Tribunals and Commissions01 Apr 1998Revision Petition allowed
H.C.L. LTD. Vs KHANDELWAL BROTHERS
National Consumer Disputes Redressal Commission · 1998 2 CPC 47 : 1998 2 CPJ 241
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,123 of 1,389
Tribunals and Commissions01 Apr 1998Appeal allowed
PAMILA ROY Vs GENERAL MANAGER, UNIT TRUST OF INDIA
National Consumer Disputes Redressal Commission · 1998 1 CPC 580 : 1998 2 CLT 111 : 1998 3 CPJ 413
Tribunals and Commissions31 Mar 1998Appeal dismissed
GEETA SHARMA Vs AAYUKTA
National Consumer Disputes Redressal Commission · 1998 2 CPJ 714
Tribunals and Commissions31 Mar 1998Order set aside
H.C.L. LTD. Vs ANIL DUBEY
National Consumer Disputes Redressal Commission · 1998 2 CPJ 38
Tribunals and Commissions30 Mar 1998N.O.E. discharged
In the Matter of: PRATAP JYOTI Vs State
National Consumer Disputes Redressal Commission · 1998 2 CPJ 45
Tribunals and Commissions30 Mar 1998Appeal allowed
CANARA BANK Vs C.APPU
National Consumer Disputes Redressal Commission · 1999 1 CLT 637 : 1999 1 CPC 160 : 1999 1 CPJ 130 : 1999 1 CPR 580
Tribunals and Commissions30 Mar 1998Appeal dismissed
PUNJAB KHADI BOARD Vs Sukhwinder Singh
National Consumer Disputes Redressal Commission · 1998 1 CLT 486 : 1998 1 CPC 556 : 1998 2 CPJ 237
Tribunals and Commissions27 Mar 1998Appeal dismissed
M.C.S.LTD Vs HARI SINGH CHAUHAN
National Consumer Disputes Redressal Commission · 1998 2 CLT 261 : 1998 2 CPJ 648
Tribunals and Commissions27 Mar 1998Appeal allowed with costs
UNIVERSAL PROCESSORS Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CLT 478 : 1998 1 CPC 668 : 1998 2 CPJ 217 : 1998 2 CPR 13
Tribunals and Commissions26 Mar 1998Appeal accepted
HARINDER KUMAR HARI Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1998 1 CLT 481 : 1998 1 CPC 538 : 1998 2 CPJ 91
Tribunals and Commissions26 Mar 1998Appeal dismissed
Telecom District Engineer Vs SARBJIT SINGH
National Consumer Disputes Redressal Commission · 1998 1 CLT 479 : 1998 2 CPJ 87
Tribunals and Commissions26 Mar 1998Appeals dismissed
BALDEV SINGH Vs SOBRAJ COLD STORAGE
National Consumer Disputes Redressal Commission · 1998 1 CLT 484 : 1998 1 CPC 533 : 1998 2 CPJ 112
Tribunals and Commissions25 Mar 1998Complaint disposed of
BASANTA KUMAR SAHOO Vs CHIEF COMMERCIAL MANAGER
National Consumer Disputes Redressal Commission · 1998 3 CPJ 286
Tribunals and Commissions25 Mar 1998Appeal allowed with costs
TARLOCHAN SINGH Vs MANAGING DIRECTOR, MARUTI UDYOG LTD
National Consumer Disputes Redressal Commission · 1998 1 CPC 655 : 1998 2 CPJ 104
Tribunals and Commissions25 Mar 1998Petition disposed of
ARINDAM BANERJEE Vs RAJAN CHATTERJEE
National Consumer Disputes Redressal Commission · 1998 2 CPJ 385
Tribunals and Commissions24 Mar 1998Case remanded back
Life Insurance Corporation of India Vs KAILASH RANI
National Consumer Disputes Redressal Commission · 1998 2 CLT 10 : 1998 2 CPJ 557
Tribunals and Commissions24 Mar 1998Appeal dismissed with costs
SUB-DIVISIONAL ENGINEER, PUNJAB STATE ELECTRICITY BOARD Vs BHUSHAN KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1998 1 CLT 482 : 1998 1 CPC 562 : 1998 2 CPJ 95
Tribunals and Commissions24 Mar 1998Appeal dismissed
Life Insurance Corpn. of India Vs DHIAN KAUR
National Consumer Disputes Redressal Commission · 1998 1 CLT 494 : 1998 1 CPC 544 : 1998 2 CPJ 274
Tribunals and Commissions23 Mar 1998Orders passed
VINOO BHAGAT Vs GENERAL MOTORS (I) LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 565 : 1998 3 CPR 152
Tribunals and Commissions23 Mar 1998Appeal dismissed
GENERAL MANAGER, TELECOM Vs PRITPAL KAUR WASU
National Consumer Disputes Redressal Commission · 1998 1 CPC 536 : 1998 2 CLT 136 : 1998 3 CPJ 428