Tribunals and Commissions24 Jul 1998Appeals dismissed
S.R.CHETAL Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 1998 3 CPJ 644 : 1999 1 CLT 390 : 1999 1 CPC 321 : 1999 1 CPR 261
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,112 of 1,389
Tribunals and Commissions24 Jul 1998Complaint dismissed
ASHOK SAWHNEY Vs ANSAL HOUSING And CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 141 : 1999 1 CLT 211 : 1999 1 CPR 87
Tribunals and Commissions23 Jul 1998Application disposed of
PROJECT DIRECTOR, D.R.D.A. Vs BOMMI REDDY LAKSHMI REDDY
National Consumer Disputes Redressal Commission · 1998 3 CPJ 492
Tribunals and Commissions23 Jul 1998Appeal allowed
NEW INDIA ASSURANCE CO Vs KARUR CONSUMER PROTECTION COUNCIL
National Consumer Disputes Redressal Commission · 1998 3 CPJ 418 : 1999 2 CPR 63
Tribunals and Commissions23 Jul 1998Complaint dismissed
ARYA BHAVAN SWEETS Vs RADO AUTOMATION
National Consumer Disputes Redressal Commission · 1998 3 CPJ 619 : 1998 3 CPR 295
Tribunals and Commissions23 Jul 1998Appeal allowed
N. KUPPUSAMY Vs NAMAKKAL SOUTH INDIA TRANSPORT
National Consumer Disputes Redressal Commission · 1998 3 CPJ 500
Tribunals and Commissions22 Jul 1998Appeal dismissed with costs
Unit Trust of India Vs V.S.SUBRAMANIAM
National Consumer Disputes Redressal Commission · 1998 3 CPR 195 : 1999 1 CPC 135 : 1999 1 CPJ 459
Tribunals and Commissions21 Jul 1998Appeal allowed
State of Punjab Vs KASTURI LAL
National Consumer Disputes Redressal Commission · 1998 2 CLT 437 : 1999 1 CPJ 436 : 1999 1 CPR 148
Tribunals and Commissions21 Jul 1998Appeal disposed of
SABHARI SPINNING MILLS LTD Vs REGIONAL MANAGER, TRANSPORT CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 447 : 1999 1 CPR 284
Tribunals and Commissions21 Jul 1998Appeal allowed
T.K.GANESAN Vs V.K.G.PONNUSAMY NADAR
National Consumer Disputes Redressal Commission · 1998 3 CPJ 386 : 1999 1 CPR 169
Tribunals and Commissions21 Jul 1998Appeal dismissed
Life Insurance Corporation of India Vs BRIGJITH LUKE
National Consumer Disputes Redressal Commission · 1999 1 CPJ 620
Tribunals and Commissions21 Jul 1998Appeal disposed of
RAJANI KANTA MISHRA Vs SUB-DIVISIONAL OFFICER (ELECTRICAL)
National Consumer Disputes Redressal Commission · 1999 1 CPJ 193 : 1999 1 CPR 565
Tribunals and Commissions18 Jul 1998Appeal allowed
State Bank of India Vs VANIJYA VIKASH
National Consumer Disputes Redressal Commission · 1998 3 CPJ 59 : 1999 1 CLT 266 : 1999 1 CPC 128 : 1999 1 CPR 22
Tribunals and Commissions18 Jul 1998Petition dismissed
BANWARI LAL SHARMA Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1998 3 CPJ 107 : 1999 1 CPR 79
Tribunals and Commissions16 Jul 1998Appeal allowed
BANK OF INDIA Vs PRAMOD P.DHOND
National Consumer Disputes Redressal Commission · 1998 2 CPC 317 : 1998 2 CPR 563 : 1998 3 CPJ 86
Tribunals and Commissions16 Jul 1998Appeal allowed
SUPERINTENDENT, CENTRAL TELEGRAPH OFFICE Vs K.A.MOHAMED HANIF
National Consumer Disputes Redressal Commission · 1998 3 CPJ 514
Tribunals and Commissions16 Jul 1998Complaint disposed of
N.V. DEORAS Vs Bank of India
National Consumer Disputes Redressal Commission · 1995 2 CPR 282 : 1998 3 CPJ 593
Tribunals and Commissions16 Jul 1998Complaint allowed
B.L. PATNI Vs D.D.A.
National Consumer Disputes Redressal Commission · 1998 2 CPC 459 : 1998 3 CPJ 132 : 1999 1 CLT 212 : 1999 1 CPR 82
Tribunals and Commissions16 Jul 1998Appeal disposed of
A.P.S.E. BOARD Vs CH. APPA RAO
National Consumer Disputes Redressal Commission · 1998 3 CPJ 171 : 1999 1 CLT 216 : 1999 1 CPR 71
Tribunals and Commissions16 Jul 1998Appeal partly allowed
Branch Manager, State Bank of India Vs ORIENTAL RICE MILLS
National Consumer Disputes Redressal Commission · 1999 3 CPJ 179 : 2000 1 CPR 518