Tribunals and Commissions16 Jun 1998Appeal dismissed with costs
ANDHRA FINANCE Vs PALACHERLA PAPARAO
National Consumer Disputes Redressal Commission · 1998 3 CPJ 317
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,116 of 1,389
Tribunals and Commissions15 Jun 1998Order confirmed with modification
G. SADANANDAN PILLAI Vs S.BABU
National Consumer Disputes Redressal Commission · 1999 1 CPJ 696
Tribunals and Commissions15 Jun 1998Appeal allowed
VARUN SINGHI Vs T.S.NAGAR
National Consumer Disputes Redressal Commission · 1999 1 CPC 579 : 1999 1 CPJ 215 : 1999 2 CLT 312 : 1999 2 CPR 427
Tribunals and Commissions12 Jun 1998Complaint allowed with costs
ASHOK KUMAR Vs MANAGING DIRECTOR, ORIENTAL INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1998 2 CPC 24 : 1998 2 CPJ 450 : 1998 2 CPR 251 : 1999 2 CLT 181
Tribunals and Commissions11 Jun 1998Appeals dismissed
DIRECTOR, TELEGRAPH TRAFFIC Vs N.ANANDA KUMAR
National Consumer Disputes Redressal Commission · 1998 3 CPJ 332 : 1999 1 CPC 293 : 1999 1 CPR 185
Tribunals and Commissions11 Jun 1998Appeal disposed of
LAJWANTI Vs SENIOR DIVISIONAL MANAGER L.I.C.OF INDIA
National Consumer Disputes Redressal Commission · 1999 1 CPJ 170
Tribunals and Commissions11 Jun 1998Appeal dismissed
RAMESH KUMAR MALHOTRA Vs INSTITUTE OF HAEMATOLOGY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 173
Tribunals and Commissions11 Jun 1998Appeal partly allowed
ORIENTAL INSURANCE CO.LTD Vs J.P.VOHRA INDUSTRIES
National Consumer Disputes Redressal Commission · 1998 2 CLT 195 : 1998 2 CPC 268 : 1998 2 CPJ 409 : 1998 2 CPR 244
Tribunals and Commissions10 Jun 1998Appeal disposed of
ARJAN SINGH BAWA Vs THAPAR AGRO LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 188
Tribunals and Commissions10 Jun 1998Appeal dismissed
General Manager, South Central Railway Vs MAJOR P.M. RAVINDRAN
National Consumer Disputes Redressal Commission · 1998 3 CPJ 502
Tribunals and Commissions08 Jun 1998Appeal dismissed
GENERAL MANAGER, TELEPHONES, HYDERABAD Vs SHRI BHUGESWARA CEMENT AND MINERAL INDUSTRIES LTD
National Consumer Disputes Redressal Commission · 1998 3 CPJ 430
Tribunals and Commissions04 Jun 1998Complaint dismissed
MOHAMMAD YASIN MIR Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 234 : 1999 1 CPR 167
Tribunals and Commissions03 Jun 1998Complaint disposed of
ANTHONY ESTIBEIRO Vs PRIMOS BUILDERS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 278
Tribunals and Commissions03 Jun 1998Order set aside
ANAND SALES PVT. REGD. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CLT 214 : 1998 2 CPC 168 : 1998 2 CPJ 475 : 1998 2 CPR 238
Tribunals and Commissions03 Jun 1998Appeal disposed of
C.S.RAJANI PAMEDATH Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1999 2 CPJ 137 : 1999 2 CPR 349
Tribunals and Commissions03 Jun 1998Complaint disposed of
ENPEE EARTHMOVERS Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CPC 327 : 1998 2 CPR 557 : 1998 3 CPJ 208
Tribunals and Commissions03 Jun 1998Appeal dismissed
KURIAKOSE, OUR BANKERS Vs VIJAYAKUMAR C.
National Consumer Disputes Redressal Commission · 1999 3 CPJ 330 : 2000 1 CPR 342
Tribunals and Commissions02 Jun 1998Appeal dismissed
GENERAL MANAGER, S.B.T. Vs KERALA STATE HANDLOOM DEVELOPMENT CORPORATION LTD
National Consumer Disputes Redressal Commission · 1999 2 CPJ 231
Tribunals and Commissions01 Jun 1998Complaint dismissed
NIRMALA R. PARAB Vs KALPANA DESAI
National Consumer Disputes Redressal Commission · 1998 3 CPJ 66
Tribunals and Commissions01 Jun 1998Complaint dismissed
S.L.DHAWAN Vs POST GRADUATE MEDICAL INSTITUTE AND RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 1998 2 CPC 320 : 1998 2 CPR 425 : 1998 3 CPJ 128