Tribunals and Commissions11 Jul 1998Application allowed
N.K. JOSHI (DECEASED) THROUGH LRS. Vs NEELAM KAUL
National Consumer Disputes Redressal Commission · 1998 3 CPJ 198 : 1999 1 CLT 209 : 1999 1 CPC 49 : 1999 1 CPR 104
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,114 of 1,389
Tribunals and Commissions11 Jul 1998Appeal allowed
Life Insurance Corporation of India Vs K.C. Cherian
National Consumer Disputes Redressal Commission · 1998 3 CPJ 166 : 1999 1 CLT 167 : 1999 1 CPR 53
Tribunals and Commissions10 Jul 1998Appeal dismissed
PAREM KUMAR MOHAN LAL PATEL Vs DOMINIO F. PATRICIO
National Consumer Disputes Redressal Commission · 1998 3 CPJ 214 : 1999 1 CPR 183
Tribunals and Commissions10 Jul 1998Complaint allowed with costs
MUNSHI LAL OM PRAKASH Vs DELHI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 151 : 1999 1 CLT 206 : 1999 1 CPR 113
Tribunals and Commissions09 Jul 1998Revision Petition allowed
GADE LAKSHMANA RAO Vs MAHALAKSHMI MOTORS PVT. LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 485
Tribunals and Commissions09 Jul 1998Application dismissed with costs
RAGINI RAMCHANDRAN Vs PUSHPA BUILDERS LTD
National Consumer Disputes Redressal Commission · 1998 3 CPJ 108 : 1999 1 CLT 218 : 1999 1 CPR 45
Tribunals and Commissions09 Jul 1998Appeal allowed
SUPDT. OF POST OFFICES, GOA DIVISION Vs SHANTADAS J. KUDCHADKAR
National Consumer Disputes Redressal Commission · 1998 3 CPJ 193 : 1998 3 CPR 182 : 1999 1 CLT 48 : 1999 1 CPC 123
Tribunals and Commissions08 Jul 1998Appeal allowed
PROPRIETOR, HOTEL MANASA Vs A.V. SARATH CHANDRA REDDY
National Consumer Disputes Redressal Commission · 1998 3 CPJ 505 : 1999 1 CPR 311
Tribunals and Commissions08 Jul 1998Complaint dismissed
EIDER ELECTRONIC INDUSTRIES LTD. Vs TATA TELECOM LTD.
National Consumer Disputes Redressal Commission · 1998 2 CLT 325 : 1998 3 CPJ 223 : 1998 3 CPR 121
Tribunals and Commissions08 Jul 1998Appeal dismissed
DIVISIONAL MANAGER, L.I.C. OF I NDIA Vs PAPPAYEE
National Consumer Disputes Redressal Commission · 1998 3 CPJ 511
Tribunals and Commissions06 Jul 1998Appeal disposed of
SANJAY MAJITHIA Vs Premier Automobiles Ltd
National Consumer Disputes Redressal Commission · 1998 2 CLT 338 : 1998 2 CPC 282 : 1998 3 CPJ 74 : 1998 3 CPR 129
Tribunals and Commissions06 Jul 1998Appeals disposed of
ORIENTAL INSURANCE CO.LTD Vs I.A.E.C. BOILERS LTD
National Consumer Disputes Redressal Commission · 1998 3 CPJ 649
Tribunals and Commissions06 Jul 1998Appeal allowed
PROPRIETOR, SARAVANA INDUSTRIES Vs THIRU ANNADURAI
National Consumer Disputes Redressal Commission · 1998 3 CPJ 412 : 1999 1 CPR 383
Tribunals and Commissions06 Jul 1998Appeal dismissed
A.K.UMMAT Vs BARINDER PAL SINGH
National Consumer Disputes Redressal Commission · 1998 2 CLT 152 : 1998 2 CPC 13 : 1998 2 CPR 493 : 1998 3 CPJ 419
Tribunals and Commissions06 Jul 1998Appeal dismissed
PARMOD KUMAR JAIN Vs Oriental Bank of Commerce
National Consumer Disputes Redressal Commission · 1998 2 CLT 189 : 1998 2 CPC 77 : 1998 3 CPJ 104
Tribunals and Commissions03 Jul 1998Appeal dismissed with costs
Dooars Transport Vs MEDOCHEM LABORATORY PVT.LTD
National Consumer Disputes Redressal Commission · 1998 3 CPJ 666
Tribunals and Commissions03 Jul 1998Appeal dismissed
SINGAPORE AIRLINES Vs SWITZER INSTRUMENT, MADRAS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 358 : 1999 1 CPR 159
Tribunals and Commissions02 Jul 1998Appeal allowed
SENIOR MANAGER/PUNJAB NATIONAL BANK Vs SHADI LAL
National Consumer Disputes Redressal Commission · 1998 2 CLT 164 : 1998 2 CPC 119 : 1998 3 CPJ 483
Tribunals and Commissions02 Jul 1998Appeal dismissed
SEVEN HILLS PLANTATIONS LTD Vs NIRANJAN MISRA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 629
Tribunals and Commissions02 Jul 1998Appeal allowed
RAJEEV MEHTA Vs PUSHPA BUILDERS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 94 : 1999 1 CLT 170