COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 1,055 of 1,389

Tribunals and Commissions29 Nov 1999Appeal dismissed with costs

D.S.BHINDER Vs AMIT RISHI

National Consumer Disputes Redressal Commission · 2000 1 CPC 593 : 2000 1 CPJ 564 : 2000 2 CLT 17