Tribunals and Commissions24 Nov 1999Appeal disposed of
D.S.KRISHNASAMY Vs RYAN PROPERTIES LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 85
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,056 of 1,389
Tribunals and Commissions24 Nov 1999Appeal allowed
ASHOK KUMAR SETHIYA (Gupta) Vs MANDAL PRABHANDHAK, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2000 1 CPJ 121
Tribunals and Commissions23 Nov 1999Appeal allowed
CHAIRMAN, T.N.E.B., MADRAS Vs GENERAL MANAGER, ALARAMAVARMA TEXTILE MILLS, SHENCOTTAH
National Consumer Disputes Redressal Commission · 2000 1 CPJ 284
Tribunals and Commissions23 Nov 1999Revision dismissed
Chief General Manager Vs COIN PAR - CENTRE OF INDIAN (Council Protection And Research)
National Consumer Disputes Redressal Commission · 2000 2 CPC 234 : 2000 3 CPJ 96 : 2000 3 CPR 392
Tribunals and Commissions23 Nov 1999Appeals dismissed
SHANMUGHAM TRANSPORT Vs VELAYUTHA RAJA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 272 : 2000 2 CPC 286 : 2000 2 CPR 419 : 2001 1 CLT 54
Tribunals and Commissions23 Nov 1999Appeal dismissed
M.K. Mathivathanan Vs REVATHI RAJALINGAM
National Consumer Disputes Redressal Commission · 2000 1 CPJ 257
Tribunals and Commissions22 Nov 1999Appeal disposed of
ACCOUNTS OFFICER, OFFICE OF THE TELECOM DISTRICT MANAGER Vs P.A. MURUGESA RAJA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 194 : 2000 3 CPR 14
Tribunals and Commissions22 Nov 1999Appeal dismissed
Branch Manager, LIC of India Vs N.A.VELUTHA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 462
Tribunals and Commissions22 Nov 1999Appeal allowed
New India Assurance Co. Ltd. Vs GUPTA CEMENT AGENCY
National Consumer Disputes Redressal Commission · 2000 2 CPJ 160
Tribunals and Commissions19 Nov 1999Appeal allowed
United India Insurance Co. Ltd. Vs SUNIL PANDURANG DHURVE
National Consumer Disputes Redressal Commission · 2000 3 CPJ 119
Tribunals and Commissions19 Nov 1999Complaint dismissed
ABDUL VARI TANAI SRI SHEKH ABDUL Vs State of Uttar Pradesh
National Consumer Disputes Redressal Commission · 2000 1 CPJ 222
Tribunals and Commissions19 Nov 1999Appeal dismissed
K.K.PRABHAKARAN Vs P.M.SURESH
National Consumer Disputes Redressal Commission · 2000 3 CPJ 475 : 2001 1 CPC 283 : 2001 1 CPR 102
Tribunals and Commissions18 Nov 1999Appeal dismissed
ASSISTANT ENGINEER (Urban), Tamil Nadu Electricity Board Vs APPAVOO THEVAR
National Consumer Disputes Redressal Commission · 2000 1 CPJ 70 : 2000 2 CLT 293 : 2000 2 CPR 75
Tribunals and Commissions18 Nov 1999Appeal dismissed
G.SEKHAR Vs CHIEF GENERAL MANAGER, MADRAS TELEPHONES
National Consumer Disputes Redressal Commission · 2000 1 CLT 605 : 2000 1 CPJ 152 : 2000 1 CPR 347
Tribunals and Commissions18 Nov 1999Appeal allowed
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs SATYENDRA KUMAR SRIVASTAVA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 268
Tribunals and Commissions18 Nov 1999Appeal partly allowed
RAM CHANDRA GUPTA Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2000 1 CPJ 387
Tribunals and Commissions17 Nov 1999Order set aside
NATIONAL CO-OP. CONSUMER'S STORE LIMITED Vs SAINIK SCHOOL SUNAPUR TIHRA
National Consumer Disputes Redressal Commission · 1999 2 CPC 610 : 1999 3 CPJ 448 : 2000 1 CLT 97 : 2000 1 CPR 36
Tribunals and Commissions17 Nov 1999Appeals dismissed
G.Hanumanth Reddy Vs SINGH POULTRY LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPC 310 : 2000 1 CPJ 26 : 2000 1 CPR 15
Tribunals and Commissions17 Nov 1999
BANK OF INDIA Vs S N Chawla
National Consumer Disputes Redressal Commission · 1999 3 CPJ 70 : 2000 1 CLT 236 : 2000 1 CPC 267 : 2000 1 CPR 1
Tribunals and Commissions16 Nov 1999Ordered accordingly
Ram Singh Vs BRANCH MANAGER, KORES INDIA LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 480