Tribunals and Commissions28 Apr 1998Appeal allowed
Postmaster Vs THAKUR GANESH SINGH
National Consumer Disputes Redressal Commission · 1998 2 CPJ 698 : 1998 3 CPR 394 : 1999 1 CLT 131 : 1999 1 CPC 64
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,120 of 1,389
Tribunals and Commissions28 Apr 1998Appeal dismissed
PUSHPA DEVI Vs GENERAL MANAGER, TELEPHONE DEPARTMENT
National Consumer Disputes Redressal Commission · 1998 1 CPC 646 : 1998 2 CLT 66 : 1998 2 CPJ 214
Tribunals and Commissions28 Apr 1998Appeal allowed
ARJAN SINGH KALRA Vs RAJENDRA'S PROMOTORS And BUILDERS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 231 : 1999 1 CLT 403 : 1999 1 CPR 213
Tribunals and Commissions28 Apr 1998Appeal allowed
BOMBAY HOSPITAL And RESEARCH MEDICAL CENTRE Vs VISHWANATH SHUKLA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 119 : 1999 1 CPR 230
Tribunals and Commissions28 Apr 1998Appeal dismissed
T.M.Hussain Vs MANAGER, STATE BANK OF TRAVANCORE
National Consumer Disputes Redressal Commission · 1999 1 CPC 324 : 1999 1 CPR 268 : 2000 2 CPJ 185
Tribunals and Commissions28 Apr 1998Appeal dismissed
R.G.KAUSHIK Vs MADHAMIK SHIKSHA PARISHAD
National Consumer Disputes Redressal Commission · 1998 2 CPC 81 : 1998 2 CPJ 327
Tribunals and Commissions27 Apr 1998Complaint disposed of with costs
ARVIND CONDUCTORS (P) LTD Vs National Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1998 3 CPJ 451
Tribunals and Commissions27 Apr 1998Appeal dismissed with costs
SOMAN BUILDERS (P) LTD. Vs SATYAM SOMAN TAK
National Consumer Disputes Redressal Commission · 1998 3 CPJ 337 : 1999 1 CPR 293
Tribunals and Commissions27 Apr 1998Appeal allowed
Mohammed Kunhi Vs SR. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1999 1 CPC 311 : 1999 1 CPJ 91 : 1999 1 CPR 270
Tribunals and Commissions27 Apr 1998Complaint partly allowed
Ram Babu Vs ANJANI KISHORE PRASAD
National Consumer Disputes Redressal Commission · 1998 2 CPJ 684
Tribunals and Commissions27 Apr 1998Appeal allowed
KRISHAN KAPUR Vs HARYANA EMPORIUM
National Consumer Disputes Redressal Commission · 1998 3 CPJ 116 : 1999 1 CLT 401 : 1999 1 CPC 309 : 1999 1 CPR 248
Tribunals and Commissions27 Apr 1998Appeal dismissed
M.T.N.L. Vs H.R.SHARMA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 145 : 1999 1 CPR 119
Tribunals and Commissions27 Apr 1998Appeal dismissed
SECRETARY, DISTRICT CONSUMER COUNCIL Vs HINDUSTAN LEVER LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 669 : 1998 3 CPJ 515 : 1998 3 CPR 555 : 1999 1 CLT 124
Tribunals and Commissions24 Apr 1998Appeal dismissed
MANTRI VEERA MALLAIAH Vs BANK MANAGER CENTRAL CO-OPERATIVE SOCIETY BANK
National Consumer Disputes Redressal Commission · 1998 3 CPJ 24 : 1999 1 CPC 115 : 1999 1 CPR 51
Tribunals and Commissions24 Apr 1998Complaint dismissed
HEMALATHA Vs A.P.S.E.B.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 92 : 1999 1 CPR 132
Tribunals and Commissions24 Apr 1998Appeal dismissed with costs
BHARAT INDUSTRIAL COMPLEX Vs Dilip Kumar Ghosh
National Consumer Disputes Redressal Commission · 1998 2 CPJ 340
Tribunals and Commissions24 Apr 1998Appeal dismissed with costs
SIPANI AUTOMOBILES LTD. Vs KEWAL KRISHAN DUGGAL
National Consumer Disputes Redressal Commission · 1998 2 CLT 272 : 1998 2 CPC 130 : 1998 3 CPJ 351
Tribunals and Commissions24 Apr 1998Appeal dismissed
SALINDER @ SURENDER Vs VIJAY GUPTA
National Consumer Disputes Redressal Commission · 1998 2 CLT 92 : 1998 2 CPC 105 : 1998 3 CPJ 352
Tribunals and Commissions24 Apr 1998Appeal allowed. Cross Appeal dismissed
SANJEEV NAYYAR Vs HARYANA URBAN DEVELOPMENT AUTHORITY.
National Consumer Disputes Redressal Commission · 1998 2 CLT 265 : 1998 3 CPJ 368
Tribunals and Commissions24 Apr 1998Appeal dismissed
RAJENDRA KUMAR Vs POLSKIELINIE LOTNICZE, POLISH AIRLINES
National Consumer Disputes Redressal Commission · 1998 3 CPJ 407 : 1999 1 CLT 399 : 1999 1 CPR 289