Vs THOMAS VARGHESE, KOTTACKATTATHU
National Consumer Disputes Redressal Commission · 2000 1 CPJ 155 : 2000 1 CPR 316
Tribunals and Commissions26 Dec 1998Appeal stands disposed of
Godrej and Boyce Mfg. Co. Ltd. Vs UP SACHIV, RAJYA VITTA AYOG
National Consumer Disputes Redressal Commission · 1999 2 CPJ 95 : 1999 2 CPR 24
Tribunals and Commissions24 Dec 1998Complaint allowed with costs
SOM NATH JAIN Vs ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CLT 192 : 1999 1 CPC 521 : 1999 3 CPJ 150
Tribunals and Commissions24 Dec 1998Complaint allowed
SINDHU FLOWERS PRIVATE LIMITED Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 1 CLT 196 : 1999 1 CPC 519 : 1999 2 CPJ 88
Tribunals and Commissions24 Dec 1998Appeal allowed with costs
RANI SINGLA Vs ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CLT 387 : 1999 1 CPC 247 : 1999 3 CPJ 129
Tribunals and Commissions24 Dec 1998Appeal No. 400/98 allowed with costs
PRITI CHAWLA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1998 2 CLT 646 : 1999 1 CPC 235 : 1999 3 CPJ 104
Tribunals and Commissions24 Dec 1998Appeal allowed with costs
NIRMAL KHADI GRAM UDYOG SAMITI Vs Oriental Bank of Commerce
National Consumer Disputes Redressal Commission · 1999 1 CLT 330 : 1999 1 CPC 388 : 1999 3 CPJ 113
Tribunals and Commissions24 Dec 1998Enquiry disposed of
ASHUTOSH AHLUWALIA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 34
Tribunals and Commissions23 Dec 1998Complaint dismissed
S. SARASU Vs BRANCH MANAGER, THE CATHOLIC SYRIAN BANK LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 648