Tribunals and Commissions17 May 1998Complaint disposed of
JANATA AUTO SALES Vs MADHAVI INVESTMENT And TRADING PVT. LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 248 : 1999 1 CLT 231 : 1999 1 CPC 302 : 1999 1 CPR 190
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,118 of 1,389
Tribunals and Commissions15 May 1998Complaint allowed
CIMA ROAD LINES Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 278
Tribunals and Commissions15 May 1998Appeal dismissed
SUKHPAL Vs RAMESH KUMAR
National Consumer Disputes Redressal Commission · 1998 2 CLT 135 : 1998 2 CPJ 599
Tribunals and Commissions15 May 1998Appeal No. 2750/94 dismissed with costs
Oriental Insurance Co Vs MADAN GOPAL CHOPRA
National Consumer Disputes Redressal Commission · 1998 2 CPC 73 : 1998 2 CPJ 305 : 2015 3 CPJ 311
Tribunals and Commissions15 May 1998Complaint dismissed
ZUBAIR ENTERPRISES Vs MANAGER, SAUDI ARABIAN AIRLINES
National Consumer Disputes Redressal Commission · 1998 3 CPJ 345
Tribunals and Commissions15 May 1998Complaint dismissed
JAGDISH PRASAD SHARMA Vs CHAIRMAN, BHARTIYA JEEVAN BIMA NIGAM
National Consumer Disputes Redressal Commission · 1998 2 CPC 53 : 1998 2 CPJ 355
Tribunals and Commissions14 May 1998Appeal allowed
AGRANI JILA PRABHANDHAK Vs NAJHAT BEGAM
National Consumer Disputes Redressal Commission · 1998 2 CPC 161 : 1998 2 CPJ 533 : 1998 2 CPR 334
Tribunals and Commissions14 May 1998Appeal allowed
AGRANI JILA PRABHANDHAK, UNION BANK OF INDIA Vs NAJHAT BEGAM
National Consumer Disputes Redressal Commission · 1998 3 CPJ 26
Tribunals and Commissions13 May 1998Appeal allowed
RAVI PANDIT Vs GOPAL DIGAMBAR APTE
National Consumer Disputes Redressal Commission · 1998 3 CPJ 76
Tribunals and Commissions13 May 1998Complaint allowed with costs
ABACUS INFORMATION SERVICES PVT. LTD. Vs PCL, PERTECH COMPUTERS LTD.
National Consumer Disputes Redressal Commission · 1998 2 CLT 280 : 1998 2 CPJ 711
Tribunals and Commissions13 May 1998Complaint disposed of
SINHTRON GASKET (P) LTD. Vs ECONOMIC TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 1998 2 CPC 128 : 1998 2 CPR 379 : 1998 3 CPJ 191
Tribunals and Commissions12 May 1998Appeal partly allowed
United India Insurance Co. Ltd. Vs SUNKU RADHAKRISHNA SHETTY
National Consumer Disputes Redressal Commission · 1998 3 CPJ 519 : 1999 1 CLT 641
Tribunals and Commissions12 May 1998Appeal dismissed with costs
MANAGER, M/S. UNITED ENTERPRISES Vs B. VENKATESWARA RAG
National Consumer Disputes Redressal Commission · 1998 3 CPJ 497
Tribunals and Commissions11 May 1998Case disposed of
UMA ICE PLANT Vs ASSTT. ENGR. BANSHDRONI GR. OF E.S., W.B.S.E.B.
National Consumer Disputes Redressal Commission · 1999 1 CPC 575 : 1999 1 CPJ 269
Tribunals and Commissions07 May 1998Appeal allowed
ANIL KUMAR Vs RELIANCE CAPITAL And FINANCE TRUST LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 361
Tribunals and Commissions07 May 1998Appeal partly allowed
MALKIAT SINGH BANSAL Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1998 2 CLT 244 : 1998 2 CPJ 605 : 1998 3 CPR 348
Tribunals and Commissions06 May 1998Complaints allowed with costs
KRISHNA COTTON FACTORY Vs REGIONAL OFFICE, NEW INDIA ASSURANCE CO
National Consumer Disputes Redressal Commission · 1998 2 CLT 94 : 1998 2 CPJ 673
Tribunals and Commissions06 May 1998Appeals allowed
PAWAN BANSAL Vs DARSHAN SINGH
National Consumer Disputes Redressal Commission · 1998 2 CLT 254 : 1998 2 CPJ 637
Tribunals and Commissions06 May 1998Complaint disposed of
RESIDENTS And ASSOCIATION OF THE B.D.A. COMPLEX Vs Bhopal Vikas Pradhikaran
National Consumer Disputes Redressal Commission · 1998 2 CPC 277 : 1998 2 CPR 271 : 1999 1 CPJ 305
Tribunals and Commissions06 May 1998
Captain Kartar C Kamboj Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1998 2 CLT 283 : 1998 2 CPC 318 : 1998 2 CPJ 32 : 1998 2 CPR 1