Tribunals and Commissions02 Jul 1998Appeals dismissed
MODI KOREA TELECOMMUNICATIONS LTD. Vs S.Sudhakar
National Consumer Disputes Redressal Commission · 1998 3 CPJ 488
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,115 of 1,389
Tribunals and Commissions01 Jul 1998Appeals dismissed
Economic Transport Organisation Vs VASAVI TRADING CO.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 517
Tribunals and Commissions01 Jul 1998Appeal allowed
United India Insurance Co. Ltd. Vs SHEELA CONSTRUCTION (P) LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 460 : 1999 1 CLT 625 : 1999 1 CPR 341
Tribunals and Commissions01 Jul 1998Appeal dismissed
GUJARAT HOUSING BOARD Vs DINESH KUMAR JAMNADAS BAVANIA
National Consumer Disputes Redressal Commission · 1998 2 CPC 500 : 1998 3 CPJ 661 : 1998 3 CPR 143
Tribunals and Commissions30 Jun 1998Appeal dismissed
New India Assurance Co. Ltd. Vs Santosh Kumar
National Consumer Disputes Redressal Commission · 1998 3 CPJ 225 : 1998 3 CPR 204 : 1999 1 CLT 244
Tribunals and Commissions29 Jun 1998Appeal dismissed
ADINATH FINANCE And SERVICES Vs RAJINDER PARSHAD
National Consumer Disputes Redressal Commission · 1998 3 CPJ 433 : 1999 1 CPR 308
Tribunals and Commissions29 Jun 1998Revision Petition dismissed
DABBERU VENKATA RAO Vs AALURI VIJAYALAKSHMI
National Consumer Disputes Redressal Commission · 1998 3 CPJ 399
Tribunals and Commissions26 Jun 1998Appeal allowed
PRODUCERS' UNION LTD. Vs P.VENKATA RAMI REDDY
National Consumer Disputes Redressal Commission · 1998 3 CPJ 153 : 1999 1 CPR 125
Tribunals and Commissions26 Jun 1998Appeal disposed of
Punjab National Bank Vs NISHA GUPTA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 415 : 1999 1 CLT 644 : 1999 1 CPR 562 : 1999 2 CPC 53
Tribunals and Commissions24 Jun 1998Appeal dismissed
G.BHAGYALAXMI Vs A.V.SUBBARATHNAMMA
National Consumer Disputes Redressal Commission · 1998 2 CPJ 588 : 1998 3 CPR 160 : 1999 1 CLT 100
Tribunals and Commissions23 Jun 1998Appeal dismissed
SR. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. Vs PHARMCHEM LABORATORIES
National Consumer Disputes Redressal Commission · 1998 2 CLT 559 : 1998 2 CPC 72 : 1998 2 CPJ 710 : 1998 2 CPR 296
Tribunals and Commissions22 Jun 1998Complaint allowed
RIAZ AHMAD SHARIFKHAN Vs SHRI BABU MUSTAFA KHAN
National Consumer Disputes Redressal Commission · 1998 3 CPJ 559 : 1998 3 CPR 423 : 1999 1 CPC 119
Tribunals and Commissions20 Jun 1998Appeal partly allowed
New India Assurance Co.Ltd Vs SUPDU R.WAGH
National Consumer Disputes Redressal Commission · 1998 3 CPJ 651
Tribunals and Commissions20 Jun 1998Appeal partly allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs SUPDU R.WAH
National Consumer Disputes Redressal Commission · 1999 2 CPC 628 : 1999 2 CPJ 194 : 1999 3 CPR 104
Tribunals and Commissions19 Jun 1998Appeal partly allowed
ACCOUNTS OFFICER TR, KASARAGOD Vs ABOOBACKER, M.P.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 649
Tribunals and Commissions19 Jun 1998Appeal dismissed
PRAGATHI BULK CARRIER Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 276
Tribunals and Commissions18 Jun 1998Complaint disposed of
RAKESH UTPAL Vs Oriental Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 197
Tribunals and Commissions18 Jun 1998Appeal allowed
SINGARENI COLLERIES CO. LTD. Vs J. VIJAYA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 269 : 1999 1 CPR 319
Tribunals and Commissions17 Jun 1998Appeal disposed of
DESK TO DESK COURIER And CARGO PVT.LTD Vs SUDESH KUMAR
National Consumer Disputes Redressal Commission · 1998 3 CPJ 440 : 1999 1 CPR 344
Tribunals and Commissions16 Jun 1998Appeal allowed
New India Assurance Co.Ltd Vs SATISH SOLVENT EXTRACTION LTD
National Consumer Disputes Redressal Commission · 1998 3 CPJ 640 : 1999 1 CPR 364