Tribunals and Commissions16 Jul 1998Appeal allowed
CO-ORDINATOR, INDIRA GANDHI NATIONAL OPEN UNIVERSITY MARGAO-GOA Vs DEVEN A.VOLWAIKAR
National Consumer Disputes Redressal Commission · 1998 3 CPJ 219 : 1999 1 CPR 218
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,113 of 1,389
Tribunals and Commissions15 Jul 1998Appeal allowed
Life Insurance Corporation of India Vs T.KAMALAMMA
National Consumer Disputes Redressal Commission · 1998 2 CPC 629 : 1998 3 CPJ 389
Tribunals and Commissions15 Jul 1998Appeal allowed
NETWORK LTD Vs VIJAI PRAKASH GOYAL
National Consumer Disputes Redressal Commission · 1998 3 CPJ 674 : 1999 1 CPC 51
Tribunals and Commissions15 Jul 1998Order set aside
PAL PEUGEOT LTD. Vs GORA MAL HARI RAM
National Consumer Disputes Redressal Commission · 1998 3 CPJ 221 : 1999 1 CLT 648 : 1999 1 CPC 318 : 1999 1 CPR 198
Tribunals and Commissions15 Jul 1998Appeal allowed
BANK MANAGER, SYNDICATE BANK Vs B.RAVI BABU
National Consumer Disputes Redressal Commission · 1998 3 CPJ 450 : 1999 1 CPR 333
Tribunals and Commissions15 Jul 1998Appeal allowed with costs
R.V.N.S.MURTHY Vs DESK TO DESK COURIER
National Consumer Disputes Redressal Commission · 1998 2 CPC 676 : 1998 3 CPJ 349 : 1999 1 CPR 277
Tribunals and Commissions15 Jul 1998Appeal dismissed
P.AMIRTHAM Vs Chairman, Tamil Nadu Slum Clearance Board
National Consumer Disputes Redressal Commission · 1998 3 CPJ 377 : 1999 1 CPR 173
Tribunals and Commissions14 Jul 1998Revision Petition disposed of
MANDA SAVARNA Vs LIC of India
National Consumer Disputes Redressal Commission · 1998 2 CPC 636 : 2006 4 CPJ 135
Tribunals and Commissions14 Jul 1998Appeal allowed
SUPERINTENDENT OF POST OFFICE, NAGARCOIL Vs A.V. ARULSINGH
National Consumer Disputes Redressal Commission · 1998 3 CPJ 469 : 1999 1 CPR 299
Tribunals and Commissions14 Jul 1998Appeal allowed
TAMIL NADU HOUSING BOARD Vs S. ELANGOVAN
National Consumer Disputes Redressal Commission · 1998 3 CPJ 463
Tribunals and Commissions14 Jul 1998Appeals dismissed with costs
PUBLIC CARRIERS TRUCK UNION, RAI MAJRA (ROPAR) Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CLT 458 : 1998 3 CPR 455 : 1999 1 CPJ 378
Tribunals and Commissions14 Jul 1998
TIME PROPERTIES AND PROMOTERS ETC. Vs RAKESH JAIN
National Consumer Disputes Redressal Commission · 1998 0 NCDRC 2 : 1998 2 CLT 543 : 1998 2 CPC 577 : 1998 2 CPR 3 : 1999 1 CPJ 72
Tribunals and Commissions13 Jul 1998Appeal allowed
SPECIAL OFFICER, NATHAN PRIMARY AGRICULTURAL CO-OP. BANK Vs S.M.K.ABDHUL MUTHALEEF
National Consumer Disputes Redressal Commission · 1998 3 CPJ 508 : 1999 1 CPC 125 : 1999 2 CPR 48
Tribunals and Commissions13 Jul 1998Appeal dismissed
Branch Manager, Oriental Insurance Co. Ltd. Vs V.M.JOSEPH
National Consumer Disputes Redressal Commission · 1999 1 CPJ 688 : 1999 1 CPR 449
Tribunals and Commissions13 Jul 1998Appeal disposed of
OFFICER IN-CHARGE, BPL LTD. Vs SRI K.K. GOPINATH
National Consumer Disputes Redressal Commission · 1998 3 CPJ 504 : 1999 1 CPR 374
Tribunals and Commissions13 Jul 1998Appeal allowed
GAJANAN ALVE Vs Federal Bank Ltd.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 57 : 1999 1 CPC 82 : 1999 1 CPR 38
Tribunals and Commissions13 Jul 1998Appeal allowed
MARVIN COTA Vs MANAGING PARTNER, M/s. RUKMINI CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 103 : 1999 1 CPC 45 : 1999 1 CPR 75
Tribunals and Commissions13 Jul 1998Appeals disposed of
KONETI NAGA SUBBAMMA Vs MANDAL REVENUE OFFICER, CHAKRAYAPETA MANDAL, CUDDAPAH
National Consumer Disputes Redressal Commission · 1998 3 CPJ 422
Tribunals and Commissions13 Jul 1998Allowed partly allowed with costs
SKY PAK COURIER Vs PRADEEP SHINKRE
National Consumer Disputes Redressal Commission · 1998 3 CPJ 140 : 1999 1 CPC 259
Tribunals and Commissions13 Jul 1998Appeal allowed
UMESH V.MANDREKAR Vs National Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 163 : 1999 1 CPR 67