Tribunals and Commissions29 May 1998Appeal dismissed
New India Assurance Co.Ltd Vs SURINDER PAL
National Consumer Disputes Redressal Commission · 1998 2 CLT 84 : 1998 2 CPJ 426
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,117 of 1,389
Tribunals and Commissions29 May 1998Appeal allowed
DELHI VIDYUT BOARD Vs Pushpa Devi Jain
National Consumer Disputes Redressal Commission · 1998 3 CPJ 102 : 1999 1 CPC 38 : 1999 1 CPR 110
Tribunals and Commissions28 May 1998Complaint allowed with costs
CHANNA RAM Vs Jalandhar Improvement Trust
National Consumer Disputes Redressal Commission · 1998 2 CLT 208 : 1998 2 CPC 187 : 1998 2 CPJ 484 : 1998 2 CPR 259
Tribunals and Commissions28 May 1998Appeal partly allowed
H.C.L. LTD. Vs MOHAN LAL MIRI
National Consumer Disputes Redressal Commission · 1998 2 CPC 231 : 1998 2 CPJ 590 : 1998 2 CPR 279
Tribunals and Commissions28 May 1998Appeal partly allowed
Gwalior Development Authority Vs OMKAR SINGH KUSHWAH
National Consumer Disputes Redressal Commission · 1998 2 CPC 226 : 1998 2 CPR 281 : 1998 3 CPJ 236
Tribunals and Commissions28 May 1998Appeal disposed of
N.A. KAMILI Vs MANAGING DIRECTOR, SICOP, SRINGAR
National Consumer Disputes Redressal Commission · 1998 3 CPJ 384 : 1999 1 CPR 154
Tribunals and Commissions27 May 1998Appeal allowed with costs
DALIP KUMAR Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CLT 221 : 1998 2 CPJ 502
Tribunals and Commissions26 May 1998Appeal partly allowed
VIJAY BANK Vs K.V.SINGH
National Consumer Disputes Redressal Commission · 1998 2 CLT 217 : 1998 2 CPC 304 : 1998 2 CPJ 421 : 1998 2 CPR 249
Tribunals and Commissions23 May 1998Appeal No. 412/96 dismissed and Appeal No. 424/96 allowed
Dinesh Sharma Vs B.P.L. LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 603 : 1998 3 CPR 518
Tribunals and Commissions22 May 1998Appeal allowed with costs
MOHAN LAL Vs EXECUTIVE ENGINEER, M.P. ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1998 2 CPC 265 : 1998 2 CPJ 691 : 1998 2 CPR 277
Tribunals and Commissions22 May 1998Appeal allowed
TELECOM DISTRICT MANAGER, DEPARTMENT OF TELECOMMUNICATION Vs SUBASH CHANDER SHARMA
National Consumer Disputes Redressal Commission · 1998 2 CLT 230 : 1998 2 CPJ 460
Tribunals and Commissions21 May 1998Complaint returned
J.P.SINGH Vs British Airways
National Consumer Disputes Redressal Commission · 1998 2 CLT 226 : 1998 2 CPJ 432
Tribunals and Commissions21 May 1998Appeal allowed
AMARJIT SINGH, M.B.B.S. Vs M.P.UNI MAGNA TECH. LTD
National Consumer Disputes Redressal Commission · 1998 2 CLT 224 : 1998 2 CPC 165 : 1998 2 CPJ 445
Tribunals and Commissions21 May 1998
Rajeev Kumarcomplaina Vs U K Biswas
National Consumer Disputes Redressal Commission · 1998 2 CPJ 494
Tribunals and Commissions20 May 1998Appeal allowed
GAJENDRA KUMAR RATHORE Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 20 : 1999 1 CPR 108
Tribunals and Commissions19 May 1998Orders passed
Postmaster Vs MOHD.FASIUDDIN
National Consumer Disputes Redressal Commission · 1999 3 CPJ 244
Tribunals and Commissions19 May 1998Appeal partly allowed
DAYA SHANKAR Vs Branch Manager, State Bank of India
National Consumer Disputes Redressal Commission · 1998 3 CPJ 633 : 1999 1 CPR 359
Tribunals and Commissions18 May 1998Appeal dismissed with costs
MAHA SHAKTI ENTERPRISES Vs BRANCH MANAGER, CANARA BANK
National Consumer Disputes Redressal Commission · 1998 2 CLT 139 : 1998 3 CPJ 88
Tribunals and Commissions18 May 1998Appeal dismissed
Madhur Courier Services Vs R.S.Pande
National Consumer Disputes Redressal Commission · 1998 3 CPJ 5 : 1999 1 CLT 223 : 1999 1 CPC 108
Tribunals and Commissions18 May 1998Complaint disposed of with costs
MAHESH JAIDEV NAIK Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CPC 361 : 1998 2 CPR 488 : 1998 3 CPJ 149