Tribunals and Commissions12 Aug 1998Appeal allowed
SOTC TRAVELS And TOURS (BOMBAY) PVT. LTD. Vs TANMAY GUPTA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 522 : 1999 1 CPR 398
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,110 of 1,389
Tribunals and Commissions12 Aug 1998Application disposed of
MASTER TAJINDER PAL SINGH Vs SURYA PROMOTERS And DEVELOPERS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 16
Tribunals and Commissions12 Aug 1998Appeal allowed
Oriental Insurance Co. Ltd. Vs SINDHU B. THAMPI
National Consumer Disputes Redressal Commission · 1998 3 CPJ 396 : 1999 1 CLT 357 : 1999 1 CPR 163
Tribunals and Commissions11 Aug 1998Appeal dismissed
GAURI ENTERPRISES Vs MADHU PAHUJA
National Consumer Disputes Redressal Commission · 1998 2 CPC 613 : 1998 3 CPJ 380 : 1999 1 CLT 650 : 1999 1 CPR 252
Tribunals and Commissions11 Aug 1998
Ismayel Rawther Vs S Krishnaraj
National Consumer Disputes Redressal Commission · 1999 2 CPJ 145 : 1999 2 CPR 364
Tribunals and Commissions10 Aug 1998Appeal partly allowed
Manager, State Bank of Travancore Vs K.Prakash
National Consumer Disputes Redressal Commission · 1999 1 CPJ 607 : 1999 2 CPR 459
Tribunals and Commissions10 Aug 1998Appeal disposed of
Maruti Udyog Ltd. Vs SHANTI SHARMA
National Consumer Disputes Redressal Commission · 1998 2 CLT 434 : 1998 2 CPC 263 : 1998 3 CPJ 60
Tribunals and Commissions10 Aug 1998Appeal disposed of
KISHORE KUMAR DALMIYA Vs BRIJENDRA TRADERS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 200 : 1998 3 CPR 174
Tribunals and Commissions10 Aug 1998Complaint dismissed
RENU BAHATI Vs DARSHANA JINDAL
National Consumer Disputes Redressal Commission · 1998 3 CPJ 279 : 1999 1 CPC 320 : 1999 1 CPR 229
Tribunals and Commissions10 Aug 1998
K Madhavan Nair Vs CHAIRMAN L I C OF INDIA
National Consumer Disputes Redressal Commission · 1999 1 CPJ 633
Tribunals and Commissions06 Aug 1998Appeal disposed of
K.E.MOSES Vs MAHAK CABLE NETWORK
National Consumer Disputes Redressal Commission · 1998 3 CPJ 367 : 1999 1 CLT 631 : 1999 1 CPC 177 : 1999 1 CPR 329
Tribunals and Commissions06 Aug 1998Appeal dismissed
D.KUMARASAMY GURUKAL Vs SENIOR POST MASTER, VELLORE
National Consumer Disputes Redressal Commission · 1998 2 CPC 604 : 1998 3 CPR 192 : 1999 1 CPJ 471
Tribunals and Commissions05 Aug 1998Appeal dismissed with costs
INDIAN AIRLINES Vs B.S.VERMA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 330 : 1999 1 CPC 301 : 1999 1 CPR 178
Tribunals and Commissions05 Aug 1998Appeal dismissed
K.E.MOSES Vs CHIEF POST MASTER
National Consumer Disputes Redressal Commission · 1998 3 CPJ 354 : 1999 1 CPR 317
Tribunals and Commissions04 Aug 1998Revision Petition allowed
MANAGER, N.N.TRAVELS Vs V.K.HASIN KUTTY
National Consumer Disputes Redressal Commission · 1999 2 CPJ 142
Tribunals and Commissions04 Aug 1998Order against O.P. Nos. 1 & 2 set aside
Depot Manager, A.P.S.R.T.C. Vs B.JAYAPRAKASH GUPTA
National Consumer Disputes Redressal Commission · 1999 3 CPJ 191
Tribunals and Commissions04 Aug 1998Appeal of LIC dismissed
Life Insurance Corporation of India Vs USHA RANI BANSAL
National Consumer Disputes Redressal Commission · 1998 2 CLT 486 : 1998 3 CPR 521 : 1999 2 CPJ 27
Tribunals and Commissions04 Aug 1998
UNITED INDIA INSURANCE CO. LTD. Vs RAJESH SHARMA
National Consumer Disputes Redressal Commission · 1998 0 NCDRC 6 : 1998 2 CLT 330 : 1998 2 CPC 532 : 1998 2 CPR 15 : 1998 3 CPJ 35
Tribunals and Commissions03 Aug 1998Appeal dismissed with costs
VIJAY JYOTI HOUSING PVT. LTD Vs L.D.MITTAL
National Consumer Disputes Redressal Commission · 1999 1 CPJ 69
Tribunals and Commissions03 Aug 1998Appeal allowed
New India Assurance Co. Ltd. Vs M.Lakshmi
National Consumer Disputes Redressal Commission · 1998 3 CPJ 495 : 1999 2 CPC 301