Tribunals and Commissions20 Dec 1999Order passed
VISHNATH KESERWANI Vs LUCKNOW ELECTRICITY SUPPLY UNDERTAKING
National Consumer Disputes Redressal Commission · 2000 1 CPJ 540 : 2000 2 CLT 321 : 2000 2 CPC 276 : 2000 2 CPR 379
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,053 of 1,389
Tribunals and Commissions20 Dec 1999Appeal disposed of
SURINDER MOHAN SHARMA Vs MANAGING DIRECTOR, HERO HONDA MOTORS LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPC 120 : 2000 1 CPR 588 : 2000 2 CLT 31 : 2000 2 CPJ 127
Tribunals and Commissions20 Dec 1999Complaint dismissed
S.K.SHARMA Vs P.B. DESAI
National Consumer Disputes Redressal Commission · 2000 3 CPJ 407
Tribunals and Commissions17 Dec 1999Appeal dismissed
H.P. NAGAR VIKAS PRADHIKARAN THROUGH ITS CHIEF ADMINISTRATOR Vs RAVINDER SINGH MINHAS
National Consumer Disputes Redressal Commission · 2000 1 CLT 340 : 2000 1 CPR 177 : 2000 2 CPJ 405
Tribunals and Commissions17 Dec 1999Appeal dismissed
New India Assurance Company Ltd. Vs SRI GOPAL STARCH MILLS
National Consumer Disputes Redressal Commission · 2001 2 CPJ 310
Tribunals and Commissions16 Dec 1999Complaint dismissed
PRAGATI SALES CORPORATION Vs GENERAL MANAGER, NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPC 403 : 2000 1 CPJ 207 : 2001 1 CLT 106
Tribunals and Commissions16 Dec 1999Appeal allowed
GENERAL MANAGER, VISAKHAPATNAM DISTRICT CO-OPERATIVE CENTRAL BANK LTD. Vs DONALD CHARLES
National Consumer Disputes Redressal Commission · 2001 2 CPJ 320
Tribunals and Commissions15 Dec 1999Appeal allowed
ORIENTAL INSURANCE COMPANY Vs GOSIA CLOTH HOUSE
National Consumer Disputes Redressal Commission · 2000 1 CPJ 586 : 2001 1 CLT 151
Tribunals and Commissions15 Dec 1999Complaint allowed
AGNELO ANTHONY D'SOUZA Vs MAHESH G.MEHTA (H.U.F.)
National Consumer Disputes Redressal Commission · 2000 1 CPJ 410 : 2000 1 CPR 461
Tribunals and Commissions15 Dec 1999Appeal allowed
LUDHIANA IMPROVEMENT TRUST Vs Suman Lata
National Consumer Disputes Redressal Commission · 2000 1 CLT 644 : 2000 1 CPC 515 : 2000 1 CPJ 554
Tribunals and Commissions15 Dec 1999Appeal allowed in part
HOUSING COMMISSIONER, U.P. AVAS ARUM VIKAS PARISHAD Vs NARAIN MISRA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 372
Tribunals and Commissions14 Dec 1999Appeal allowed
ADHISHASI ABHIYANTA, sharda Nagar Khand Vs Gaya Prasad
National Consumer Disputes Redressal Commission · 2000 1 CPJ 395
Tribunals and Commissions14 Dec 1999Complaint returned
DEEPAK MUKHERJEE Vs AVAS EVAM VIKAS PARISHAD
National Consumer Disputes Redressal Commission · 2000 1 CPJ 281
Tribunals and Commissions14 Dec 1999Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs R.C.JAIN
National Consumer Disputes Redressal Commission · 2000 1 CPJ 141
Tribunals and Commissions14 Dec 1999Appeal dismissed
SUDERSHAN SINGH Vs D.D.A.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 176
Tribunals and Commissions14 Dec 1999Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs Neeta
National Consumer Disputes Redressal Commission · 2000 1 CPJ 236
Tribunals and Commissions14 Dec 1999Revision dismissed with costs
LUCKNOW DEVELOPMENT AUTHORITY Vs GYAN CHAND JAIN
National Consumer Disputes Redressal Commission · 2000 1 CPJ 245 : 2000 2 CLT 454 : 2000 2 CPR 492
Tribunals and Commissions14 Dec 1999Appeal allowed
P.A.SINIK Vs Oriental Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 296 : 2000 1 CPR 440 : 2001 1 CLT 246
Tribunals and Commissions14 Dec 1999Appeal allowed
U.P.State Agro Industrial Corporation Ltd. Vs VED PRAKASH SINGH
National Consumer Disputes Redressal Commission · 2000 1 CPJ 409
Tribunals and Commissions13 Dec 1999Complaint dismissed
Om Prakash Vs State of Uttar Pradesh
National Consumer Disputes Redressal Commission · 2000 1 CPJ 205