COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 1,122 of 1,389

Tribunals and Commissions02 Apr 1998Appeal disposed of

COINPAR Vs BHARANI PUMPS

National Consumer Disputes Redressal Commission · 1998 2 CPC 197 : 1998 2 CPJ 492 : 1998 2 CPR 378