Tribunals and Commissions16 Nov 1999Appeal disposed of
L.I.C. Of India Vs SANTANAMARI @ VEMBU
National Consumer Disputes Redressal Commission · 2000 1 CPJ 188
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,057 of 1,389
Tribunals and Commissions16 Nov 1999I.A. dismissed
Union of India Vs CH. JOGIREDDY
National Consumer Disputes Redressal Commission · 2000 1 CPJ 322 : 2000 2 CLT 217 : 2000 2 CPR 210
Tribunals and Commissions12 Nov 1999Appeal dismissed
M.T.N.L. Vs MAJ.GEN. B.P. WADHERA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 186 : 2001 1 CLT 104
Tribunals and Commissions12 Nov 1999Appeal allowed
MUTHOOT BANKERS Vs N.SHADADHARAN
National Consumer Disputes Redressal Commission · 2000 1 CPC 401 : 2000 1 CPJ 308
Tribunals and Commissions12 Nov 1999Application disposed of
ANJANA PARASHAR Vs VICE-CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2000 1 CPJ 33
Tribunals and Commissions12 Nov 1999Appeals allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs KOREBOINA PEDA KRISHNAIAH
National Consumer Disputes Redressal Commission · 2000 1 CPJ 367 : 2000 2 CPR 138 : 2001 1 CLT 222
Tribunals and Commissions11 Nov 1999Appeals dismissed
Khivraj Motors Vs V.CHANDRA BABU
National Consumer Disputes Redressal Commission · 2000 1 CPJ 210 : 2001 1 CLT 121
Tribunals and Commissions11 Nov 1999Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs Sushil Kumar
National Consumer Disputes Redressal Commission · 2000 1 CLT 395 : 2000 1 CPJ 444
Tribunals and Commissions10 Nov 1999Appeal dismissed with costs
SURESH KUMAR Vs G.S.CHAWLA
National Consumer Disputes Redressal Commission · 2000 1 CLT 443 : 2000 2 CPJ 505
Tribunals and Commissions10 Nov 1999Appeal allowed
M.S.ABDUL SHATHI Vs PAKKIR MOHAMMED
National Consumer Disputes Redressal Commission · 2000 1 CPJ 119
Tribunals and Commissions10 Nov 1999Order set aside
BUTTA RAM Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 1999 2 CPC 607 : 1999 3 CPJ 486 : 2000 1 CLT 100 : 2000 1 CPR 43
Tribunals and Commissions10 Nov 1999Appeal allowed
ANWAR AUTO WORKS Vs SECRETARY HPSEB
National Consumer Disputes Redressal Commission · 1999 2 CPC 609 : 1999 3 CPJ 501 : 2000 1 CLT 99 : 2000 1 CPR 173
Tribunals and Commissions10 Nov 1999Appeal dismissed
Life Insurance Corporation of India Vs Rattan Singh
National Consumer Disputes Redressal Commission · 1999 2 CPC 611 : 1999 3 CPJ 465 : 2000 1 CLT 95 : 2000 1 CPR 122
Tribunals and Commissions10 Nov 1999Complaint dismissed
SRINIDHI CHIT FUNDS PRIVATE LIMITED Vs Mercury Travels Limited
National Consumer Disputes Redressal Commission · 2000 2 CPJ 517 : 2000 3 CPR 194 : 2001 1 CLT 124
Tribunals and Commissions10 Nov 1999Order set aside subject to costs
Premier Automobiles Ltd. Vs K.Rajendran
National Consumer Disputes Redressal Commission · 2000 2 CPC 690 : 2000 3 CPJ 365
Tribunals and Commissions09 Nov 1999Dismissed
GOLDEN LAND DEVELOPMENT INDIA LIMITED Vs RITA RANI
National Consumer Disputes Redressal Commission · 1999 2 CPC 613 : 1999 3 CPJ 469 : 2000 1 CLT 101 : 2000 1 CPR 48
Tribunals and Commissions09 Nov 1999Appeal dismissed
Life Insurance Corporation of India Vs KOMURAVELLI RAMA RATNAM
National Consumer Disputes Redressal Commission · 2000 1 CPJ 336 : 2000 3 CPR 155 : 2001 1 CLT 182
Tribunals and Commissions08 Nov 1999Appeal dismissed
P.S.MATHEW Vs K.M.Varghese
National Consumer Disputes Redressal Commission · 2000 3 CPJ 501 : 2001 1 CPC 111
Tribunals and Commissions08 Nov 1999Appeal partly allowed
E.RANGANATHAN Vs SUPERINTENDING ENGINEER, TAMILNADU ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2000 1 CPJ 528
Tribunals and Commissions08 Nov 1999Enquiry discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs J.K.CORP. LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 25 : 2000 2 CLT 467 : 2000 2 CPC 462