Tribunals and Commissions10 Dec 1999Application disposed of
FENA LIMITED Vs PAL-PEUGEOT LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CLT 661 : 2000 1 CPJ 3
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,054 of 1,389
Tribunals and Commissions09 Dec 1999Appeal dismissed
CHIEF COMMERCIAL MANAGER, EASTERN RAILWAY Vs K.K.Sharma
National Consumer Disputes Redressal Commission · 2000 1 CPC 263 : 2000 1 CPJ 59 : 2000 1 CPR 167
Tribunals and Commissions09 Dec 1999Ordered accordingly
SUNSHINE GAS AGENCY Vs SURJIT SINGH
National Consumer Disputes Redressal Commission · 2000 1 CLT 586 : 2000 1 CPC 114 : 2000 1 CPR 600 : 2000 2 CPJ 129
Tribunals and Commissions09 Dec 1999Ordered accordingly
M.T.N.L. Vs MOHINI SETHI
National Consumer Disputes Redressal Commission · 2000 1 CPJ 148 : 2001 1 CLT 88
Tribunals and Commissions09 Dec 1999Appeal dismissed with costs
Oriental Insurance Co. Ltd. Vs MAHAVIR SINGH
National Consumer Disputes Redressal Commission · 2000 1 CPC 408 : 2000 1 CPJ 197 : 2000 3 CPR 97
Tribunals and Commissions09 Dec 1999Appeal allowed
RACHPAL SINGH ARSHI Vs G.M., TELECOMMUNICATIONS
National Consumer Disputes Redressal Commission · 2000 1 CLT 645 : 2000 1 CPC 517 : 2000 2 CPJ 30
Tribunals and Commissions08 Dec 1999C.A. disposed of
ARUNA SEHGAL Vs TECHNOLOGY PARKS LTD
National Consumer Disputes Redressal Commission · 1999 3 CPJ 62
Tribunals and Commissions08 Dec 1999C.A. disposed of
KIRAN GARG Vs GENERAL MANAGER (SOUTH 1) MAHANAGAR TELEPHONE NIGAM LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 45
Tribunals and Commissions08 Dec 1999C.A. disposed of
ALOK HARURAY Vs TECHNOLOGY PARKS LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 4
Tribunals and Commissions08 Dec 1999Complaint allowed with costs
KISHAN SWAROOP SHIVHARE Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 78 : 2000 1 CPR 300 : 2000 2 CLT 75
Tribunals and Commissions08 Dec 1999Appeal allowed
G.M., VENKATESHWARA HATCHERIES LTD. Vs VANAPALLI SIMHACHALAM
National Consumer Disputes Redressal Commission · 2001 3 CPJ 289
Tribunals and Commissions08 Dec 1999C.A. disposed of
BALDEV RAJ VIG Vs TECHNOLOGY PARKS LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 33
Tribunals and Commissions07 Dec 1999Appeal allowed with costs
R.C.BATURA Vs M.T.N.L.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 132 : 2001 1 CLT 85
Tribunals and Commissions06 Dec 1999Revision Petition allowed
AMERICAN EXPRESS BANKS LTDTRAVEL RELATED SERVICES Vs Rajesh Gupta
National Consumer Disputes Redressal Commission · 2000 1 CLT 275 : 2000 1 CPC 316 : 2000 1 CPJ 1 : 2000 1 CPR 22
Tribunals and Commissions06 Dec 1999Appeal dismissed
G.SAI BABU Vs V.MADHAVA RAO
National Consumer Disputes Redressal Commission · 2000 2 CPJ 506 : 2000 3 CPR 108 : 2001 1 CLT 77
Tribunals and Commissions06 Dec 1999Appeal allowed
Life Insurance Corporation of India Vs SHANTABAI RAJARAM DESAI
National Consumer Disputes Redressal Commission · 2000 3 CPJ 152
Tribunals and Commissions03 Dec 1999Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs Bhupinder Kumar
National Consumer Disputes Redressal Commission · 2000 2 CPJ 51
Tribunals and Commissions02 Dec 1999Application allowed
RAM DEV Vs D.N.PANDEY
National Consumer Disputes Redressal Commission · 2000 1 CPJ 228 : 2000 1 CPR 414
Tribunals and Commissions02 Dec 1999Appeal allowed with costs
Murli Manohar Vs GENERAL MANAGER TELECOM (I)
National Consumer Disputes Redressal Commission · 2000 1 CPJ 467
Tribunals and Commissions02 Dec 1999Appeal partly allowed
MANAGING DIRECTOR, M/S. SREE PUJITHA CHIT FUND (P) LTD. Vs K.KANAKA LAKSHMI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 548