Tribunals and Commissions05 May 1998Appeal allowed
BANK OF MAHARASHTRA Vs JYOTI SATYA
National Consumer Disputes Redressal Commission · 1998 2 CLT 117 : 1998 3 CPJ 10 : 1998 3 CPR 40
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,119 of 1,389
Tribunals and Commissions05 May 1998Appeal allowed
HIM ISPAT LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1998 2 CLT 105 : 1998 2 CPJ 696
Tribunals and Commissions04 May 1998Revision Petition allowed
LORD KRISHNA BANK LTD Vs VINOD BALA KOHLI
National Consumer Disputes Redressal Commission · 1998 2 CPC 630 : 1998 2 CPJ 623 : 1998 3 CPR 468
Tribunals and Commissions04 May 1998Appeal allowed
GODREJ G.E. APPLIANCES LTD. Vs M.M.SHRIVASTAVA
National Consumer Disputes Redressal Commission · 1998 2 CPC 223 : 1998 2 CPR 275 : 1998 3 CPJ 211
Tribunals and Commissions04 May 1998Complaint allowed with costs
MAHENDRAKAUR KHANUJA Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 719 : 1998 2 CPR 719
Tribunals and Commissions04 May 1998Appeal disposed of
MASRRAT BEG Vs Chairman, M.P.Electricity Board
National Consumer Disputes Redressal Commission · 1998 2 CPJ 641
Tribunals and Commissions04 May 1998Appeal dismissed
M.P. ELECTRICITY BOARD Vs Sanjay Kumar Pathak
National Consumer Disputes Redressal Commission · 1998 3 CPJ 189 : 1999 1 CPC 106 : 1999 1 CPR 77
Tribunals and Commissions02 May 1998Appeal dismissed
SAPA CHANDRAMOULI Vs YERRAM SWAROOPA RANI
National Consumer Disputes Redressal Commission · 1998 3 CPJ 513
Tribunals and Commissions01 May 1998Complaint dismissed
SATPAL PEBMA Vs Union of India
National Consumer Disputes Redressal Commission · 1998 2 CLT 271 : 1998 2 CPJ 621
Tribunals and Commissions01 May 1998Appeal dismissed
METTU DAMAYANTHI Vs A.MALLA REDDY
National Consumer Disputes Redressal Commission · 1999 3 CPJ 250
Tribunals and Commissions01 May 1998Appeal disposed of
CHHOTU RAM MEMORIAL SOCIETY Vs NAND LAL MALHOTRA
National Consumer Disputes Redressal Commission · 1998 2 CLT 153 : 1998 2 CPJ 652
Tribunals and Commissions01 May 1998Appeal allowed
BHAG SINGH Vs MODERN AUTOMOBILES
National Consumer Disputes Redressal Commission · 1998 2 CLT 104 : 1998 3 CPJ 310
Tribunals and Commissions30 Apr 1998Complaint dismissed
Radhey Shyam Sharma Vs GULF AIR
National Consumer Disputes Redressal Commission · 1998 3 CPJ 444
Tribunals and Commissions30 Apr 1998Complaint allowed
DILIP KR.JANA Vs WATER BASE LTD
National Consumer Disputes Redressal Commission · 1998 2 CPJ 447
Tribunals and Commissions30 Apr 1998Appeal dismissed
Life Insurance Corporation of India Vs GIAN WATI MISHRA
National Consumer Disputes Redressal Commission · 1998 2 CLT 101 : 1998 2 CPJ 596
Tribunals and Commissions30 Apr 1998Appeal allowed
ESTATE OFFICER HARYANA URBAN DEVELOPMENT AUTHORITY Vs SWATANTRA BALA JAIN
National Consumer Disputes Redressal Commission · 1998 1 CPC 615 : 1998 2 CLT 102 : 1998 3 CPJ 206
Tribunals and Commissions30 Apr 1998Appeal dismissed
New India Assurance Co. Ltd. Vs SANGRUR CENTRAL CO-OPERATIVE BANK LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPC 638 : 1998 2 CLT 71 : 1998 2 CPJ 222
Tribunals and Commissions30 Apr 1998Appeal allowed with costs
PT. RAMA NAND SHASTRI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CLT 242 : 1999 1 CPJ 337
Tribunals and Commissions29 Apr 1998Appeal accepted
O.P.GOYAL Vs LEKH RAJ MALIK
National Consumer Disputes Redressal Commission · 1998 2 CLT 183 : 1998 2 CPR 508 : 1998 3 CPJ 204
Tribunals and Commissions29 Apr 1998Complaint dismissed
CHANDER MOHAN KAURA Vs MERCK (INDIA) LTD
National Consumer Disputes Redressal Commission · 1998 1 CPC 602 : 1998 2 CLT 77 : 1998 2 CPJ 329